Showing 6271 - 6285 of 41947 judgements
19 November 2014
Supreme Court
10 pages
JAIMINIBEN HIRENBHAI VYAS Vs HIRENBHAI RAMESHCHANDRA VYAS

Bench: J. CHELAMESWAR,S.A. BOBDE
Case number: Crl.A. No.-002435-002435 / 2014
Diary number: 6995 / 2013
Advocates: DAYA KRISHAN SHARMA Vs

19 November 2014
Supreme Court
29 pages
RAJKOT DISTT COOPERATIVE BANK LTD Vs STATE OF GUJARAT

Bench: V. GOPALA GOWDA,ADARSH KUMAR GOEL
Case number: C.A. No.-010392-010392 / 2014
Diary number: 24296 / 2013
Advocates: MOHIT D. RAM Vs

18 November 2014
Supreme Court
0 pages
DEFENCE RESEARCH EDUCATION SOCIETY Vs NEETA TUTEJA

Bench: ANIL R. DAVE,KURIAN JOSEPH
Case number: C.A. No.-010384-010384 / 2014
Diary number: 11648 / 2014
Advocates: G. INDIRA Vs

18 November 2014
Supreme Court
21 pages
R.G.D'SOUZA Vs POONA EMPLOYEES UNION

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-010129-010129 / 2010
Diary number: 26286 / 2009
Advocates: RAMESH BABU M. R. Vs JYOTI MENDIRATTA

18 November 2014
Supreme Court
36 pages
SUDARSHAN RAJPOOT Vs U.P.STATE ROAD TRSNPORT CORP.

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-010353-010354 / 2014
Diary number: 30846 / 2010
Advocates: SUDHIR KULSHRESHTHA Vs PRADEEP MISRA

18 November 2014
Supreme Court
10 pages
V. KANNAPPAN Vs ADDITIONAL SECY & ORS.(MIN.FIN&COM.AFRS)

Bench: JAGDISH SINGH KHEHAR,ARUN MISHRA
Case number: C.A. No.-010364-010371 / 2014
Diary number: 1738 / 2010
Advocates: V. BALACHANDRAN Vs CHANCHAL KUMAR GANGULI

17 November 2014
Supreme Court
2 pages
SMT. PRACHI SINGH PATIL Vs SRI RAHUL G. PATIL

Bench: ANIL R. DAVE,KURIAN JOSEPH
Case number: C.A. No.-010561-010561 / 2014
Diary number: 10243 / 2013
Advocates: HARISH PANDEY Vs PAREKH & CO.

14 November 2014
Supreme Court
4 pages
RATNA @ RATAN LAL Vs STATE OF RAJASTHAN

Bench: DIPAK MISRA,UDAY UMESH LALIT
Case number: Crl.A. No.-002298-002298 / 2014
Diary number: 24956 / 2014
Advocates: AISHWARYA BHATI Vs

14 November 2014
Supreme Court
7 pages
ANTONY CARDOZA Vs STATE OF KERALA

Bench: DIPAK MISRA,UDAY UMESH LALIT
Case number: Crl.A. No.-000019-000019 / 2013
Diary number: 19003 / 2011
Advocates: PAREKH & CO. Vs JOGY SCARIA

14 November 2014
Supreme Court
7 pages
KRISHNA @ KRISHNAPPA Vs STATE OF KARNATAKA

Bench: DIPAK MISRA,UDAY UMESH LALIT
Case number: Crl.A. No.-000162-000162 / 2009
Diary number: 29429 / 2008
Advocates: V. N. RAGHUPATHY Vs

14 November 2014
Supreme Court
8 pages
UNION OF INDIA Vs EX. HAV. SURINDER SINGH

Bench: ANIL R. DAVE,KURIAN JOSEPH,R.K. AGRAWAL
Case number: C.A. No.-006160-006160 / 2014
Diary number: 10265 / 2014
Advocates: B. V. BALARAM DAS Vs

14 November 2014
Supreme Court
10 pages
STATE OF RAJASTHAN Vs SALMAN KHAN

Bench: SUDHANSU JYOTI MUKHOPADHAYA,ADARSH KUMAR GOEL
Case number: Crl.A. No.-000083-000083 / 2015
Diary number: 12302 / 2014
Advocates: RUCHI KOHLI Vs

14 November 2014
Supreme Court
10 pages
COMMISSIONER, TRADE TAX, U.P. LUCKNOW Vs M/S. SANJAY COAL TRADERS

Bench: SUDHANSU JYOTI MUKHOPADHAYA,ADARSH KUMAR GOEL
Case number: SLP(C) No.-015332-015332 / 2000
Diary number: 9434 / 1999

14 November 2014
Supreme Court
10 pages
NARESH KUMAR Vs STATE OF HARYANA .

Bench: T.S. THAKUR,ADARSH KUMAR GOEL,R. BANUMATHI
Case number: Crl.A. No.-001266-001266 / 2013
Diary number: 13915 / 2013
Advocates: BALBIR SINGH GUPTA Vs

14 November 2014
Supreme Court
4 pages
ABDUL AZEEZ P V AND ORS Vs NATIONAL INVESTIGATION AGENCY

Bench: DIPAK MISRA,UDAY UMESH LALIT
Case number: Special Leave Petition (crl.) 7733 of 2014