Showing 6361 - 6375 of 41947 judgements
10 October 2014
Supreme Court
1 pages
MD.JAMILUDDIN NASIR Vs STATE OF WEST BENGAL

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,SHIVA KIRTI SINGH
Case number: Crl.A. No.-001240-001241 / 2010
Diary number: 13672 / 2010
Advocates: MANIKA TRIPATHY PANDEY Vs AVIJIT BHATTACHARJEE

09 October 2014
Supreme Court
12 pages
SHREE SHYAMJI TRANSPORT COMPANY Vs F.C.I. .

Bench: T.S. THAKUR,R. BANUMATHI
Case number: C.A. No.-009379-009379 / 2014
Diary number: 35174 / 2012
Advocates: Vs AJIT PUDUSSERY

09 October 2014
Supreme Court
4 pages
SHANTI DEVI Vs RAJESH KUMAR JAIN

Bench: T.S. THAKUR,R. BANUMATHI
Case number: C.A. No.-009378-009378 / 2014
Diary number: 39867 / 2012
Advocates: K. V. MOHAN Vs

09 October 2014
Supreme Court
26 pages
PUNE MUNICIPAL CORP. Vs KAUSARBAG COOP.HSNG SOC.LTD.

Bench: RANJAN GOGOI,M.Y. EQBAL
Case number: C.A. No.-003008-003009 / 2010
Diary number: 2689 / 2010
Advocates: VISHWAJIT SINGH Vs VIKAS MEHTA

09 October 2014
Supreme Court
11 pages
LALITHA THERESA SEQUERIA Vs DOLFY A PIAS @ ADOLPHYS JOSEPH PAIS &ANR

Bench: RANJAN GOGOI,R.K. AGRAWAL
Case number: C.A. No.-006197-006197 / 2010
Diary number: 23437 / 2005
Advocates: M. J. PAUL Vs SHEKHAR KUMAR

09 October 2014
Supreme Court
8 pages
BOARD OF TRUSTEES Vs KALIPADA BHAKAT

Bench: SUDHANSU JYOTI MUKHOPADHAYA,PRAFULLA CHANDRA PANT
Case number: C.A. No.-009387-009387 / 2014
Diary number: 19849 / 2010
Advocates: A. V. RANGAM Vs SUSMITA LAL

09 October 2014
Supreme Court
17 pages
STATE OF ORISSA Vs FAKIR CHARAN SETHI (DEAD THROUGH LRS)

Bench: RANJAN GOGOI,R.K. AGRAWAL
Case number: C.A. No.-001812-001815 / 2010
Diary number: 33722 / 2009
Advocates: MILIND KUMAR Vs SIBO SANKAR MISHRA

09 October 2014
Supreme Court
16 pages
GENERAL MOTORS (I) PRIVATE LIMITED Vs ASHOK RAMNIK LAL TOLAT

Bench: V. GOPALA GOWDA,ADARSH KUMAR GOEL
Case number: C.A. No.-008072-008073 / 2009
Diary number: 7864 / 2009
Advocates: DUA ASSOCIATES Vs CAVEATOR-IN-PERSON

09 October 2014
Supreme Court
38 pages
GANGAI VINAYAGAR TEMPLE & ANR. Vs MEENAKSHI AMMAL .

Bench: ANIL R. DAVE,VIKRAMAJIT SEN,PINAKI CHANDRA GHOSE
Case number: C.A. No.-004227-004227 / 2003
Diary number: 9232 / 2003
Advocates: Vs V. RAMASUBRAMANIAN

08 October 2014
Supreme Court
0 pages
LAKE PALACE HOTELS & MOTELS PVT.LTD. Vs T. SRINIVASAN .

Bench: ANIL R. DAVE,VIKRAMAJIT SEN,PINAKI CHANDRA GHOSE
Case number: C.A. No.-009295-009295 / 2014
Diary number: 36664 / 2012
Advocates: PRATIBHA JAIN Vs CAVEATOR-IN-PERSON

26 September 2014
Supreme Court
60 pages
CITY INDL.DEVEPT. TH:MNG DIRECTOR Vs PLATINUM ENTERTAINMENT .

Bench: M.Y. EQBAL,PINAKI CHANDRA GHOSE
Case number: C.A. No.-009264-009264 / 2014
Diary number: 288 / 2010
Advocates: A. S. BHASME Vs LAKSHMI RAMAN SINGH

26 September 2014
Supreme Court
29 pages
LIYAKAT Vs STATE OF RAJASTHAN

Bench: M.Y. EQBAL,ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-002079-002079 / 2009
Diary number: 10990 / 2009
Advocates: MUKUL KUMAR Vs PRAGATI NEEKHRA

26 September 2014
Supreme Court
20 pages
PATEL MAHESHBHAI RANCHOBHAI Vs STATE OF GUJARAT

Bench: M.Y. EQBAL,ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-001973-001974 / 2008
Diary number: 26649 / 2008
Advocates: SHEELA GOEL Vs HEMANTIKA WAHI

26 September 2014
Supreme Court
20 pages
ANUP LAL YADAV Vs STATE OF BIHAR

Bench: RANJANA PRAKASH DESAI,N.V. RAMANA
Case number: Crl.A. No.-000775-000775 / 2007
Diary number: 13716 / 2007
Advocates: T. MAHIPAL Vs GOPAL SINGH

26 September 2014
Supreme Court
22 pages
NIRMAL SINGH & ETC.ETC. Vs STATE OF HARYANA TR.COLLECTOR

Bench: V. GOPALA GOWDA,ADARSH KUMAR GOEL
Case number: C.A. No.-003982-003987 / 2011
Diary number: 8349 / 2011
Advocates: JASPREET GOGIA Vs ANUBHA AGRAWAL