Judgements

Showing 6166 - 6180 of 41947 judgements
18 December 2014
Supreme Court
23 pages
SUDERSHAN KUMAR Vs STATE OF H.P.

Bench: J. CHELAMESWAR,A.K. SIKRI
Case number: Crl.A. No.-001403-001403 / 2011
Diary number: 17612 / 2011
Advocates: RUCHI KOHLI Vs ROHIT KUMAR SINGH

18 December 2014
Supreme Court
38 pages
K.K.SAXENA Vs INTERNATIONAL COMMN.IRRI.& DRAING.

Bench: J. CHELAMESWAR,A.K. SIKRI
Case number: C.A. No.-011499-011499 / 2014
Diary number: 30848 / 2011
Advocates: PIYUSH SHARMA Vs BHARAT SANGAL

18 December 2014
Supreme Court
9 pages
SATENDRA SINGH Vs VINOD KUMAR BHALOTIA

Bench: JAGDISH SINGH KHEHAR,ARUN MISHRA
Case number: SLP(C) No.-027519-027519 / 2014
Diary number: 31388 / 2014
Advocates: VISHWA PAL SINGH Vs DEVVRAT

18 December 2014
Supreme Court
80 pages
ADDITIONAL DISTRICT AND SESSIONS JUDGE, X Vs REGISTRAR GENERAL, HIGH COURT OF MADHYA PRADESH .

Bench: JAGDISH SINGH KHEHAR,ARUN MISHRA
Case number: W.P.(C) No.-000792-000792 / 2014
Diary number: 28283 / 2014
Advocates: PURUSHOTTAM SHARMA TRIPATHI Vs

18 December 2014
Supreme Court
32 pages
KUMOD KUMAR Vs STATE OF JHARKHAND .

Bench: JAGDISH SINGH KHEHAR,ARUN MISHRA
Case number: C.A. No.-005874-005875 / 2009
Diary number: 12182 / 2008
Advocates: LAKSHMI RAMAN SINGH Vs KRISHNANAND PANDEYA

18 December 2014
Supreme Court
21 pages
STATE OF PUNJAB Vs RAFIQ MASIH (WHITE WASHER)

Bench: JAGDISH SINGH KHEHAR,ARUN MISHRA
Case number: C.A. No.-011527-011527 / 2014
Diary number: 6387 / 2012
Advocates: JAGJIT SINGH CHHABRA Vs RESPONDENT-IN-PERSON

18 December 2014
Supreme Court
43 pages
B.A.LINGA REDDY ETC.ETC. Vs KARNATAKA STATE TRANSPORT AUTH..

Bench: JAGDISH SINGH KHEHAR,ARUN MISHRA
Case number: C.A. No.-011690-011712 / 2014
Diary number: 20457 / 2011
Advocates: Vs RAJEEV SINGH

18 December 2014
Supreme Court
15 pages
STATE OF U.P. Vs PARMANAND SHUKLA (D) THR. LRS

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,ABHAY MANOHAR SAPRE
Case number: C.A. No.-011525-011525 / 2014
Diary number: 2913 / 2010
Advocates: ARDHENDUMAULI KUMAR PRASAD Vs ANURAG KISHORE

18 December 2014
Supreme Court
12 pages
ANIL S/O JAGANNATH RANA Vs RAJENDRA S/O RADHAKISHAN RANA & ORS.

Bench: ANIL R. DAVE,KURIAN JOSEPH
Case number: C.A. No.-011604-011604 / 2014
Diary number: 19065 / 2014
Advocates: C. G. SOLSHE Vs

18 December 2014
Supreme Court
20 pages
BANARSI DASS Vs STATE OF HARYANA

Bench: KURIAN JOSEPH,ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000534-000535 / 2012
Diary number: 25786 / 2011
Advocates: RISHI MALHOTRA Vs MONIKA GUSAIN

17 December 2014
Supreme Court
9 pages
COMMNR. SALES TAX, U.P. Vs M/S NIKHIL KHANDSARI UDYOG

Bench: SUDHANSU JYOTI MUKHOPADHAYA,MADAN B. LOKUR
Case number: SLP(C) No.-014994-014994 / 2000
Diary number: 9355 / 1999
17 December 2014
Supreme Court
10 pages
M/S RAM BARAI SINGH & CO. Vs STATE OF BIHAR .

Bench: M.Y. EQBAL,SHIVA KIRTI SINGH
Case number: C.A. No.-011465-011465 / 2014
Diary number: 7798 / 2011
Advocates: GAURAV AGRAWAL Vs GOPAL SINGH

17 December 2014
Supreme Court
26 pages
INTERNATIONAL AMUSEMENT LIMITED Vs INDIA TRADE PROMOTION ORGANIZATION

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-011474-011474 / 2014
Diary number: 22797 / 2007
Advocates: ABHINAV MUKERJI Vs MADHU SIKRI

17 December 2014
Supreme Court
33 pages
RAMAN Vs UTTAR HARYANA BIJLI VITRAN NIGAM LT.

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-011466-011466 / 2014
Diary number: 6306 / 2014
Advocates: (MRS. ) VIPIN GUPTA Vs

17 December 2014
Supreme Court
18 pages
STATE OF PUNJAB Vs JAGGA SINGH ETC.

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: Crl.A. No.-002329-002331 / 2009
Diary number: 4649 / 2008
Advocates: KULDIP SINGH Vs YASH PAL DHINGRA