Judgements

17 December 2014
Supreme Court
4 pages

THE MANAGER(FACTORY) MAHARASHTRA STATE COOPERATIVE MARKETING FEDERATION LTD. Vs SURESH S/O DADARAO GADGE

Bench: ANIL R. DAVE,R. BANUMATHI
Case number: C.A. No.-000027-000027 / 2015
Diary number: 18044 / 2014
Advocates: ABHA R. SHARMA Vs

17 December 2014
Supreme Court
10 pages

RAJINDER SINGH Vs STATE OF HARYANA

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-001039-001039 / 2014
Diary number: 30462 / 2013
Advocates: BALAJI SRINIVASAN Vs

17 December 2014
Supreme Court
9 pages

STATE OF PUNJAB Vs NOKIA INDIA PVT LTD.

Bench: SUDHANSU JYOTI MUKHOPADHAYA,MADAN B. LOKUR
Case number: C.A. No.-011486-011487 / 2014
Diary number: 13529 / 2011
Advocates: JAGJIT SINGH CHHABRA Vs M. P. DEVANATH

17 December 2014
Supreme Court
70 pages

ASSAM SANMILITA MAHASANGHA Vs UNION OF INDIA MINISTRY OF HOME AFFAIRS REPRESENTED BY THE SECRETARY

Bench: RANJAN GOGOI,ROHINTON FALI NARIMAN
Case number: W.P.(C) No.-000562-000562 / 2012
Diary number: 39577 / 2012
Advocates: RAMESHWAR PRASAD GOYAL Vs CORPORATE LAW GROUP

17 December 2014
Supreme Court
12 pages

STATE TR.INSP.OF POLICE Vs A.ARUN KUMAR

Bench: DIPAK MISRA,UDAY UMESH LALIT
Case number: Crl.A. No.-002602-002602 / 2014
Diary number: 6708 / 2012
Advocates: ARVIND KUMAR SHARMA Vs VIKASH SINGH

17 December 2014
Supreme Court
7 pages

STATE OF PUNJAB Vs LABH SINGH

Bench: DIPAK MISRA,UDAY UMESH LALIT
Case number: Crl.A. No.-002168-002168 / 2010
Diary number: 15993 / 2006
Advocates: KULDIP SINGH Vs JASPREET GOGIA

17 December 2014
Supreme Court
7 pages

MAHADEO NARAYAN MORE Vs STATE OF MAHARASHTRA

Bench: DIPAK MISRA,UDAY UMESH LALIT
Case number: Crl.A. No.-001203-001203 / 2009
Diary number: 15617 / 2009
Advocates: PUKHRAMBAM RAMESH KUMAR Vs ASHA GOPALAN NAIR

17 December 2014
Supreme Court
25 pages

POOJA RAVINDER DEVIDASANI Vs STATE OF MAHARASHTRA .

Bench: SUDHANSU JYOTI MUKHOPADHAYA,N.V. RAMANA
Case number: Crl.A. No.-002604-002610 / 2014
Diary number: 35178 / 2010
Advocates: KHAITAN & CO. Vs INDU SHARMA

16 December 2014
Supreme Court
3 pages

T.N.RAGHUPATHY Vs HIGH COURT OF KARNATAKA .

Bench: ANIL R. DAVE,KURIAN JOSEPH
Case number: C.A. No.-011439-011439 / 2014
Diary number: 27548 / 2014
Advocates: PETITIONER-IN-PERSON Vs

16 December 2014
Supreme Court
28 pages

VIJAY PAL SINGH Vs STATE OF UTTARKHAND

Bench: KURIAN JOSEPH,ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000037-000037 / 2011
Diary number: 24044 / 2010
Advocates: SUDARSHAN SINGH RAWAT Vs JATINDER KUMAR BHATIA

16 December 2014
Supreme Court
20 pages

HARISH KUMAR Vs STATE OF HARYANA

Bench: VIKRAMAJIT SEN,PRAFULLA C. PANT
Case number: Crl.A. No.-001297-001297 / 2011
Diary number: 7746 / 2011
Advocates: KAUSHAL YADAV Vs KAMAL MOHAN GUPTA

16 December 2014
Supreme Court
14 pages

PRICOL LIMITED Vs JOHNSON CONTROLS ENTERPRISE LTD

Bench: RANJAN GOGOI
Case number: ARBIT.CASE(C) No.-000030-000030 / 2014
Diary number: 30551 / 2014
Advocates: DHEERAJ NAIR Vs

16 December 2014
Supreme Court
28 pages

S.SESHACHALAM & ORS.ETC. Vs S.SESHACHALAM .ETC.

Bench: M.Y. EQBAL,R. BANUMATHI
Case number: C.A. No.-011454-011459 / 2014
Diary number: 34527 / 2009
Advocates: NISHE RAJEN SHONKER Vs SATYA MITRA GARG

15 December 2014
Supreme Court
22 pages

K.K.SHARMA Vs HIGH COURT OF DELHI .

Bench: RANJAN GOGOI,R.K. AGRAWAL
Case number: C.A. No.-005838-005838 / 2012
Diary number: 22913 / 2012
Advocates: GAUTAM NARAYAN Vs GAGAN GUPTA

12 December 2014
Supreme Court
49 pages

M/S NOVA ADS Vs METROPOLITAN TANSP.CORP..

Bench: DIPAK MISRA,UDAY UMESH LALIT
Case number: W.P.(C) No.-000223-000223 / 2009
Diary number: 14974 / 2009
Advocates: LIZ MATHEW Vs