Showing 6196 - 6210 of 41947 judgements
12 December 2014
Supreme Court
6 pages
S.DINESH KUMAR Vs STATE TR.INSPECTOR

Bench: DIPAK MISRA,ROHINTON FALI NARIMAN,UDAY UMESH LALIT
Case number: Crl.A. No.-000162-000162 / 2012
Diary number: 26192 / 2011
Advocates: SHAILESH MADIYAL Vs VAIJAYANTHI GIRISH

12 December 2014
Supreme Court
3 pages
MUKESH KUMAR Vs STATE OF M.P (NOW CHHATTISGARH)

Bench: T.S. THAKUR,ADARSH KUMAR GOEL
Case number: Crl.A. No.-002569-002569 / 2014
Diary number: 2295 / 2014
Advocates: KUNAL VERMA Vs

12 December 2014
Supreme Court
11 pages
AJAY KUMAR PAL Vs UNION OF INDIA AND ANR.

Bench: DIPAK MISRA,ROHINTON FALI NARIMAN,UDAY UMESH LALIT
Case number: Writ Petition (crl.) 128 of 2014

12 December 2014
Supreme Court
0 pages
AMIT CHANCHAL JHA Vs REGR.HIGH COURT OF DELHI

Bench: T.S. THAKUR,ADARSH KUMAR GOEL
Case number: Crl.A. No.-000864-000865 / 2012
Diary number: 9303 / 2012
Advocates: VIVEK SINGH Vs G. RAMAKRISHNA PRASAD

11 December 2014
Supreme Court
17 pages
VELAXAN KUMAR Vs UNION OF INDIA .

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-010954-010954 / 2014
Diary number: 25610 / 2007
Advocates: T. N. SINGH Vs SAHARYA & CO.

11 December 2014
Supreme Court
48 pages
PRABIN RAM PHUKAN (DEAD) THR. LRS. Vs STATE OF ASSAM .

Bench: M.Y. EQBAL,ABHAY MANOHAR SAPRE
Case number: C.A. No.-000662-000663 / 2008
Diary number: 17676 / 2005
Advocates: PRAVIR CHOUDHARY Vs CORPORATE LAW GROUP

11 December 2014
Supreme Court
24 pages
COLLECTOR OF LAND ACQUISITION . Vs M/S. ANDAMAN TIMBER INDUSTRIES

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-001810-001810 / 2009
Diary number: 27631 / 2006
Advocates: G. INDIRA Vs

11 December 2014
Supreme Court
58 pages
CHANDANA DAS(MALAKAR) Vs THE STATE OF WEST BENGAL AND OTHERS

Bench: T.S. THAKUR,R. BANUMATHI
Case number: C.A. No.-002858-002858 / 2007
Diary number: 687 / 2005
Advocates: LEGAL OPTIONS Vs AVIJIT BHATTACHARJEE

10 December 2014
Supreme Court
20 pages
G.M.(OPERATIONS) S.B.I. Vs R.PERIYASAMY

Bench: J. CHELAMESWAR,S.A. BOBDE
Case number: C.A. No.-010942-010942 / 2014
Diary number: 344 / 2008
Advocates: SANJAY KAPUR Vs S. R. SETIA

10 December 2014
Supreme Court
20 pages
RAJIV CHOUDHRIE HUF Vs UNION OF INDIA .

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-008785-008785 / 2013
Diary number: 30993 / 2010
Advocates: SENTHIL JAGADEESAN Vs A. VENAYAGAM BALAN

10 December 2014
Supreme Court
25 pages
M/S. PEE VEE TEXTILES LTD. Vs STATE OF MAHARASHTRA .

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-001497-001497 / 2011
Diary number: 12209 / 2010
Advocates: SHISHIR DESHPANDE Vs SHIVAJI M. JADHAV

10 December 2014
Supreme Court
8 pages
BALURAM Vs P.CHELLATHANGAM .

Bench: T.S. THAKUR,ADARSH KUMAR GOEL
Case number: C.A. No.-010940-010941 / 2014
Diary number: 38536 / 2012
Advocates: R. SATHISH Vs ALEX JOSEPH

10 December 2014
Supreme Court
6 pages
STATE OF M.P. Vs KHUMAN SINGH

Bench: T.S. THAKUR,ADARSH KUMAR GOEL
Case number: Crl.A. No.-002562-002562 / 2014
Diary number: 28399 / 2006
Advocates: C. D. SINGH Vs PRAVEEN AGRAWAL

10 December 2014
Supreme Court
8 pages
SHLOK BHARDWAJ Vs RUNIKA BHARDWAJ .

Bench: SUDHANSU JYOTI MUKHOPADHAYA,ADARSH KUMAR GOEL
Case number: Crl.A. No.-000741-000741 / 2009
Diary number: 24825 / 2007
Advocates: PETITIONER-IN-PERSON Vs PRAGATI NEEKHRA

09 December 2014
Supreme Court
23 pages
THE SEC.TO GOVT. PUBLIC(L.&O.)D.S. Vs NABILA

Bench: M.Y. EQBAL,SHIVA KIRTI SINGH
Case number: Crl.A. No.-002545-002545 / 2014
Diary number: 14758 / 2013
Advocates: M. YOGESH KANNA Vs