Showing 6256 - 6270 of 41947 judgements
25 November 2014
Supreme Court
82 pages
M/S HYDER CONSULTING(UK) LTD. Vs GOVERNER STATE OF ORISSA TR.CHIEF ENG.

Bench: CHIEF JUSTICE,S.A. BOBDE,ABHAY MANOHAR SAPRE
Case number: C.A. No.-003148-003148 / 2012
Diary number: 31454 / 2010
Advocates: Vs KIRTI RENU MISHRA

25 November 2014
Supreme Court
14 pages
MOTILAL YADAV Vs STATE OF BIHAR

Bench: VIKRAMAJIT SEN,PRAFULLA C. PANT
Case number: Crl.A. No.-002478-002478 / 2014
Diary number: 15085 / 2013
Advocates: D. N. GOBURDHAN Vs

24 November 2014
Supreme Court
7 pages
CALCUTTA PORT TRUST Vs ANADI KUMAR DAS (CAPT)

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-007148-007148 / 2008
Diary number: 13153 / 2007
Advocates: A. V. RANGAM Vs KAILASH CHAND

24 November 2014
Supreme Court
7 pages
HIGH COURT OF GUJARAT Vs HITENDRA VRAJLAL ASHARA

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-010304-010304 / 2014
Diary number: 253 / 2014
Advocates: NIKHIL GOEL Vs

21 November 2014
Supreme Court
10 pages
SRI SRIKANTA D N WADIYAR (D) BY LR. Vs STATE OF KARNATAKA

Bench: VIKRAMAJIT SEN,PRAFULLA C. PANT
Case number: C.A. No.-003303-003303 / 1997
Diary number: 6564 / 1997
Advocates: VIKAS MEHTA Vs V. N. RAGHUPATHY

21 November 2014
Supreme Court
3 pages
WALCHANDNAGAR INDUSTRIES LTD Vs MUNICIPAL CORPORATION CITY OF PUNE

Bench: ANIL R. DAVE,KURIAN JOSEPH
Case number: C.A. No.-010568-010568 / 2014
Diary number: 36477 / 2013
Advocates: JATIN ZAVERI Vs

21 November 2014
Supreme Court
8 pages
SURJIT SINGH Vs THE STATE OF PUNJAB

Bench: DIPAK MISRA,UDAY UMESH LALIT
Case number: Crl.A. No.-000565-000565 / 2012
Diary number: 26492 / 2011
Advocates: SAJITH. P Vs

21 November 2014
Supreme Court
7 pages
MANOHARLAL Vs STATE OF M.P

Bench: DIPAK MISRA,UDAY UMESH LALIT
Case number: Crl.A. No.-001407-001407 / 2013
Diary number: 39529 / 2012

21 November 2014
Supreme Court
8 pages
NAIM Vs STATE OF UTTARAKHAND

Bench: DIPAK MISRA,UDAY UMESH LALIT
Case number: Crl.A. No.-001565-001565 / 2012
Diary number: 30030 / 2012
Advocates: ANSAR AHMAD CHAUDHARY Vs ABHISHEK CHAUDHARY

20 November 2014
Supreme Court
11 pages
R. RAJANNA Vs S.R.VENKATASWAMY .

Bench: T.S. THAKUR,R. BANUMATHI
Case number: C.A. No.-010416-010417 / 2014
Diary number: 12043 / 2012
Advocates: AP & J CHAMBERS Vs S. N. BHAT

20 November 2014
Supreme Court
8 pages
PRINL.GOVT.PRE-UNIV.COL. Vs JAMBU KUMAR MUTHA

Bench: T.S. THAKUR,R. BANUMATHI
Case number: C.A. No.-010418-010418 / 2014
Diary number: 20622 / 2012
Advocates: V. N. RAGHUPATHY Vs

19 November 2014
Supreme Court
16 pages
BALJINDER KAUR Vs STATE OF PUNJAB

Bench: T.S. THAKUR,R. BANUMATHI
Case number: Crl.A. No.-001142-001142 / 2011
Diary number: 39556 / 2010
Advocates: DINESH KUMAR GARG Vs KULDIP SINGH

19 November 2014
Supreme Court
7 pages
RAKESH BABAN BORHADE Vs THE STATE OF MAHARASHTRA & ANR ETC.ETC.

Bench: DIPAK MISRA,R. BANUMATHI
Case number: Crl.A. No.-002446-002447 / 2014
Diary number: 13756 / 2014
Advocates: NAVIN PRAKASH Vs

19 November 2014
Supreme Court
9 pages
K. SRINIVAS Vs K. SUNITA

Bench: VIKRAMAJIT SEN,PRAFULLA C. PANT
Case number: C.A. No.-001213-001213 / 2006
Diary number: 3347 / 2006
Advocates: D. BHARATHI REDDY Vs

19 November 2014
Supreme Court
36 pages
D.R.SOMAYAJULU SEC.D.L.S Vs ATHILI APPALA SWAMY .

Bench: T.S. THAKUR,ADARSH KUMAR GOEL,R. BANUMATHI
Case number: C.A. No.-010404-010404 / 2014
Diary number: 32469 / 2011
Advocates: T. V. RATNAM Vs G. N. REDDY