Showing 6406 - 6420 of 41947 judgements
22 September 2014
Supreme Court
6 pages
M/S ASHOKA TUBEWELL & ENGG CORP.ETC ETC Vs UNION OF INDIA ETC ETC

Bench: ANIL R. DAVE,UDAY UMESH LALIT
Case number: C.A. No.-009852-009853 / 2014
Diary number: 9143 / 2014
Advocates: PRANAB KUMAR MULLICK Vs

19 September 2014
Supreme Court
19 pages
VIJAY THAKUR Vs STATE OF H.P.

Bench: J. CHELAMESWAR,A.K. SIKRI
Case number: Crl.A. No.-000632-000632 / 2011
Diary number: 15120 / 2010
Advocates: Vs Mohit Kumar Shah

19 September 2014
Supreme Court
32 pages
INSTITUTE OF LAW Vs NEERAJ SHARMA .

Bench: SUDHANSU JYOTI MUKHOPADHAYA,V. GOPALA GOWDA
Case number: C.A. No.-002143-002143 / 2007
Diary number: 18315 / 2006
Advocates: E. C. AGRAWALA Vs JATINDER KUMAR BHATIA

19 September 2014
Supreme Court
30 pages
STATE OF MAHARASHTRA TRHU CBI Vs VIKRAM ANANTRAI DOSHI .

Bench: DIPAK MISRA,VIKRAMAJIT SEN
Case number: Crl.A. No.-002048-002048 / 2014
Diary number: 23545 / 2011
Advocates: ARVIND KUMAR SHARMA Vs ANUPAM LAL DAS

19 September 2014
Supreme Court
27 pages
YOGENDRA PRATAP SINGH Vs SAVITRI PANDEY

Bench: CHIEF JUSTICE,KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: Crl.A. No.-000605-000605 / 2012
Diary number: 21236 / 2010
Advocates: SHAKIL AHMED SYED Vs S. R. SETIA

19 September 2014
Supreme Court
27 pages
SITA RAM PALIWAL Vs RAJASTHAN STATE AGRO INDS.CORPN.LTD.&ANR

Bench: CHIEF JUSTICE,KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: SLP(C) No.-007445-007445 / 2000
Diary number: 3914 / 1999
Advocates: SURYA KANT Vs

19 September 2014
Supreme Court
15 pages
SRI CHAND Vs STATE OF PUNJAB

Bench: M.Y. EQBAL,ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-001816-001816 / 2009
Diary number: 38028 / 2008
Advocates: P. N. PURI Vs KULDIP SINGH

18 September 2014
Supreme Court
36 pages
ANVAR P.V. Vs P.K.BASHEER .

Bench: CHIEF JUSTICE,KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-004226-004226 / 2012
Diary number: 15349 / 2012
Advocates: NEERAJ SHEKHAR Vs RADHA SHYAM JENA

18 September 2014
Supreme Court
19 pages
SHALU OJHA Vs PRASHANT OJHA

Bench: J. CHELAMESWAR,A.K. SIKRI
Case number: Crl.A. No.-002070-002070 / 2014
Diary number: 23149 / 2014
Advocates: RISHI MALHOTRA Vs

18 September 2014
Supreme Court
13 pages
CHAIRMAN CUM MD IOCL Vs SUNITA KUMARI

Bench: MADAN B. LOKUR,C. NAGAPPAN
Case number: C.A. No.-008980-008980 / 2014
Diary number: 36816 / 2011
Advocates: ANNAM D. N. RAO Vs HIMANSHU SHEKHAR

18 September 2014
Supreme Court
6 pages
HIND CHARITABLE TRUST SHEKHAR HOSPITAL PVT.LTD. Vs UNION OF INDIA .

Bench: ANIL R. DAVE,VIKRAMAJIT SEN,UDAY UMESH LALIT
Case number: W.P.(C) No.-000469-000469 / 2014
Diary number: 17807 / 2014
Advocates: LAWYER S KNIT & CO Vs

18 September 2014
Supreme Court
19 pages
SHAMBU SARAN PANDEY Vs DAYANATH TRIPATHI & ORS

Bench: J. CHELAMESWAR,A.K. SIKRI
Case number: Contempt Petition (civil) 3553 of 1999

17 September 2014
Supreme Court
20 pages
NATIONAL TEXTILE CORPORATION LTD. Vs DURGA TRADING CO. & ORS.

Bench: SUDHANSU JYOTI MUKHOPADHAYA,PRAFULLA C. PANT
Case number: C.A. No.-002788-002788 / 2005
Diary number: 10990 / 2003
Advocates: B. SUNITA RAO Vs PAREKH & CO.

17 September 2014
Supreme Court
27 pages
VINITA S RAO Vs M/S ESSEN CORPORATE SER.P.LTD.

Bench: RANJANA PRAKASH DESAI,N.V. RAMANA
Case number: Crl.A. No.-002065-002066 / 2014
Diary number: 18766 / 2012
Advocates: NIKHIL NAYYAR Vs KHAITAN & CO.

17 September 2014
Supreme Court
6 pages
DELHI DEVT.AUTHORITY Vs SUNIL KATHURIA

Bench: ANIL R. DAVE,VIKRAMAJIT SEN
Case number: CONMT.PET.(C) No.-000281-000282 / 2014
Diary number: 8218 / 2014
Advocates: ASHWANI KUMAR Vs