Showing 6151 - 6165 of 41947 judgements
08 January 2015
Supreme Court
30 pages
VINOD KUMAR Vs STATE OF HARYANA

Bench: DIPAK MISRA,N.V. RAMANA
Case number: Crl.A. No.-001401-001401 / 2008
Diary number: 25511 / 2008
Advocates: RAJEEV SINGH Vs KAMAL MOHAN GUPTA

08 January 2015
Supreme Court
17 pages
DARGA RAM @ GUNGA Vs STATE OF RAJASTHAN

Bench: T.S. THAKUR,R. BANUMATHI
Case number: Crl.A. No.-000513-000513 / 2008
Diary number: 37385 / 2007
Advocates: VIJAY PANJWANI Vs MILIND KUMAR

07 January 2015
Supreme Court
6 pages
RAGHVENDRA Vs STATE OF M.P.

Bench: MADAN B. LOKUR,N.V. RAMANA
Case number: Crl.A. No.-002371-002371 / 2010
Diary number: 11859 / 2009

07 January 2015
Supreme Court
26 pages
MANOJBHAI N.SHAH & ORS. Vs UNION OF INDIA & ORS.

Bench: ANIL R. DAVE,SHIVA KIRTI SINGH
Case number: Transfer Case (civil) 48 of 2010

06 January 2015
Supreme Court
7 pages
K.K KUDA Vs CHIEF ENFORCEMENT OFFICER, ENFORCEMENTDIRECTORATE

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: Crl.A. No.-000014-000014 / 2015
Diary number: 5097 / 2014
Advocates: GAGAN GUPTA Vs

06 January 2015
Supreme Court
11 pages
UNION OF INDIA THR.SECRETARY Vs ANJU JAIN

Bench: SUDHANSU JYOTI MUKHOPADHAYA,PRAFULLA C. PANT
Case number: C.A. No.-000050-000050 / 2015
Diary number: 40771 / 2013
Advocates: B. KRISHNA PRASAD Vs

06 January 2015
Supreme Court
25 pages
UNION OF INDIA Vs S.N.MAITY

Bench: DIPAK MISRA,V. GOPALA GOWDA
Case number: C.A. No.-005983-005983 / 2007
Diary number: 22664 / 2006
Advocates: B. KRISHNA PRASAD Vs A. P. MOHANTY

06 January 2015
Supreme Court
11 pages
M/S. SWATI FERRO ALLOYS PVT.LTD. Vs ORISSA INDL.INFR.DEV.CORPN.(IDCO).

Bench: SUDHANSU JYOTI MUKHOPADHAYA,V. GOPALA GOWDA
Case number: C.A. No.-000051-000051 / 2015
Diary number: 23433 / 2012
Advocates: MITTER & MITTER CO. Vs RAJ KUMAR MEHTA

06 January 2015
Supreme Court
13 pages
NARGIS JAL HARADHVALA Vs STATE OF MAHARASHTRA .

Bench: M.Y. EQBAL,ABHAY MANOHAR SAPRE
Case number: C.A. No.-005989-005989 / 2007
Diary number: 34505 / 2007
Advocates: MANIK KARANJAWALA Vs

06 January 2015
Supreme Court
21 pages
M/S PEPSICO INDIA HOLDING PVT LTD Vs KRISHNA KANT PANDEY

Bench: M.Y. EQBAL,SHIVA KIRTI SINGH
Case number: C.A. No.-000028-000028 / 2015
Diary number: 32057 / 2013
Advocates: DHEERAJ NAIR Vs

06 January 2015
Supreme Court
17 pages
PHOOL PATTI Vs RAM SINGH(DEAD)THROUGH LRS.

Bench: MADAN B. LOKUR,C. NAGAPPAN
Case number: C.A. No.-001240-001240 / 2005
Diary number: 1873 / 2004
Advocates: SHOBHA Vs KAILASH CHAND

06 January 2015
Supreme Court
23 pages
INDER SINGH Vs STATE OF RAJASTHAN

Bench: M.Y. EQBAL,SHIVA KIRTI SINGH
Case number: Crl.A. No.-000493-000495 / 2009
Diary number: 26726 / 2008
Advocates: SAURABH AJAY GUPTA Vs MILIND KUMAR

05 January 2015
Supreme Court
9 pages
DIWAN SINGH Vs L.I.C. .

Bench: VIKRAMAJIT SEN,PRAFULLA C. PANT
Case number: C.A. No.-003655-003655 / 2010
Diary number: 1710 / 2010
Advocates: GAURAV AGRAWAL Vs A. V. RANGAM

05 January 2015
Supreme Court
13 pages
OM PRAKASH(D) TR.LRS. Vs SHANTI DEVI .

Bench: ANIL R. DAVE,M.Y. EQBAL,VIKRAMAJIT SEN
Case number: C.A. No.-000020-000020 / 2015
Diary number: 32389 / 2013
Advocates: P. N. PURI Vs

05 January 2015
Supreme Court
29 pages
UNION OF INDIA Vs PURUSHOTTAM

Bench: VIKRAMAJIT SEN,SHIVA KIRTI SINGH
Case number: C.A. No.-007133-007133 / 2008
Diary number: 28349 / 2008
Advocates: B. KRISHNA PRASAD Vs KAILASH CHAND