Showing 6466 - 6480 of 41947 judgements
04 September 2014
Supreme Court
21 pages
M/S ANAND BROTHERS P.LTD.TR.M.D. Vs UNION OF INDIA .

Bench: T.S. THAKUR,C. NAGAPPAN,ADARSH KUMAR GOEL
Case number: C.A. No.-000076-000076 / 2009
Diary number: 36177 / 2008
Advocates: Vs ANIL KATIYAR

04 September 2014
Supreme Court
18 pages
H.A.MARTIN Vs MOSES THAMBI PILLAI .

Bench: J. CHELAMESWAR,A.K. SIKRI
Case number: C.A. No.-008458-008458 / 2014
Diary number: 34500 / 2011
Advocates: SHASHI BHUSHAN KUMAR Vs S. N. BHAT

04 September 2014
Supreme Court
9 pages
V.K.VASANTHA KUMARI Vs R SUDHAKAR

Bench: J. CHELAMESWAR,A.K. SIKRI
Case number: C.A. No.-008459-008462 / 2014
Diary number: 5306 / 2012
Advocates: PETITIONER-IN-PERSON Vs E. C. AGRAWALA

03 September 2014
Supreme Court
10 pages
M/S.ROHINI TRADERS Vs M/S.J.K.LAKSHMI CEMENT LTD.

Bench: RANJAN GOGOI,R.K. AGRAWAL
Case number: C.A. No.-010041-010042 / 2010
Diary number: 37949 / 2008
Advocates: PARMANAND PANDEY Vs HIMANSHU SHEKHAR

03 September 2014
Supreme Court
48 pages
RAGHUBIR SINGH Vs GEN.MANAGER,HARYANA ROADWAYS,HISSAR

Bench: SUDHANSU JYOTI MUKHOPADHAYA,V. GOPALA GOWDA
Case number: C.A. No.-008434-008434 / 2014
Diary number: 18713 / 2012
Advocates: PRIYA PURI Vs KAMAL MOHAN GUPTA

03 September 2014
Supreme Court
16 pages
PREMPAL Vs STATE OF HARYANA

Bench: T.S. THAKUR,R. BANUMATHI
Case number: Crl.A. No.-002030-002030 / 2012
Diary number: 36555 / 2012
Advocates: RISHI MALHOTRA Vs KAMAL MOHAN GUPTA

02 September 2014
Supreme Court
12 pages
NARENDRA Vs STATE OF RAJASTHAN

Bench: T.S. THAKUR,R. BANUMATHI
Case number: Crl.A. No.-001902-001902 / 2014
Diary number: 35827 / 2013
Advocates: MOHD. IRSHAD HANIF Vs

02 September 2014
Supreme Court
17 pages
KAMALJIT SINGH Vs SARABJIT SINGH

Bench: T.S. THAKUR,C. NAGAPPAN
Case number: C.A. No.-008410-008410 / 2014
Diary number: 12127 / 2011
Advocates: JYOTI MENDIRATTA Vs ARVIND KUMAR

02 September 2014
Supreme Court
6 pages
KUSHA LAXMAN WAGHMARE Vs STATE OF MAHARASHTRA

Bench: M.Y. EQBAL,PINAKI CHANDRA GHOSE
Case number: Crl.A. No.-001414-001414 / 2008
Diary number: 28665 / 2006
Advocates: JAIL PETITION Vs ASHA GOPALAN NAIR

02 September 2014
Supreme Court
14 pages
LIFE INSURANCE CORP. OF INDIA Vs TRIVENI SHARAN MISHRA

Bench: SUDHANSU JYOTI MUKHOPADHAYA,PRAFULLA CHANDRA PANT
Case number: C.A. No.-004335-004335 / 2007
Diary number: 9455 / 2006
Advocates: INDRA SAWHNEY Vs RAJESH SINGH

02 September 2014
Supreme Court
14 pages
VIRESHWAR SINGH Vs MUNICIPAL CORPORATION OF DELHI .

Bench: RANJAN GOGOI,M.Y. EQBAL
Case number: C.A. No.-008414-008415 / 2014
Diary number: 32405 / 2011
Advocates: GARIMA PRASHAD Vs KAILASH CHAND

02 September 2014
Supreme Court
9 pages
M/S JAI BHAGWAN GOEL DAL MILL Vs DELHI STATE INDUS.& INFR.DEV.COR.LD.&ANR

Bench: RANJAN GOGOI,R.K. AGRAWAL
Case number: C.A. No.-005613-005613 / 2010
Diary number: 511 / 2010
Advocates: S. L. ANEJA Vs ANIL KATIYAR

02 September 2014
Supreme Court
8 pages
ABHAY KUMAR SINGH Vs STATE OF BIHAR .

Bench: T.S. THAKUR,ADARSH KUMAR GOEL,R. BANUMATHI
Case number: C.A. No.-008658-008658 / 2014
Diary number: 8027 / 2006
Advocates: APARNA JHA Vs GOPAL SINGH

02 September 2014
Supreme Court
33 pages
STATE OF U.P. Vs PAWAN KUMAR DIVEDI .

Bench: CHIEF JUSTICE,JAGDISH SINGH KHEHAR,J. CHELAMESWAR,A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-003989-003989 / 2006
Diary number: 27136 / 2004
Advocates: M. R. SHAMSHAD Vs ABHA JAIN

02 September 2014
Supreme Court
8 pages
PALANISAMY Vs SPL.TEHSILDAR .

Bench: T.S. THAKUR,ADARSH KUMAR GOEL,R. BANUMATHI
Case number: C.A. No.-008450-008450 / 2014
Diary number: 39245 / 2011
Advocates: P. SOMA SUNDARAM Vs