Judgements

Showing 631 - 645 of 41947 judgements
26 September 2019
Supreme Court
6 pages
DIRECTOR OF ELEMENTARY EDUCATION, ODISHA DIRECTOR Vs SRI PRAMOD KUMAR SAHOO

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: C.A. No.-007577-007577 / 2019
Diary number: 13251 / 2017
Advocates: SHIBASHISH MISRA Vs

26 September 2019
Supreme Court
7 pages
LEELADHAR (D) THR. LRS. Vs VIJAY KUMAR (D) THR. LRS.

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-007282-007282 / 2009
Diary number: 23130 / 2008
Advocates: PRASHANT CHAUDHARY Vs P. K. JAIN

26 September 2019
Supreme Court
28 pages
NARAYNAMMA AND ANR ETC ETC Vs GOVINDAPPA AND ORS. ETC ETC

Bench: HON'BLE MR. JUSTICE NAVIN SINHA, HON'BLE MR. JUSTICE B.R. GAVAI
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-007630-007631 / 2019
Diary number: 33360 / 2015
Advocates: ANKUR S. KULKARNI Vs

26 September 2019
Supreme Court
12 pages
SYEDA NAZIRA KHATOON (D) BY LR. Vs SYED ZAHIRUDDIN AHMED BAGHDADI AND OTHERS

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-004045-004045 / 2010
Diary number: 33886 / 2008
Advocates: VISHAL ARUN Vs ABHIJIT SENGUPTA

26 September 2019
Supreme Court
8 pages
STATE OF MP Vs ARATI SAXENA

Bench: HON'BLE MR. JUSTICE A.S. BOPANNA, HON'BLE MR. JUSTICE HRISHIKESH ROY
Judgment by: HON'BLE MR. JUSTICE A.S. BOPANNA
Case number: C.A. No.-005814-005814 / 2011
Diary number: 33184 / 2010
26 September 2019
Supreme Court
13 pages
KRISHNA PRASAD VERMA (D) THR. LRS. Vs STATE OF BIHAR

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-008950-008950 / 2011
Diary number: 33214 / 2009
Advocates: APARNA JHA Vs PAREKH & CO.

25 September 2019
Supreme Court
33 pages
CHANDANA DAS(MALAKAR) Vs THE STATE OF WEST BENGAL AND OTHERS

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE SURYA KANT, HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-002858-002858 / 2007
Diary number: 687 / 2005
Advocates: LEGAL OPTIONS Vs

25 September 2019
Supreme Court
12 pages
ANDHRA KESARI COLLEGE OF EDUCATION Vs THE STATE OF ANDHRA PRADESH AND ORS.

Bench: HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MS. JUSTICE INDU MALHOTRA
Case number: C.A. No.-000106-000106 / 2011
Diary number: 5775 / 2007
Advocates: BIJOY KUMAR JAIN Vs G. N. REDDY

25 September 2019
Supreme Court
40 pages
JIGNESH SHAH Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE SURYA KANT, HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: W.P.(C) No.-000455 / 2019
Diary number: 12679 / 2019
Advocates: E. C. AGRAWALA Vs LIZ MATHEW

25 September 2019
Supreme Court
31 pages
UNION OF INDIA Vs LT. COL. KULDEEP YADAV

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-007603 / 2019
Diary number: 17096 / 2017
25 September 2019
Supreme Court
15 pages
CENTRAL BUREAU OF INVESTIGATION (CBI) Vs MRS. PRAMILA VIRENDRA KUMAR AGARWAL

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MR. JUSTICE A.S. BOPANNA
Case number: Crl.A. No.-001489-001490 / 2019
Diary number: 23350 / 2017
Advocates: MUKESH KUMAR MARORIA Vs

25 September 2019
Supreme Court
8 pages
PANDURANG SITARAM JADHAV Vs THE STATE OF MAHARASHTRA THROUGH ITS DAIRY MANAGER

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: C.A. No.-010064-010075 / 2010
Diary number: 25683 / 2008
Advocates: ABHA R. SHARMA Vs

24 September 2019
Supreme Court
5 pages
SUBIR BOSE Vs INSPECTOR OF FACTORIES

Bench: HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MS. JUSTICE INDU MALHOTRA
Case number: Crl.A. No.-001963-001963 / 2010
Diary number: 18229 / 2009
Advocates: MEERA MATHUR Vs

24 September 2019
Supreme Court
1 pages
THE STATE OF GOA Vs DR. ALVARO ALBERTO MOUSINHO DE NORONHA FERREIRA

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-007576-007576 / 2019
Diary number: 25903 / 2017
Advocates: K J JOHN AND CO Vs

24 September 2019
Supreme Court
20 pages
DINA NATH (D) BY LRS. Vs SUBHASH CHAND SAINI

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-004563-004563 / 2014
Diary number: 26528 / 2011
Advocates: ASHOK MATHUR Vs PRANESH