Showing 6211 - 6225 of 41947 judgements
09 December 2014
Supreme Court
17 pages
DURGAPUR CASUAL WORKERS UNION Vs FOOD CORP.OF INDIA .

Bench: SUDHANSU JYOTI MUKHOPADHAYA,PRAFULLA C. PANT
Case number: C.A. No.-010856-010856 / 2014
Diary number: 16507 / 2009
Advocates: S. C. PATEL Vs Y. PRABHAKARA RAO

09 December 2014
Supreme Court
25 pages
SECR.,DEPT.OF PERS.,PUB.GR.& PENS. Vs T.V.L.N.MALLIKARJUNA RAO

Bench: SUDHANSU JYOTI MUKHOPADHAYA,PRAFULLA C. PANT
Case number: C.A. No.-010862-010862 / 2014
Diary number: 11229 / 2010
Advocates: ANIL KATIYAR Vs PUKHRAMBAM RAMESH KUMAR

09 December 2014
Supreme Court
9 pages
K.K.SINGHAL Vs STEEL STRIPS LTD.

Bench: M.Y. EQBAL,PINAKI CHANDRA GHOSE
Case number: Crl.A. No.-002546-002546 / 2014
Diary number: 23278 / 2008
Advocates: ABHINAV MUKERJI Vs S. K. VERMA

09 December 2014
Supreme Court
17 pages
SELVARAJ @ CHINNAPAIYAN Vs STATE TR.INSP.OF POLICE

Bench: VIKRAMAJIT SEN,PRAFULLA C. PANT
Case number: Crl.A. No.-000892-000892 / 2009
Diary number: 26069 / 2008
Advocates: C. K. SASI Vs

09 December 2014
Supreme Court
11 pages
UMA SHANKAR GAUTAM Vs STATE OF M.P.

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: Crl.A. No.-001451-001451 / 2009
Diary number: 27764 / 2008
Advocates: KULDIP SINGH Vs

09 December 2014
Supreme Court
13 pages
KUNWARPAL @ SURAJPAL Vs STATE OF UTTARKHAND

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: Crl.A. No.-000820-000820 / 2010
Diary number: 30139 / 2009
Advocates: S. S. NEHRA Vs RAJIV RANJAN DWIVEDI

09 December 2014
Supreme Court
0 pages
DISTRICT MAGISTRATE, HARIDWAR Vs HARISH MALHOTRA

Bench: M.Y. EQBAL,PINAKI CHANDRA GHOSE
Case number: C.A. No.-010855-010855 / 2014
Diary number: 40532 / 2010
Advocates: RACHANA SRIVASTAVA Vs KARANJAWALA & CO.

08 December 2014
Supreme Court
28 pages
NARINDER S. CHADHA Vs MUNICIPAL CORPN OF GREATER MUMBAUI

Bench: RANJAN GOGOI,ROHINTON FALI NARIMAN
Case number: C.A. No.-010836-010836 / 2014
Diary number: 33958 / 2011
Advocates: VANDANA SEHGAL Vs

08 December 2014
Supreme Court
10 pages
SOUTH CENTRAL RAILWAY EMP.C.C.S.E.U. Vs B. YASHODABAI .

Bench: ANIL R. DAVE,MADAN B. LOKUR,KURIAN JOSEPH
Case number: C.A. No.-007130-007130 / 2002
Diary number: 19231 / 2002
Advocates: A. SUBBA RAO Vs C. N. SREE KUMAR

06 December 2014
Supreme Court
43 pages
DR. SUBRAMANIAN SWAMY Vs STATE OF TAMIL NADU .

Bench: B.S. CHAUHAN,S.A. BOBDE
Case number: C.A. No.-010620-010620 / 2013
Diary number: 33632 / 2009
Advocates: PETITIONER-IN-PERSON Vs B. BALAJI

05 December 2014
Supreme Court
9 pages
KANCHANBEN PURSHOTTAMBHI BHANDERI Vs STATE OF GUJARAT

Bench: M.Y. EQBAL,SHIVA KIRTI SINGH
Case number: Crl.A. No.-001152-001152 / 2009
Diary number: 6425 / 2009
Advocates: RAHUL NARAYAN Vs HEMANTIKA WAHI

05 December 2014
Supreme Court
15 pages
NEERU YADAV Vs STATE OF U P

Bench: DIPAK MISRA,UDAY UMESH LALIT
Case number: Crl.A. No.-002587-002587 / 2014
Diary number: 34838 / 2014
Advocates: MANJU JETLEY Vs

05 December 2014
Supreme Court
18 pages
M/S MSP INFRASTRUCTURE LTD. Vs M.P.ROAD DEVL.CORP. LTD.

Bench: J. CHELAMESWAR,S.A. BOBDE
Case number: C.A. No.-010778-010778 / 2014
Diary number: 16519 / 2010
Advocates: KUNAL VERMA Vs ASHIESH KUMAR

04 December 2014
Supreme Court
18 pages
ZORAWAR SINGH Vs GURBAX SINGH BAINS .

Bench: ANIL R. DAVE,UDAY UMESH LALIT
Case number: Crl.A. No.-002530-002530 / 2014
Diary number: 7810 / 2013
Advocates: A. VENAYAGAM BALAN Vs

04 December 2014
Supreme Court
11 pages
NEW INDIA ASS. CO. LTD Vs GENUS POWER INF. LTD

Bench: ANIL R. DAVE,UDAY UMESH LALIT
Case number: C.A. No.-010784-010784 / 2014
Diary number: 22746 / 2013
Advocates: DEVENDRA SINGH Vs