Showing 6376 - 6390 of 41947 judgements
26 September 2014
Supreme Court
19 pages
SULTAN SINGH Vs STATE OF HARYANA

Bench: V. GOPALA GOWDA,ADARSH KUMAR GOEL
Case number: Crl.A. No.-001366-001366 / 2010
Diary number: 28422 / 2008
Advocates: SANJAY JAIN Vs KAMAL MOHAN GUPTA

25 September 2014
Supreme Court
46 pages
STOCK EXCHANGE, BOMBAY Vs V.S. KANDALGAONKAR .

Bench: CHIEF JUSTICE,KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-004354-004354 / 2003
Diary number: 9334 / 2003
Advocates: K J JOHN AND CO Vs

25 September 2014
Supreme Court
24 pages
RUNGTA ENGINEERING COLLEGE, BHILAI Vs CHHATTISGARH SWAMI VIVIKANAND TECHNICAL UNIVERSITY .

Bench: J. CHELAMESWAR,A.K. SIKRI
Case number: W.P.(C) No.-000653-000653 / 2014
Diary number: 22343 / 2014
Advocates: T. MAHIPAL Vs

25 September 2014
Supreme Court
4 pages
HIND CHARITABLE TRUST SHEKHAR HOSPITAL PVT.LTD. Vs UNION OF INDIA .

Bench: ANIL R. DAVE,VIKRAMAJIT SEN,UDAY UMESH LALIT
Case number: W.P.(C) No.-000469-000469 / 2014
Diary number: 17807 / 2014
Advocates: LAWYER S KNIT & CO Vs

25 September 2014
Supreme Court
12 pages
SURINDER SINGH Vs PUNJAB STATE ELECT.BOARD,PATIALA .

Bench: JAGDISH SINGH KHEHAR,ARUN MISHRA
Case number: C.A. No.-006957-006957 / 2009
Diary number: 11145 / 2009
Advocates: ANIS AHMED KHAN Vs UGRA SHANKAR PRASAD

25 September 2014
Supreme Court
26 pages
MURLIDHAR SHIVRAM PATEKAR Vs STATE OF MAHARASHTRA

Bench: DIPAK MISRA,V. GOPALA GOWDA
Case number: Crl.A. No.-000111-000111 / 2008
Diary number: 1504 / 2006
Advocates: BHASKAR Y. KULKARNI Vs ASHA GOPALAN NAIR

25 September 2014
Supreme Court
13 pages
ASHVINBHAI JAYANTILAL MODI Vs RAMKARAN RAMCHANDRA SHARMA

Bench: V. GOPALA GOWDA,ADARSH KUMAR GOEL
Case number: C.A. No.-008131-008132 / 2014
Diary number: 34795 / 2013
Advocates: HARESH RAICHURA Vs

25 September 2014
Supreme Court
24 pages
MUKESH Vs STATE OF CHHATTISGARH

Bench: V. GOPALA GOWDA,ADARSH KUMAR GOEL
Case number: Crl.A. No.-001114-001114 / 2011
Diary number: 38838 / 2010
Advocates: B. S. BANTHIA Vs DHARMENDRA KUMAR SINHA

25 September 2014
Supreme Court
281 pages
MADRAS BAR ASSOCIATION Vs UNION OF INDIA & ANR.

Bench: CHIEF JUSTICE,JAGDISH SINGH KHEHAR,J. CHELAMESWAR,A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: Transfer Case (civil) 150 of 2006

24 September 2014
Supreme Court
49 pages
UNION OF INDIA Vs ATUL SHUKLA ETC.

Bench: T.S. THAKUR,C. NAGAPPAN
Case number: C.A. No.-004717-004719 / 2013
Diary number: 16611 / 2013
Advocates: B. V. BALARAM DAS Vs

24 September 2014
Supreme Court
15 pages
STATE OF PUNJAB Vs ANITA

Bench: JAGDISH SINGH KHEHAR,ARUN MISHRA
Case number: C.A. No.-007983-007986 / 2009
Diary number: 31133 / 2007
Advocates: KULDIP SINGH Vs

24 September 2014
Supreme Court
16 pages
GEORGE BHAKTAN Vs RABINDRA LELE .

Bench: DIPAK MISRA,VIKRAMAJIT SEN
Case number: Crl.A. No.-002165-002165 / 2014
Diary number: 21290 / 2012
Advocates: TEJASWI KUMAR PRADHAN Vs C. S. N. MOHAN RAO

24 September 2014
Supreme Court
28 pages
M/S. TRANSPORT CORPORATION OF INDIA LTD. Vs M/S. GANESH PLOYTEX LTD.

Bench: J. CHELAMESWAR,A.K. SIKRI
Case number: C.A. No.-001427-001427 / 2007
Diary number: 2364 / 2007
Advocates: P. S. SUDHEER Vs S. NARAIN & CO.

24 September 2014
Supreme Court
27 pages
MANOHAR LAL SHARMA Vs THE PRINCIPLE SECRETARY & OTHERS

Bench: CHIEF JUSTICE,MADAN B. LOKUR,KURIAN JOSEPH
Case number: Writ Petition (crl.) 120 of 2012

23 September 2014
Supreme Court
0 pages
N PADMAMMA Vs S.RAMAKRISHNA REDDY

Bench: T.S. THAKUR,C. NAGAPPAN,ADARSH KUMAR GOEL
Case number: C.A. No.-003632-003632 / 2008
Diary number: 26179 / 2006
Advocates: SRIDHAR POTARAJU Vs D. BHARATHI REDDY