Showing 6316 - 6330 of 41947 judgements
28 October 2014
Supreme Court
19 pages
DELHI GYMKHANA CLUB LTD. Vs EMPLOYEES STATE INSURANCE CORPORATION

Bench: T.S. THAKUR,R. BANUMATHI
Case number: C.A. No.-002415-002415 / 2003
Diary number: 16893 / 2002
Advocates: R. N. KESWANI Vs V. J. FRANCIS

28 October 2014
Supreme Court
10 pages
NEW MANGALORE PORT LIST.WORKERS MAN.COM. Vs REG.DIR.,ESI CORP.,BANGALORE

Bench: T.S. THAKUR,R. BANUMATHI
Case number: C.A. No.-009931-009931 / 2014
Diary number: 10850 / 2008
Advocates: S. N. BHAT Vs SANJEEV ANAND

28 October 2014
Supreme Court
8 pages
SUNITA KACHWAHA Vs ANIL KUCHWAHA

Bench: T.S. THAKUR,R. BANUMATHI
Case number: Crl.A. No.-002310-002310 / 2014
Diary number: 40119 / 2010
Advocates: AVINASH KUMAR Vs MANOJ SWARUP AND CO.

28 October 2014
Supreme Court
5 pages
KULWANT SINGH Vs ORIENTAL INS. CO. LTD

Bench: V. GOPALA GOWDA,ADARSH KUMAR GOEL
Case number: C.A. No.-009927-009928 / 2014
Diary number: 23127 / 2013
Advocates: NARESH KUMAR Vs

28 October 2014
Supreme Court
65 pages
VASANT SAMPAT DUPARE Vs STATE OF MAHARASHTRA

Bench: DIPAK MISRA,ROHINTON FALI NARIMAN,UDAY UMESH LALIT
Case number: Crl.A. No.-002486-002487 / 2014
Diary number: 21449 / 2012
Advocates: PARMANAND GAUR Vs ASHA GOPALAN NAIR

28 October 2014
Supreme Court
61 pages
DARIUS RUTTON KAVASMANECK Vs GHARDA CHEMICALS LTD. .

Bench: J. CHELAMESWAR,A.K. SIKRI
Case number: C.A. No.-002481-002481 / 2014
Diary number: 20162 / 2011
Advocates: E. C. AGRAWALA Vs PAREKH & CO.

28 October 2014
Supreme Court
19 pages
MANOJ I NAIK & ASSOCIATES Vs OFFICIAL LIQUIDATOR

Bench: DIPAK MISRA,ROHINTON FALI NARIMAN,UDAY UMESH LALIT
Case number: SLP(C) No.-034782-034783 / 2012
Diary number: 29211 / 2012
Advocates: AMIT KUMAR Vs

27 October 2014
Supreme Court
40 pages
KSL & INDUSTRIES LTD. Vs M/S. ARIHANT THREADS LTD. .

Bench: CHIEF JUSTICE,S.A. BOBDE,ABHAY MANOHAR SAPRE
Case number: C.A. No.-005225-005225 / 2008
Diary number: 6152 / 2006
Advocates: SUJATA KURDUKAR Vs AJAY CHOUDHARY

27 October 2014
Supreme Court
16 pages
LAL BABU PRIYADARSHI Vs AMRITPAL SINGH

Bench: RANJAN GOGOI,R.K. AGRAWAL
Case number: C.A. No.-002138-002138 / 2006
Diary number: 60631 / 2005
Advocates: K. V. MOHAN Vs S. S. RANA & CO.

17 October 2014
Supreme Court
29 pages
STATE OF U.P. Vs ARVIND KUMAR SRIVASTAVA .

Bench: J. CHELAMESWAR,A.K. SIKRI
Case number: C.A. No.-009849-009849 / 2014
Diary number: 18912 / 2012
Advocates: ABHISTH KUMAR Vs PRATIBHA JAIN

17 October 2014
Supreme Court
42 pages
KAPIL MEHRA Vs UNION OF INDIA

Bench: T.S. THAKUR,R. BANUMATHI
Case number: C.A. No.-002545-002546 / 2012
Diary number: 1357 / 2012
Advocates: APPELLANT-IN-PERSON Vs SAHARYA & CO.

17 October 2014
Supreme Court
20 pages
PRADEEP KUMAR MASKARA Vs STATE OF WEST BENGAL .

Bench: M.Y. EQBAL,PINAKI CHANDRA GHOSE
Case number: C.A. No.-009844-009846 / 2014
Diary number: 20852 / 2009
Advocates: RANJAN MUKHERJEE Vs AVIJIT BHATTACHARJEE

17 October 2014
Supreme Court
14 pages
KULDEEP KAUR Vs STATE OF UTTARAKHAND

Bench: M.Y. EQBAL,PINAKI CHANDRA GHOSE
Case number: Crl.A. No.-002267-002267 / 2014
Diary number: 2734 / 2013
Advocates: VISHWA PAL SINGH Vs

17 October 2014
Supreme Court
53 pages
GUNMALA SALES PVT. LTD. Vs ANU MEHTA .

Bench: RANJANA PRAKASH DESAI,N.V. RAMANA
Case number: Crl.A. No.-002228-002228 / 2014
Diary number: 42463 / 2012
Advocates: DEVASHISH BHARUKA Vs

16 October 2014
Supreme Court
0 pages
J.V. BAHARUNI Vs STATE OF GUJARAT

Bench: RANJANA PRAKASH DESAI,N.V. RAMANA
Case number: Crl.A. No.-002221-002221 / 2014
Diary number: 14958 / 2012
Advocates: ANIRUDDHA P. MAYEE Vs KUNAL VERMA