Showing 6421 - 6435 of 41947 judgements
17 September 2014
Supreme Court
15 pages
BANK OF RAJASTHAN LTD. Vs VCK SHARES

Bench: RANJAN GOGOI,S.A. BOBDE
Case number: C.A. No.-008972-008973 / 2014
Diary number: 37973 / 2011
Advocates: ARJUN GARG Vs ABHINAV MUKERJI

16 September 2014
Supreme Court
22 pages
SRIHARI (DEAD) THROUGH LR. SMT. CH. NIVEDITHA REDDY Vs SYED MAQDOOM SHAH .

Bench: SUDHANSU JYOTI MUKHOPADHAYA,PRAFULLA CHANDRA PANT
Case number: C.A. No.-002352-002354 / 2008
Diary number: 23290 / 2005
Advocates: ANIL KUMAR TANDALE Vs

16 September 2014
Supreme Court
6 pages
KAILASH CHANDRA AGRAWAL Vs STATE OF U.P..

Bench: V. GOPALA GOWDA,ADARSH KUMAR GOEL
Case number: Crl.A. No.-002055-002055 / 2014
Diary number: 18764 / 2011
Advocates: SHEKHAR KUMAR Vs SHOMILA BAKSHI

16 September 2014
Supreme Court
10 pages
STATE OF M.P. Vs SHIVSHANKAR

Bench: V. GOPALA GOWDA,ADARSH KUMAR GOEL
Case number: Crl.A. No.-002051-002051 / 2014
Diary number: 2282 / 2012
Advocates: C. D. SINGH Vs

16 September 2014
Supreme Court
12 pages
MUNNA Vs STATE OF M.P.

Bench: V. GOPALA GOWDA,ADARSH KUMAR GOEL
Case number: Crl.A. No.-002358-002358 / 2010
Diary number: 11795 / 2009
Advocates: PRAGATI NEEKHRA Vs

16 September 2014
Supreme Court
8 pages
GUL SINGH @ GULIYA Vs STATE OF M.P.

Bench: V. GOPALA GOWDA,ADARSH KUMAR GOEL
Case number: Crl.A. No.-000667-000667 / 2011
Diary number: 932 / 2007
Advocates: V. RAMASUBRAMANIAN Vs C. D. SINGH

16 September 2014
Supreme Court
9 pages
RELIANCE POWER LTD.FORM.R.E.GENERAN.LTD. Vs BABU SINGH & ORS.ETC.ETC.

Bench: T.S. THAKUR,C. NAGAPPAN,ADARSH KUMAR GOEL
Case number: C.A. No.-008791-008818 / 2014
Diary number: 39227 / 2009
Advocates: E. C. AGRAWALA Vs RISHI MALHOTRA

16 September 2014
Supreme Court
8 pages
M.R.PURSHOTHAM Vs STATE OF KARNATAKA

Bench: MADAN B. LOKUR,C. NAGAPPAN
Case number: Crl.A. No.-001578-001578 / 2011
Diary number: 3790 / 2011
Advocates: (MRS. ) VIPIN GUPTA Vs V. N. RAGHUPATHY

16 September 2014
Supreme Court
15 pages
SOMABHAI GOPALBHAI PATEL Vs STATE OF GUJARAT

Bench: MADAN B. LOKUR,C. NAGAPPAN
Case number: Crl.A. No.-001864-001864 / 2011
Diary number: 9190 / 2011
Advocates: APARNA BHAT Vs HEMANTIKA WAHI

16 September 2014
Supreme Court
31 pages
EDMUND S LYNGDOH Vs STATE OF MEGHALAYA

Bench: T.S. THAKUR,R. BANUMATHI
Case number: Crl.A. No.-002056-002056 / 2014
Diary number: 38 / 2011
Advocates: RISHI MALHOTRA Vs

16 September 2014
Supreme Court
30 pages
DILAWAR SINGH Vs STATE OF HARYANA

Bench: T.S. THAKUR,R. BANUMATHI
Case number: Crl.A. No.-001362-001362 / 2010
Diary number: 6649 / 2010
Advocates: ANIL K. CHOPRA Vs KAMAL MOHAN GUPTA

16 September 2014
Supreme Court
23 pages
K.SARAVANAN KARUPPASAMY Vs STATE OF T.NADU .

Bench: T.S. THAKUR,R. BANUMATHI
Case number: W.P.(C) No.-000400-000400 / 2010
Diary number: 35908 / 2010
Advocates: PRASHANT BHUSHAN Vs

15 September 2014
Supreme Court
57 pages
COMMR.OF INCOME TAX-I,NEW DELHI Vs VATIKA TOWNSHIP P.LTD.

Bench: CHIEF JUSTICE,JAGDISH SINGH KHEHAR,J. CHELAMESWAR,A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-008750-008750 / 2014
Diary number: 36222 / 2007
Advocates: B. V. BALARAM DAS Vs BHARGAVA V. DESAI

12 September 2014
Supreme Court
13 pages
ORISSA MANGANESE & MINERALS LTD Vs SYNERGY ISPAT PVT LTD

Bench: J. CHELAMESWAR,A.K. SIKRI
Case number: C.A. No.-008645-008645 / 2014
Diary number: 18356 / 2014
Advocates: ABHINAV MUKERJI Vs

12 September 2014
Supreme Court
12 pages
SARDAR TAJENDER SINGH GAMBHIR Vs SARDAR GURPREET SINGH .

Bench: CHIEF JUSTICE,KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-008660-008660 / 2014
Diary number: 4384 / 2013
Advocates: RANJEETA ROHATGI Vs