Showing 6226 - 6240 of 41947 judgements
04 December 2014
Supreme Court
8 pages
DELHI INTERNATIONAL AIRPORT PVT. LTD Vs UOI

Bench: ANIL R. DAVE,UDAY UMESH LALIT
Case number: C.A. No.-010785-010785 / 2014
Diary number: 27926 / 2014
Advocates: R. CHANDRACHUD Vs

04 December 2014
Supreme Court
5 pages
VISHWANATH PRASAD JAISWAL Vs SATYA NARAIN SHARMA

Bench: JAGDISH SINGH KHEHAR,SHIVA KIRTI SINGH,ARUN MISHRA
Case number: C.A. No.-001002-001002 / 2010
Diary number: 7616 / 2008
Advocates: MANOJ SWARUP AND CO. Vs M. P. VINOD

04 December 2014
Supreme Court
36 pages
KAREDLA PARTHASARADHI Vs GANGULA RAMANAMMA (D) THR. LR. .

Bench: M.Y. EQBAL,ABHAY MANOHAR SAPRE
Case number: C.A. No.-003872-003872 / 2009
Diary number: 11432 / 2009
Advocates: ANJANI AIYAGARI Vs ABHIJIT SENGUPTA

03 December 2014
Supreme Court
23 pages
PRAFULLA C.DAVE Vs MUNICIPAL COMMRS..

Bench: RANJAN GOGOI,R.K. AGRAWAL
Case number: C.A. No.-001999-001999 / 2008
Diary number: 36719 / 2007
Advocates: V. D. KHANNA Vs J. S. WAD

03 December 2014
Supreme Court
19 pages
PASCHIMANCHAL VIDYUT VITRAN NIGAM LD.&OR Vs M/S ADARSH TEXTILES

Bench: JAGDISH SINGH KHEHAR,ARUN MISHRA
Case number: C.A. No.-010707-010707 / 2014
Diary number: 26739 / 2010
Advocates: PRADEEP MISRA Vs

03 December 2014
Supreme Court
15 pages
BHAVNAGAR MUN.CORP.ETC. Vs JADEJA GOVUBHA CHHANUBHA

Bench: T.S. THAKUR,R. BANUMATHI
Case number: C.A. No.-010690-010691 / 2014
Diary number: 30194 / 2012
Advocates: JATIN ZAVERI Vs HARESH RAICHURA

03 December 2014
Supreme Court
7 pages
SUSHIL KUMAR DEY BISWAS Vs ANIL KUMAR DEY BISWAS

Bench: T.S. THAKUR,ADARSH KUMAR GOEL,R. BANUMATHI
Case number: C.A. No.-010689-010689 / 2014
Diary number: 27769 / 2013
Advocates: SARLA CHANDRA Vs

03 December 2014
Supreme Court
14 pages
FORBES FORBES CAMPBELL & CO. LTD. Vs BOARD OF TRUSTEES, PORT OF BOMBAY

Bench: RANJAN GOGOI,R.K. AGRAWAL
Case number: C.A. No.-002134-002134 / 2006
Diary number: 6448 / 2006
Advocates: VIKAS MEHTA Vs A. V. RANGAM

03 December 2014
Supreme Court
18 pages
PROMOTERS & BUILDERS ASSN.OF PUNE Vs STATE OF MAHARASHTRA .

Bench: RANJAN GOGOI,R.K. AGRAWAL
Case number: C.A. No.-010717-010717 / 2014
Diary number: 37171 / 2010
Advocates: NIRNIMESH DUBE Vs ASHA GOPALAN NAIR

03 December 2014
Supreme Court
17 pages
HASMUKHRAI V. METHA Vs STATE OF MAHARASHTRA & ORS.

Bench: VIKRAMAJIT SEN,PRAFULLA C. PANT
Case number: C.A. No.-001387-001387 / 2008
Diary number: 37651 / 2007
Advocates: T. V. GEORGE Vs S. R. SETIA

03 December 2014
Supreme Court
24 pages
CHAMAN LAL SARAF (DEAD)BY LRS. & ORS. Vs STATE OF HARYANA & ORS

Bench: M.Y. EQBAL,PINAKI CHANDRA GHOSE
Case number: Special Leave Petition (crl.) 2238 of 1995

03 December 2014
Supreme Court
0 pages
NOUSHAD @ NOUSHAD PASHA Vs STATE OF KARNATAKA

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000119-000119 / 2013
Diary number: 21654 / 2012
Advocates: E. C. VIDYA SAGAR Vs V. N. RAGHUPATHY

01 December 2014
Supreme Court
30 pages
HDFC BANK LTD Vs KUMARI RESHMA

Bench: DIPAK MISRA,ROHINTON FALI NARIMAN,UDAY UMESH LALIT
Case number: C.A. No.-010608-010609 / 2014
Diary number: 19307 / 2014
Advocates: DINKAR KALRA Vs

01 December 2014
Supreme Court
16 pages
UNION OF INDIA ETC., REP.THR.SUPDT.OF POLICE Vs T. NATHAMUNI

Bench: M.Y. EQBAL,SHIVA KIRTI SINGH
Case number: Crl.A. No.-002512-002513 / 2014
Diary number: 38922 / 2013
Advocates: B. V. BALARAM DAS Vs

01 December 2014
Supreme Court
15 pages
STATE OF M.P. Vs PARVEZ KHAN

Bench: T.S. THAKUR,ADARSH KUMAR GOEL
Case number: C.A. No.-010613-010613 / 2014
Diary number: 29057 / 2012
Advocates: MISHRA SAURABH Vs