Showing 6286 - 6300 of 41947 judgements
13 November 2014
Supreme Court
44 pages
GHANSHYAM SARDA Vs M/S SHIV SHANKAR TRADING CO.

Bench: ANIL R. DAVE,UDAY UMESH LALIT
Case number: C.A. No.-010221-010221 / 2014
Diary number: 4688 / 2014
Advocates: GAURAV KEJRIWAL Vs

13 November 2014
Supreme Court
13 pages
STATE OF M.P. Vs SURENDRA SINGH

Bench: M.Y. EQBAL,SHIVA KIRTI SINGH
Case number: Crl.A. No.-002401-002401 / 2014
Diary number: 13963 / 2013
Advocates: C. D. SINGH Vs

13 November 2014
Supreme Court
12 pages
K SUBRAMANI Vs K DAMODARA NAIDU

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: Crl.A. No.-002402-002402 / 2014
Diary number: 24984 / 2014
Advocates: VAIJAYANTHI GIRISH Vs

12 November 2014
Supreme Court
6 pages
JOHN KENNEDY Vs RANJANA & ORS.

Bench: J. CHELAMESWAR,PINAKI CHANDRA GHOSE
Case number: SLP(C) No.-011136-011136 / 2013
Diary number: 7332 / 2013
Advocates: RAKESH K. SHARMA Vs

12 November 2014
Supreme Court
11 pages
UNION OF INDIA Vs M/S. AGARWAL IRON INDUSTRIES

Bench: DIPAK MISRA,UDAY UMESH LALIT
Case number: C.A. No.-007499-007499 / 2004
Diary number: 6013 / 2004
Advocates: B. V. BALARAM DAS Vs ASHOK KUMAR SINGH

11 November 2014
Supreme Court
0 pages
MITHILESH KUMAR SINGH Vs STATE OF RAJASTHAN & ORS.

Bench: T.S. THAKUR,ADARSH KUMAR GOEL,R. BANUMATHI
Case number: Writ Petition (crl.) 240 of 2011

11 November 2014
Supreme Court
19 pages
O.M CHERIAN @ THANKACHAN Vs STATE OF KERALA & ORS

Bench: T.S. THAKUR,ADARSH KUMAR GOEL,R. BANUMATHI
Case number: Crl.A. No.-002387-002387 / 2014
Diary number: 40410 / 2013
Advocates: NISHE RAJEN SHONKER Vs

11 November 2014
Supreme Court
28 pages
NAR SINGH Vs STATE OF HARYANA

Bench: T.S. THAKUR,R. BANUMATHI
Case number: Crl.A. No.-002388-002388 / 2014
Diary number: 19893 / 2013
Advocates: PRATIBHA JAIN Vs

11 November 2014
Supreme Court
12 pages
COLLECTOR SINGH Vs L.M.L.LTD.KANPUR

Bench: T.S. THAKUR,R. BANUMATHI
Case number: C.A. No.-010125-010125 / 2014
Diary number: 37063 / 2012
Advocates: BHARAT SANGAL Vs ABHA R. SHARMA

10 November 2014
Supreme Court
6 pages
SAU SHAILA BALASAHEB KADAM Vs BALASAHED HINDURAO KADAM

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-010086-010087 / 2014
Diary number: 31881 / 2013
Advocates: MANJU JETLEY Vs

07 November 2014
Supreme Court
0 pages
YUSUFBHAI NOORMOHAMMED JODHPURWAL Vs MOHAMMED SABIR IBRAHIM BYAVARWALA

Bench: DIPAK MISRA,ROHINTON FALI NARIMAN,UDAY UMESH LALIT
Case number: SLP(C) No.-000735-000735 / 2014
Diary number: 40952 / 2013
Advocates: S. RAMAMANI Vs

07 November 2014
Supreme Court
23 pages
CENSUS COMMISSIONER Vs R.KRISHAMURTHY

Bench: DIPAK MISRA,ROHINTON FALI NARIMAN,UDAY UMESH LALIT
Case number: C.A. No.-009996-009996 / 2014
Diary number: 34261 / 2011
Advocates: SHREEKANT N. TERDAL Vs

07 November 2014
Supreme Court
22 pages
BALWANT SINGH Vs COMMNR. OF POLICE .

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,ABHAY MANOHAR SAPRE
Case number: C.A. No.-010024-010024 / 2014
Diary number: 21671 / 2013
Advocates: V. SIVASUBRAMANIAN Vs

07 November 2014
Supreme Court
31 pages
E.BAPANAIAH Vs K.S.RAJU ETC.

Bench: VIKRAMAJIT SEN,PRAFULLA C. PANT
Case number: Crl.A. No.-002357-002365 / 2014
Diary number: 36801 / 2008
Advocates: K. SARADA DEVI Vs A. SUBBA RAO

07 November 2014
Supreme Court
31 pages
MD.MOIUUDIN Vs MOST.HALIMAN NISA

Bench: VIKRAMAJIT SEN,PRAFULLA C. PANT
Case number: SLP(C) No.-007528-007528 / 2000
Diary number: 6821 / 1999
Advocates: SHREE PAL SINGH Vs