Showing 6436 - 6450 of 41947 judgements
11 September 2014
Supreme Court
0 pages
CHANDANA DAS(MALAKAR) Vs THE STATE OF WEST BENGAL AND OTHERS

Bench: T.S. THAKUR,R. BANUMATHI
Case number: C.A. No.-002858-002858 / 2007
Diary number: 687 / 2005
Advocates: LEGAL OPTIONS Vs AVIJIT BHATTACHARJEE

11 September 2014
Supreme Court
25 pages
K.R. CHIKKARANGAIAH Vs KEMPARANGAIAH

Bench: V. GOPALA GOWDA,ADARSH KUMAR GOEL
Case number: SLP(C) No.-012394-012394 / 2000
Diary number: 2654 / 1999

11 September 2014
Supreme Court
25 pages
KUMARI KIRAN THR. HER FATHER HARINARAYAN Vs SAJJAN SINGH .

Bench: V. GOPALA GOWDA,ADARSH KUMAR GOEL
Case number: C.A. No.-008632-008632 / 2014
Diary number: 15019 / 2013
Advocates: R. D. UPADHYAY Vs

11 September 2014
Supreme Court
46 pages
C.P. JOHN Vs BABU M. PALISSERY .

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,SHIVA KIRTI SINGH
Case number: C.A. No.-005987-005988 / 2012
Diary number: 7633 / 2012
Advocates: ROMY CHACKO Vs G. PRAKASH

10 September 2014
Supreme Court
14 pages
VADODARA MUNICIPAL CORPORATION Vs PURSHOTTAM V.MURJANI .

Bench: V. GOPALA GOWDA,ADARSH KUMAR GOEL
Case number: C.A. No.-003594-003611 / 2010
Diary number: 845 / 2007
Advocates: Vs K. L. JANJANI

10 September 2014
Supreme Court
23 pages
S.BALACHANDRAN Vs M/S RAMANIYAM REAL ESTATES LTD.

Bench: CHIEF JUSTICE,KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-006690-006692 / 2009
Diary number: 33115 / 2008
Advocates: SIDDHARTHA CHOWDHURY Vs NISHE RAJEN SHONKER

10 September 2014
Supreme Court
12 pages
SREE BALAJI NAGAR RESIDENTIAL ASSN. Vs STATE OF T.NADU .

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,SHIVA KIRTI SINGH
Case number: C.A. No.-008700-008700 / 2013
Diary number: 14544 / 2007
Advocates: VIJAY KUMAR Vs B. BALAJI

10 September 2014
Supreme Court
16 pages
SANGILI @ SANGANATHAN Vs STATE OF TAMIL NADU REP. INSP.OF POLICE

Bench: J. CHELAMESWAR,A.K. SIKRI
Case number: Crl.A. No.-000639-000639 / 2011
Diary number: 15640 / 2010
Advocates: S. GOWTHAMAN Vs M. YOGESH KANNA

10 September 2014
Supreme Court
22 pages
M.P. STATE LEGAL SERVICE AUTHORITY Vs PRATEEK JAIN

Bench: J. CHELAMESWAR,A.K. SIKRI
Case number: C.A. No.-008614-008614 / 2014
Diary number: 39825 / 2012
Advocates: RAHUL KAUSHIK Vs

10 September 2014
Supreme Court
13 pages
STATE OF M.P Vs DEEPAK .

Bench: J. CHELAMESWAR,A.K. SIKRI
Case number: Crl.A. No.-001985-001985 / 2014
Diary number: 31770 / 2013
Advocates: C. D. SINGH Vs

10 September 2014
Supreme Court
10 pages
UNION OF INDIA Vs JAI KISHUN SINGH(D) THR. LRS. & ORS.

Bench: VIKRAMAJIT SEN,ARUN MISHRA
Case number: C.A. No.-006651-006651 / 2008
Diary number: 23087 / 2007
Advocates: SUSHMA SURI Vs MANU SHANKER MISHRA

09 September 2014
Supreme Court
20 pages
GAURAV KUMAR BANSAL Vs UNION OF INDIA .

Bench: T.S. THAKUR,ADARSH KUMAR GOEL
Case number: W.P.(C) No.-000536-000536 / 2012
Diary number: 39528 / 2012
Advocates: PETITIONER-IN-PERSON Vs

09 September 2014
Supreme Court
15 pages
UNION OF INDIA Vs RAJ KUMAR BAGHAL SINGH(DEAD)TH.LRS&ORS

Bench: V. GOPALA GOWDA,ADARSH KUMAR GOEL
Case number: C.A. No.-007314-007365 / 2005
Diary number: 19065 / 2005
Advocates: ANIL KATIYAR Vs KAILASH CHAND

09 September 2014
Supreme Court
26 pages
STATE OF RAJASTHAN Vs CHANDAGIRAM .

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,SHIVA KIRTI SINGH
Case number: Crl.A. No.-000937-000937 / 2008
Diary number: 13011 / 2008
Advocates: MILIND KUMAR Vs SARAD KUMAR SINGHANIA

08 September 2014
Supreme Court
17 pages
LEELA RAJAGOPAL Vs KAMALA MENON COCHRAN .

Bench: RANJAN GOGOI,R.K. AGRAWAL
Case number: C.A. No.-009282-009282 / 2010
Diary number: 35794 / 2009
Advocates: K. RAJEEV Vs MONA K. RAJVANSHI