Judgements

16 October 2014
Supreme Court
10 pages

STATE OF UTTARANCHAL Vs C.S.R.K.S. MEDICAL HEALTH SERVICE

Bench: JAGDISH SINGH KHEHAR,ARUN MISHRA
Case number: C.A. No.-007696-007696 / 2009
Diary number: 16304 / 2006
Advocates: RACHANA SRIVASTAVA Vs VISHWA PAL SINGH

15 October 2014
Supreme Court
14 pages

SARJEET SINGH (D) TH. LRS. Vs HARI SINGH .

Bench: DIPAK MISRA,VIKRAMAJIT SEN
Case number: C.A. No.-009722-009722 / 2014
Diary number: 8101 / 2013
Advocates: BALBIR SINGH GUPTA Vs

15 October 2014
Supreme Court
13 pages

DEO KALYA PATIL Vs NAGINDAS SHAMJIBHAI SHAH THR. LRS.

Bench: J. CHELAMESWAR,A.K. SIKRI
Case number: SLP(C) No.-019552-019552 / 2013
Diary number: 16590 / 2013
Advocates: P. N. PURI Vs

15 October 2014
Supreme Court
15 pages

DIPANWITA ROY Vs RONOBROTO ROY

Bench: JAGDISH SINGH KHEHAR,R.K. AGRAWAL
Case number: C.A. No.-009744-009744 / 2014
Diary number: 2613 / 2013
Advocates: Vs RANJAN MUKHERJEE

15 October 2014
Supreme Court
10 pages

STATE OF WEST BENGAL Vs PRONAB CHAKRABORTY

Bench: JAGDISH SINGH KHEHAR,ARUN MISHRA
Case number: C.A. No.-002641-002641 / 2012
Diary number: 3536 / 2011
Advocates: ANIP SACHTHEY Vs DEBA PRASAD MUKHERJEE

14 October 2014
Supreme Court
0 pages

P.S. MEHERHOMJI Vs K.T.VIJAY KUMAR .

Bench: M.Y. EQBAL,PINAKI CHANDRA GHOSE
Case number: Crl.A. No.-002211-002211 / 2014
Diary number: 10335 / 2010
Advocates: SIDDHARTHA CHOWDHURY Vs K. SHIVRAJ CHOUDHURI

14 October 2014
Supreme Court
22 pages

THAKAR SINGH (D) BY LRS. Vs MULA SINGH(DEAD) THR.LR. .

Bench: DIPAK MISRA,ROHINTON FALI NARIMAN
Case number: C.A. No.-001740-001740 / 2007
Diary number: 17816 / 2004
Advocates: A. P. MOHANTY Vs R. D. UPADHYAY

14 October 2014
Supreme Court
15 pages

RAJNI RANI Vs KHAIRATI LAL .

Bench: DIPAK MISRA,V. GOPALA GOWDA
Case number: C.A. No.-006862-006862 / 2014
Diary number: 5832 / 2012
Advocates: YASH PAL DHINGRA Vs P. D. SHARMA

14 October 2014
Supreme Court
21 pages

SAMEER SINGH Vs ABDUL RAB .

Bench: DIPAK MISRA,V. GOPALA GOWDA
Case number: C.A. No.-009699-009699 / 2014
Diary number: 29650 / 2011
Advocates: ABHINAV MUKERJI Vs T. MAHIPAL

14 October 2014
Supreme Court
25 pages

RAJIB RANJAN Vs R.VIJAYKUMAR

Bench: J. CHELAMESWAR,A.K. SIKRI
Case number: Crl.A. No.-000729-000732 / 2010
Diary number: 30128 / 2009
Advocates: RAM SWARUP SHARMA Vs RESPONDENT-IN-PERSON

14 October 2014
Supreme Court
30 pages

R.N.AGARWAL Vs R.C. BANSAL & ORS.

Bench: M.Y. EQBAL,PINAKI CHANDRA GHOSE
Case number: Crl.A. No.-002199-002201 / 2014
Diary number: 4775 / 2011
Advocates: ANOOP KR. SRIVASTAV Vs ARVIND KUMAR GUPTA

14 October 2014
Supreme Court
21 pages

A.K. DEVAIAH Vs STATE OF KARNATAKA

Bench: M.Y. EQBAL,PINAKI CHANDRA GHOSE
Case number: Crl.A. No.-000046-000046 / 2007
Diary number: 7488 / 2006
Advocates: RAJESH MAHALE Vs

14 October 2014
Supreme Court
14 pages

B.L. WADHERA Vs U.O.I.

Bench: V. GOPALA GOWDA,ADARSH KUMAR GOEL
Case number: SLP(C) No.-010876-010876 / 2000
Diary number: 5653 / 1999
Advocates: PETITIONER-IN-PERSON Vs

14 October 2014
Supreme Court
35 pages

INDIAN DEMOCRATIC PARTY Vs U.O.I.

Bench: DIPAK MISRA,UDAY UMESH LALIT
Case number: SLP(C) No.-000635-000635 / 2000
Diary number: 5928 / 1999

14 October 2014
Supreme Court
35 pages

VARUN SAINI Vs GURU GOBIND SINGH INDRAPRASATHA UNIVERSITY

Bench: DIPAK MISRA,UDAY UMESH LALIT
Case number: W.P.(C) No.-000853-000853 / 2014
Diary number: 31622 / 2014
Advocates: SANJAY SHARAWAT Vs