Showing 616 - 630 of 41947 judgements
01 October 2019
Supreme Court
28 pages
SATISH UKEY Vs DEVENDRA GANGADHARRAO FADNAVIS

Bench: HON'BLE THE CHIEF JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE THE CHIEF JUSTICE RANJAN GOGOI
Case number: Crl.A. No.-001515-001516 / 2019
Diary number: 30432 / 2018
Advocates: BALRAJ DEWAN Vs

01 October 2019
Supreme Court
8 pages
MOHINDER KAUR Vs SANT PAUL SINGH

Bench: HON'BLE MR. JUSTICE NAVIN SINHA, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-002869-002870 / 2010
Diary number: 36073 / 2008
Advocates: TANUJ BAGGA Vs VINEET BHAGAT

01 October 2019
Supreme Court
5 pages
ORIENTAL BANK OF COMMERCE AND ORS Vs JANAK RAJ SHARMA

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA, HON'BLE MR. JUSTICE HRISHIKESH ROY
Judgment by: HON'BLE MR. JUSTICE A.S. BOPANNA
Case number: C.A. No.-007757-007757 / 2019
Diary number: 22290 / 2016
Advocates: ANUVRAT SHARMA Vs

01 October 2019
Supreme Court
3 pages
KRISHNA DEVI MAHESHWARI Vs SURENDRA SUREKHA

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA, HON'BLE MR. JUSTICE HRISHIKESH ROY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-000026-000026 / 2016
Diary number: 36533 / 2015
Advocates: R. D. UPADHYAY Vs

01 October 2019
Supreme Court
8 pages
THE GOVERNMENT OF ANDHRA PRADESH Vs GRACE SATHYAVATHY SHASHIKANT

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE K.M. JOSEPH, HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: MA-000910-000924 / 2019
Diary number: 17179 / 2019
Advocates: VENKAT PALWAI LAW ASSOCIATES Vs

30 September 2019
Supreme Court
53 pages
ANUPAL SINGH . Vs THE STATE OF UTTAR PRADESH THROUGH PRINCIPAL SECRETARY PERSONNEL DEPARTMENT

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-004815-004815 / 2019
Diary number: 5799 / 2017
Advocates: G. BALAJI Vs

30 September 2019
Supreme Court
18 pages
K H NAZAR Vs MATHEW K JACOB

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-007699-007700 / 2019
Diary number: 8346 / 2019
Advocates: P. VINAY KUMAR Vs

30 September 2019
Supreme Court
3 pages
SAGAR SHARMA Vs PHOENIX ARC PVT. LTD.

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-007673 / 2019
Diary number: 35276 / 2019
Advocates: E. C. AGRAWALA Vs

27 September 2019
Supreme Court
28 pages
KANNA TIMMA KANAJI MADIWAL (D) THR. LR. Vs RAMACHANDRA TIMMAYA HEGDE (D) THR. LRS .

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE DINESH MAHESHWARI
Case number: C.A. No.-001300-001301 / 2008
Diary number: 3409 / 2005
Advocates: S. N. BHAT Vs RAJESH MAHALE

27 September 2019
Supreme Court
22 pages
INDUSIND MEDIA AND COMMUNICATIONS LTD. Vs COMMISSIONER OF CUSTOMS NEW DELHI

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-002498 / 2018
Diary number: 4456 / 2018
Advocates: AYUSH SHARMA Vs

27 September 2019
Supreme Court
9 pages
GURU @ GURUBARAN Vs STATE REP. BY THE INSPECTOR OF POLICE

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: Crl.A. No.-001893-001893 / 2010
Diary number: 11233 / 2009
Advocates: SATYA MITRA GARG Vs M. YOGESH KANNA

27 September 2019
Supreme Court
28 pages
SHIVKISHAN Vs SUJATA TARACHAND MAKHIJA AND ORS.

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-007652-007653 / 2019
Diary number: 29633 / 2016

27 September 2019
Supreme Court
16 pages
THE STATE OF RAJASTHAN Vs SAHI RAM

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: Crl.A. No.-001497-001497 / 2019
Diary number: 31511 / 2016
Advocates: MILIND KUMAR Vs

26 September 2019
Supreme Court
14 pages
KRISHNAMURTHY S. SETLUR (DEAD) BY LRS. Vs O.V.NARASIMHA SETTY(DEAD) BY LRS.

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-006111-006111 / 2009
Diary number: 2540 / 2008
Advocates: RAJEEV SINGH Vs ABHIJIT SENGUPTA

26 September 2019
Supreme Court
20 pages
MD.ABRAR Vs MEGHALAYA BOARD OF WAKF .

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-004025-004025 / 2010
Diary number: 11038 / 2009
Advocates: MUKESH K. GIRI Vs