Showing 6451 - 6465 of 41947 judgements
08 September 2014
Supreme Court
10 pages
GOLD QUEST INTERNATIONAL PVT. LTD. Vs THE STATE OF TAMILNADU .

Bench: SUDHANSU JYOTI MUKHOPADHAYA,PRAFULLA CHANDRA PANT
Case number: C.A. No.-008546-008546 / 2014
Diary number: 18467 / 2008
Advocates: V. G. PRAGASAM Vs T. HARISH KUMAR

08 September 2014
Supreme Court
9 pages
TELIKICHERLA SESIBHUSHAN (DEAD) BY LRS. Vs KALLI RAJA RAO (D) BY LRS..

Bench: SUDHANSU JYOTI MUKHOPADHAYA,PRAFULLA CHANDRA PANT
Case number: C.A. No.-006071-006072 / 2007
Diary number: 28288 / 2007
Advocates: G. RAMAKRISHNA PRASAD Vs LAWYER S KNIT & CO

05 September 2014
Supreme Court
28 pages
K.K.DIXIT Vs RAJASTHAN HOUSING BOARD .

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,SHIVA KIRTI SINGH
Case number: C.A. No.-008479-008482 / 2014
Diary number: 27948 / 2007
Advocates: SHOBHA Vs B. D. SHARMA

05 September 2014
Supreme Court
15 pages
NTPC KAHALAGAON Vs NAKUL DAS .

Bench: J. CHELAMESWAR,A.K. SIKRI
Case number: C.A. No.-008487-008487 / 2014
Diary number: 33712 / 2011
Advocates: S. K. DHINGRA Vs

05 September 2014
Supreme Court
19 pages
PARGAN SINGH Vs STATE OF PUNJAB & ANR.

Bench: J. CHELAMESWAR,A.K. SIKRI
Case number: Crl.A. No.-000047-000047 / 2014
Diary number: 9637 / 2013
Advocates: SHREE PAL SINGH Vs

05 September 2014
Supreme Court
15 pages
M/S. HARSHA CONSTRUCTIONS Vs UNION OF INDIA .

Bench: ANIL R. DAVE,VIKRAMAJIT SEN
Case number: C.A. No.-000534-000534 / 2007
Diary number: 25738 / 2005
Advocates: G. RAMAKRISHNA PRASAD Vs D. S. MAHRA

04 September 2014
Supreme Court
6 pages
ASIS KUMAR SAMANTA Vs STATE OF WEST BENGAL .

Bench: CHIEF JUSTICE,KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-001331-001331 / 2001
Diary number: 11421 / 1999
Advocates: RUPESH KUMAR Vs SARLA CHANDRA

04 September 2014
Supreme Court
9 pages
COMMR.OF INCOME TAX,RAJKOT Vs GOVINDBHAI MAMAIYA

Bench: J. CHELAMESWAR,A.K. SIKRI
Case number: C.A. No.-008103-008103 / 2009
Diary number: 12158 / 2007
Advocates: B. V. BALARAM DAS Vs

04 September 2014
Supreme Court
15 pages
HINDUSTAN COCO-COLA BEVERAGE(P) LTD. Vs UNION OF INDIA .

Bench: DIPAK MISRA,ABHAY MANOHAR SAPRE
Case number: C.A. No.-003380-003380 / 2010
Diary number: 22591 / 2009
Advocates: PRAVEEN KUMAR Vs B. KRISHNA PRASAD

04 September 2014
Supreme Court
28 pages
U.P. HINDI SAHITTYA SAMMELAN Vs STATE OF U P

Bench: CHIEF JUSTICE,DIPAK MISRA,MADAN B. LOKUR,KURIAN JOSEPH,S.A. BOBDE
Case number: C.A. No.-000459-000459 / 1997
Diary number: 61498 / 1997
Advocates: I. B GAUR Vs KAMLENDRA MISHRA

04 September 2014
Supreme Court
71 pages
STATE OF NCT OF DELHI Vs SANJAY

Bench: M.Y. EQBAL,PINAKI CHANDRA GHOSE
Case number: Crl.A. No.-000499-000499 / 2011
Diary number: 30934 / 2009
Advocates: ANIL KATIYAR Vs R. C. KAUSHIK

04 September 2014
Supreme Court
13 pages
NARINDER SINGH Vs NEW INDIA ASSURANCE COMPANY LTD

Bench: M.Y. EQBAL,PINAKI CHANDRA GHOSE
Case number: C.A. No.-008463-008463 / 2014
Diary number: 24154 / 2013
Advocates: GAUTAM NARAYAN Vs

04 September 2014
Supreme Court
11 pages
TANUA RABIDAS Vs STATE OF ASSAM

Bench: M.Y. EQBAL,PINAKI CHANDRA GHOSE
Case number: Crl.A. No.-001503-001503 / 2007
Diary number: 12658 / 2007
Advocates: RAJIV MEHTA Vs CORPORATE LAW GROUP

04 September 2014
Supreme Court
22 pages
VINAY KUMAR SHAILENDRA Vs DELHI HIGH COURT LEGAL SER.COMMIT.

Bench: T.S. THAKUR,V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-008468-008468 / 2014
Diary number: 30514 / 2009
Advocates: SUBHRO SANYAL Vs ANNAM D. N. RAO

04 September 2014
Supreme Court
34 pages
OIL & NATURAL GAS CORPN.LTD. Vs WESTERN GECO INTERNATIONAL LTD.

Bench: T.S. THAKUR,C. NAGAPPAN,ADARSH KUMAR GOEL
Case number: C.A. No.-003415-003415 / 2007
Diary number: 12834 / 2006
Advocates: K. R. SASIPRABHU Vs