Showing 6241 - 6255 of 41947 judgements
28 November 2014
Supreme Court
22 pages
K. RAVI KUMAR Vs STATE OF KARNATAKA

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-002494-002494 / 2014
Diary number: 37968 / 2010
Advocates: JITENDRA KUMAR Vs V. N. RAGHUPATHY

28 November 2014
Supreme Court
23 pages
S.BHASKAR REDDY Vs SUPDT.OF POLICE

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-010592-010592 / 2014
Diary number: 15184 / 2011
Advocates: S. JANANI Vs G. N. REDDY

28 November 2014
Supreme Court
39 pages
SURESH Vs STATE OF HARYANA

Bench: V. GOPALA GOWDA,ADARSH KUMAR GOEL
Case number: Crl.A. No.-000420-000420 / 2012
Diary number: 10248 / 2010
Advocates: HARINDER MOHAN SINGH Vs MONIKA GUSAIN

27 November 2014
Supreme Court
24 pages
STATE OF ASSAM Vs BHASKAR JYOTI SARMA .

Bench: T.S. THAKUR,R. BANUMATHI
Case number: C.A. No.-010565-010565 / 2014
Diary number: 619 / 2011
Advocates: CORPORATE LAW GROUP Vs CHARU MATHUR

27 November 2014
Supreme Court
13 pages
CIMCO BIRLA LTD. Vs ROWENA LEWIS

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-010856-010856 / 2010
Diary number: 19275 / 2010
Advocates: SHIV KHORANA Vs NIRNIMESH DUBE

27 November 2014
Supreme Court
15 pages
RAM KISHAN Vs STATE OF HARYANA .

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-003872-003872 / 2010
Diary number: 18350 / 2008
Advocates: Vs KAMAL MOHAN GUPTA

27 November 2014
Supreme Court
36 pages
M/S MAGNUM PROMOTERS P.LTD. Vs UNION OF INDIA .

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-004284-004284 / 2011
Diary number: 20338 / 2008
Advocates: SENTHIL JAGADEESAN Vs SAHARYA & CO.

27 November 2014
Supreme Court
14 pages
GOVERNMENT OF A.P. Vs K. VARALAKSHMI .

Bench: M.Y. EQBAL,ABHAY MANOHAR SAPRE
Case number: C.A. No.-003673-003673 / 2009
Diary number: 25977 / 2004
Advocates: C. K. SUCHARITA Vs SRIDHAR POTARAJU

27 November 2014
Supreme Court
11 pages
M.P.SINGH BARGOTI Vs STATE OF MADHYA PRADESH

Bench: VIKRAMAJIT SEN,SHIVA KIRTI SINGH
Case number: C.A. No.-003906-003906 / 2009
Diary number: 1510 / 2008
Advocates: VISHAL ARUN Vs

26 November 2014
Supreme Court
32 pages
ARCHANA GIRISH SABNIS Vs BAR COUNCIL OF INDIA

Bench: M.Y. EQBAL,ABHAY MANOHAR SAPRE
Case number: C.A. No.-004232-004232 / 2007
Diary number: 16247 / 2006
Advocates: VISHWAJIT SINGH Vs ARDHENDUMAULI KUMAR PRASAD

26 November 2014
Supreme Court
6 pages
GRAM PANCHAYAT,VILLAGE BAHMANIAN Vs JAGIR SINGH .

Bench: ANIL R. DAVE,KURIAN JOSEPH
Case number: C.A. No.-010562-010562 / 2014
Diary number: 36816 / 2009
Advocates: ABHIJAT P. MEDH Vs RAJINDER MATHUR

25 November 2014
Supreme Court
22 pages
SITA RAM Vs STATE OF HARYANA

Bench: V. GOPALA GOWDA,ADARSH KUMAR GOEL
Case number: C.A. No.-010532-010532 / 2014
Diary number: 34428 / 2011
Advocates: KAMALDEEP GULATI Vs SUMITA HAZARIKA

25 November 2014
Supreme Court
15 pages
SIDHHARTH VIYAS Vs RAVI NATH MISRA .

Bench: T.S. THAKUR,ADARSH KUMAR GOEL,R. BANUMATHI
Case number: C.A. No.-010529-010529 / 2014
Diary number: 20007 / 2007
Advocates: S. R. SETIA Vs YASH PAL DHINGRA

25 November 2014
Supreme Court
48 pages
ASSOCIATE BUILDERS Vs DELHI DEVELOPMENT AUTHORITY

Bench: RANJAN GOGOI,ROHINTON FALI NARIMAN
Case number: C.A. No.-010531-010531 / 2014
Diary number: 12803 / 2012
Advocates: AMBAR QAMARUDDIN Vs BINU TAMTA

25 November 2014
Supreme Court
16 pages
JAGDISH Vs STATE OF UTTARANCHAL

Bench: T.S. THAKUR,ADARSH KUMAR GOEL,R. BANUMATHI
Case number: Crl.A. No.-001097-001097 / 2012
Diary number: 7838 / 2012
Advocates: GAURAV KEJRIWAL Vs RACHANA SRIVASTAVA