Showing 6301 - 6315 of 41947 judgements
05 November 2014
Supreme Court
30 pages
VINAYAK NARAYAN DEOSTHALI Vs C.B.I.

Bench: SUDHANSU JYOTI MUKHOPADHAYA,ADARSH KUMAR GOEL
Case number: Crl.A. No.-000346-000346 / 2004
Diary number: 3967 / 2004
Advocates: KAMINI JAISWAL Vs ARVIND KUMAR SHARMA

03 November 2014
Supreme Court
20 pages
UNION OF INDIA Vs P.GUNASEKARAN

Bench: ANIL R. DAVE,KURIAN JOSEPH
Case number: C.A. No.-010386-010386 / 2014
Diary number: 9743 / 2008
Advocates: B. V. BALARAM DAS Vs S. K. VERMA

03 November 2014
Supreme Court
5 pages
STATE OF U.P. THR.SECR.IRRIGATION Vs KM. SHASHI JOSHI

Bench: ANIL R. DAVE,KURIAN JOSEPH,R.K. AGRAWAL
Case number: C.A. No.-009999-009999 / 2014
Diary number: 12679 / 2014
Advocates: ARDHENDUMAULI KUMAR PRASAD Vs

31 October 2014
Supreme Court
8 pages
KALA DEVI Vs BHAGWAN DAS CHAUHAN .

Bench: V. GOPALA GOWDA,ADARSH KUMAR GOEL
Case number: C.A. No.-009972-009972 / 2014
Diary number: 40736 / 2013
Advocates: NITIN KUMAR THAKUR Vs

31 October 2014
Supreme Court
16 pages
HARI OM Vs STATE OF HARYANA

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-001167-001167 / 2011
Diary number: 29559 / 2010
Advocates: SATYENDRA KUMAR Vs MONIKA GUSAIN

31 October 2014
Supreme Court
26 pages
NAND KUMAR Vs STATE OF CHHATTISGARH

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000906-000906 / 2012
Diary number: 19652 / 2007
Advocates: JAIL PETITION Vs DHARMENDRA KUMAR SINHA

30 October 2014
Supreme Court
0 pages
STATE OF RAJASTHAN Vs KHANGAR SINGH

Bench: ANIL R. DAVE,UDAY UMESH LALIT
Case number: C.A. No.-009964-009964 / 2014
Diary number: 7137 / 2014
Advocates: RUCHI KOHLI Vs

30 October 2014
Supreme Court
23 pages
B.D.KHUNTE Vs UNION OF INDIA .

Bench: T.S. THAKUR,ADARSH KUMAR GOEL,R. BANUMATHI
Case number: Crl.A. No.-000242-000242 / 2012
Diary number: 32403 / 2011
Advocates: V. N. RAGHUPATHY Vs ANIL KATIYAR

30 October 2014
Supreme Court
16 pages
BINOD KUMAR Vs STATE OF BIHAR

Bench: T.S. THAKUR,R. BANUMATHI
Case number: Crl.A. No.-002327-002327 / 2014
Diary number: 30029 / 2011
Advocates: DHARMENDRA KUMAR SINHA Vs GOPAL SINGH

29 October 2014
Supreme Court
39 pages
RATHNAVATHI Vs KAVITA GANASHAMDAS

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,ABHAY MANOHAR SAPRE
Case number: C.A. No.-009949-009950 / 2014
Diary number: 38049 / 2011
Advocates: P. R. RAMASESH Vs RAJESH MAHALE

29 October 2014
Supreme Court
13 pages
MUNNI @ SYED AKBAR Vs STATE OF INSP.OF POLICE, ALL WOMEN PO.ST

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-002475-002475 / 2009
Diary number: 11904 / 2009
Advocates: SUSHIL BALWADA Vs B. BALAJI

29 October 2014
Supreme Court
30 pages
INBASEGARAN Vs S. NATARAJAN(DEAD) THROUGH LRS.

Bench: M.Y. EQBAL,SHIVA KIRTI SINGH
Case number: C.A. No.-004215-004216 / 2007
Diary number: 19432 / 2004
Advocates: AMBHOJ KUMAR SINHA Vs SENTHIL JAGADEESAN

29 October 2014
Supreme Court
32 pages
ZARINA SIDDIQUI Vs A.RAMALINGAM @ R.AMARNATHAN

Bench: M.Y. EQBAL,SHIVA KIRTI SINGH
Case number: C.A. No.-009947-009947 / 2014
Diary number: 21310 / 2012
Advocates: K. K. MANI Vs L. K. PANDEY

29 October 2014
Supreme Court
10 pages
HUDA Vs KEDAR NATH

Bench: ANIL R. DAVE,KURIAN JOSEPH,R.K. AGRAWAL
Case number: C.A. No.-009951-009951 / 2014
Diary number: 11823 / 2010
Advocates: KAMAL MOHAN GUPTA Vs V. N. RAGHUPATHY

29 October 2014
Supreme Court
9 pages
MALLELLA SHYAMSUNDER Vs STATE OF A.P.

Bench: VIKRAMAJIT SEN,KURIAN JOSEPH
Case number: Crl.A. No.-001381-001381 / 2011
Diary number: 27999 / 2008
Advocates: GAURAV AGRAWAL Vs D. BHARATHI REDDY