Showing 6391 - 6405 of 41947 judgements
23 September 2014
Supreme Court
0 pages
VISHNU SARAN PANDEY Vs JOINT DIR. OF EDUCATION .

Bench: T.S. THAKUR,R. BANUMATHI
Case number: C.A. No.-009097-009097 / 2014
Diary number: 32790 / 2006
Advocates: ASHA GOPALAN NAIR Vs K. S. RANA

23 September 2014
Supreme Court
0 pages
STATE OF HARYANA Vs M/S VINOD OIL & GENERAL MILLS

Bench: T.S. THAKUR,R. BANUMATHI
Case number: C.A. No.-009098-009099 / 2014
Diary number: 4442 / 2008
Advocates: KAMAL MOHAN GUPTA Vs KAILASH CHAND

23 September 2014
Supreme Court
0 pages
S. MAHABOOB BASHA Vs THE STATE OF KARNATAKA

Bench: T.S. THAKUR,R. BANUMATHI
Case number: Crl.A. No.-002115-002115 / 2014
Diary number: 2229 / 2014
Advocates: SHIV PRAKASH PANDEY Vs

23 September 2014
Supreme Court
25 pages
PREM KUMAR GULATI Vs STATE OF HARYANA

Bench: M.Y. EQBAL,PINAKI CHANDRA GHOSE
Case number: Crl.A. No.-001422-001422 / 2009
Diary number: 25286 / 2008
Advocates: Vs DAYA KRISHAN SHARMA

23 September 2014
Supreme Court
32 pages
PEOPLES UNION FOR CIVIL LIBERTIES Vs THE STATE OF MAHARASHTRA

Bench: CHIEF JUSTICE,ROHINTON FALI NARIMAN
Case number: Crl.A. No.-001255-001255 / 1999
Diary number: 15285 / 1999
Advocates: PAREKH & CO. Vs NISHANT RAMAKANTRAO KATNESHWARKAR

23 September 2014
Supreme Court
18 pages
GOVT. OF U.P. Vs PREETAM SINGH .

Bench: JAGDISH SINGH KHEHAR,ARUN MISHRA
Case number: C.A. No.-006307-006307 / 2010
Diary number: 24697 / 2009
Advocates: ABHISTH KUMAR Vs SUNIL KUMAR JAIN

23 September 2014
Supreme Court
50 pages
VINOD KUMAR Vs STATE OF PUNJAB

Bench: DIPAK MISRA,ROHINTON FALI NARIMAN
Case number: Crl.A. No.-000554-000554 / 2012
Diary number: 40354 / 2011
Advocates: PRATIBHA JAIN Vs KULDIP SINGH

23 September 2014
Supreme Court
21 pages
RAJENDRA KUMAR AGRAWAL Vs STATE OF U.P. .

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,SHIVA KIRTI SINGH
Case number: C.A. No.-009091-009092 / 2014
Diary number: 34768 / 2012
Advocates: SUBHASISH BHOWMICK Vs VISHWAJIT SINGH

22 September 2014
Supreme Court
29 pages
GULF GOANS HOTELS CO. LTD. Vs UNION OF INDIA .

Bench: RANJAN GOGOI,M.Y. EQBAL
Case number: C.A. No.-003434-003435 / 2001
Diary number: 14142 / 2000
Advocates: A. RAGHUNATH Vs SANJAY PARIKH

22 September 2014
Supreme Court
18 pages
SWAN GOLD MINING LTD. Vs HINDUSTAN COPPER LTD.

Bench: M.Y. EQBAL,PINAKI CHANDRA GHOSE
Case number: C.A. No.-009048-009048 / 2014
Diary number: 2103 / 2013
Advocates: AMIT KUMAR Vs DEBA PRASAD MUKHERJEE

22 September 2014
Supreme Court
23 pages
K.PRAKSH Vs B.R.SAMPATH KUMAR

Bench: M.Y. EQBAL,PINAKI CHANDRA GHOSE
Case number: C.A. No.-009047-009047 / 2014
Diary number: 38986 / 2011
Advocates: ANITHA SHENOY Vs E. C. VIDYA SAGAR

22 September 2014
Supreme Court
8 pages
STATE OF U.P. Vs NARENDRA .

Bench: M.Y. EQBAL,PINAKI CHANDRA GHOSE
Case number: Crl.A. No.-001551-001554 / 2008
Diary number: 24711 / 2005
Advocates: PRAGATI NEEKHRA Vs

22 September 2014
Supreme Court
3 pages
TEJ PAL Vs STATE OF U.P.

Bench: M.Y. EQBAL,PINAKI CHANDRA GHOSE
Case number: Crl.A. No.-001555-001555 / 2008
Diary number: 19947 / 2008
Advocates: Vs ABHISTH KUMAR

22 September 2014
Supreme Court
17 pages
VIDHYA VISWANATHAN Vs KARTIK BALAKRISHNAN

Bench: SUDHANSU JYOTI MUKHOPADHAYA,PRAFULLA CHANDRA PANT
Case number: C.A. No.-009036-009036 / 2014
Diary number: 22665 / 2012
Advocates: S. USHA REDDY Vs RAUF RAHIM

22 September 2014
Supreme Court
34 pages
VIJAY SHANKAR PANDEY Vs UNION OF INDIA & ANR

Bench: J. CHELAMESWAR,A.K. SIKRI
Case number: C.A. No.-009043-009043 / 2014
Diary number: 14152 / 2014
Advocates: KAMLENDRA MISHRA Vs