Showing 6346 - 6360 of 41947 judgements
14 October 2014
Supreme Court
36 pages
STATE OF KARNATAKA Vs SUVARNAMMA

Bench: V. GOPALA GOWDA,ADARSH KUMAR GOEL
Case number: Crl.A. No.-000785-000785 / 2010
Diary number: 19080 / 2006
Advocates: Vs SENTHIL JAGADEESAN

14 October 2014
Supreme Court
13 pages
RAUNAQ EDUCATION FOUNDATION Vs STATE OF HARYANA

Bench: V. GOPALA GOWDA
Case number: SLP(C) No.-028189-028189 / 2014
Diary number: 3144 / 2014

14 October 2014
Supreme Court
5 pages
K.R.SUNDRAM@ SUNDARARAJAN Vs THE LAND ACQUISITION OFFICER& SPC.TAHIS

Bench: V. GOPALA GOWDA,ADARSH KUMAR GOEL
Case number: C.A. No.-009688-009688 / 2014
Diary number: 20260 / 2010
Advocates: V. BALACHANDRAN Vs B. BALAJI

14 October 2014
Supreme Court
15 pages
SANTOSH S/O SHANKAR PAWAR Vs STATE OF MAHARASHTRA

Bench: T.S. THAKUR,ADARSH KUMAR GOEL,R. BANUMATHI
Case number: Crl.A. No.-000683-000683 / 2015
Diary number: 14699 / 2013
Advocates: SHASHI BHUSHAN KUMAR Vs

14 October 2014
Supreme Court
9 pages
GOA FOUNDATION Vs UNION OF INDIA .

Bench: JAGDISH SINGH KHEHAR,J. CHELAMESWAR,A.K. SIKRI
Case number: W.P.(C) No.-000435-000435 / 2012
Diary number: 32067 / 2012
Advocates: PRASHANT BHUSHAN Vs

14 October 2014
Supreme Court
29 pages
ANANDA POOJARY Vs STATE OF KARNATAKA

Bench: J. CHELAMESWAR,A.K. SIKRI
Case number: Crl.A. No.-002202-002202 / 2014
Diary number: 21416 / 2013
Advocates: SHIEL SETHI Vs

13 October 2014
Supreme Court
10 pages
STATE OF RAJASTHAN Vs MOHAMMAD MUSLIM TAGALA

Bench: RANJANA PRAKASH DESAI,N.V. RAMANA
Case number: Crl.A. No.-002184-002184 / 2014
Diary number: 11472 / 2014
Advocates: MILIND KUMAR Vs

13 October 2014
Supreme Court
11 pages
GUTTIKONDA VENKATARAMAIAH Vs GODVARTHY VENKATESWARLU

Bench: ANIL R. DAVE,UDAY UMESH LALIT
Case number: C.A. No.-009658-009658 / 2014
Diary number: 1301 / 2014
Advocates: A. SUBBA RAO Vs

13 October 2014
Supreme Court
11 pages
VINOD KUMAR Vs GANGADHAR

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,ABHAY MANOHAR SAPRE
Case number: C.A. No.-009681-009681 / 2014
Diary number: 23427 / 2013
Advocates: KAILASH CHAND Vs

10 October 2014
Supreme Court
23 pages
RASHEEDA KHATOON (D) THROUGH LRS. Vs ASHIQ ALI (D) THROUGH LRS.

Bench: DIPAK MISRA,VIKRAMAJIT SEN
Case number: C.A. No.-000603-000603 / 2009
Diary number: 23983 / 2004
Advocates: MOHAN PANDEY Vs SHAKIL AHMED SYED

10 October 2014
Supreme Court
13 pages
M/S.BHAGWATI VANASPATI TRADERS Vs SR.SUPERIN.OF POST OFFICE,MEERUT

Bench: JAGDISH SINGH KHEHAR,C. NAGAPPAN
Case number: C.A. No.-004854-004854 / 2009
Diary number: 34466 / 2008
Advocates: V. K. MONGA Vs KAMAL MOHAN GUPTA

10 October 2014
Supreme Court
26 pages
A.TAJUDEEN Vs UNION OF INDIA

Bench: JAGDISH SINGH KHEHAR,C. NAGAPPAN
Case number: C.A. No.-005773-005773 / 2009
Diary number: 20636 / 2007
Advocates: R. NEDUMARAN Vs B. V. BALARAM DAS

10 October 2014
Supreme Court
13 pages
STATE OF M.P. Vs RAMANAND PANDEY

Bench: J. CHELAMESWAR,A.K. SIKRI
Case number: C.A. No.-009486-009486 / 2014
Diary number: 19165 / 2013
Advocates: MISHRA SAURABH Vs

10 October 2014
Supreme Court
16 pages
BASAPPA S/O SANGANABASAPPA BAHVIKATTI Vs T RAMESH S/O TANGAVELU

Bench: J. CHELAMESWAR,A.K. SIKRI
Case number: C.A. No.-009393-009393 / 2014
Diary number: 27094 / 2013
Advocates: S-LEGAL ASSOCIATES Vs

10 October 2014
Supreme Court
10 pages
M/S IVT VLT CC(JV) Vs THE CHAIRMAN-CUM-M.D MCL

Bench: J. CHELAMESWAR,A.K. SIKRI
Case number: C.A. No.-009394-009394 / 2014
Diary number: 39029 / 2013
Advocates: AMARJIT SINGH BEDI Vs