Showing 6136 - 6150 of 41947 judgements
13 January 2015
Supreme Court
21 pages
SHASIDHAR Vs ASHWINI UMA MATHOD

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,ABHAY MANOHAR SAPRE
Case number: C.A. No.-000324-000324 / 2015
Diary number: 10313 / 2013
Advocates: Vs S. N. BHAT

13 January 2015
Supreme Court
18 pages
JASMER SINGH Vs STATE OF HARYANA & ANR

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-000346-000346 / 2015
Diary number: 40347 / 2013
Advocates: PRIYANJALI SINGH Vs

13 January 2015
Supreme Court
8 pages
KANHSINGH Vs TUKARAM

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-000347-000347 / 2015
Diary number: 35334 / 2013
Advocates: V. K. SIDHARTHAN Vs

13 January 2015
Supreme Court
15 pages
SMT.NEETA W/O KALLAPPA KADOLKAR Vs THE DIV.MANAGER, MSRTC, KOLHAPUR

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-000348-000349 / 2015
Diary number: 35905 / 2013
Advocates: SESHATALPA SAI BANDARU Vs

13 January 2015
Supreme Court
39 pages
ASST. COMMNR.(ASSESSMENT), ERNAKULAM Vs HINDUSTAN VIDYUT PRODUCTS LTD. .

Bench: CHIEF JUSTICE,S.A. BOBDE
Case number: C.A. No.-000354-000355 / 2015
Diary number: 2453 / 2004
Advocates: JOGY SCARIA Vs B. MOHAN

12 January 2015
Supreme Court
27 pages
SUDHIR N Vs STATE OF KERALA .

Bench: T.S. THAKUR,R. BANUMATHI
Case number: C.A. No.-000297-000298 / 2015
Diary number: 11692 / 2011
Advocates: JOHN MATHEW Vs AMIT KUMAR

12 January 2015
Supreme Court
22 pages
VINAYAK NARAYAN DEOSTHALI Vs C.B.I.

Bench: SUDHANSU JYOTI MUKHOPADHAYA,N.V. RAMANA
Case number: Crl.A. No.-000335-000335 / 2005
Diary number: 60172 / 2005
Advocates: KAMINI JAISWAL Vs ARVIND KUMAR SHARMA

10 January 2015
Supreme Court
16 pages
KAMLESH AGGARWAL Vs NARAIN SINGH DABBAS

Bench: V. GOPALA GOWDA,R. BANUMATHI
Case number: C.A. No.-000224-000225 / 2015
Diary number: 6340 / 2014
Advocates: AJAY KUMAR SINGH Vs

09 January 2015
Supreme Court
0 pages
SITIKANATHA MISHRA Vs UNION OF INDIA .

Bench: ANIL R. DAVE,ADARSH KUMAR GOEL,R. BANUMATHI
Case number: C.A. No.-000234-000235 / 2015
Diary number: 39411 / 2012
Advocates: KIRTI RENU MISHRA Vs KAMINI JAISWAL

09 January 2015
Supreme Court
41 pages
M/S. KAILASH NATH ASSOCIATES Vs DELHI DEVELOPMENT AUTHORITY

Bench: RANJAN GOGOI,ROHINTON FALI NARIMAN
Case number: C.A. No.-000193-000193 / 2015
Diary number: 28970 / 2012
Advocates: KAVEETA WADIA Vs BINU TAMTA

09 January 2015
Supreme Court
31 pages
SHER SINGH @ PARTAPA Vs STATE OF HARYANA

Bench: VIKRAMAJIT SEN,KURIAN JOSEPH
Case number: Crl.A. No.-001592-001592 / 2011
Diary number: 11638 / 2011
Advocates: ANKUR MITTAL Vs RAO RANJIT

09 January 2015
Supreme Court
58 pages
SUNIL BHARTI MITTAL Vs CBI

Bench: CHIEF JUSTICE,MADAN B. LOKUR,A.K. SIKRI
Case number: Crl.A. No.-000034-000034 / 2015
Diary number: 10631 / 2013
Advocates: Vs B. V. BALARAM DAS

09 January 2015
Supreme Court
61 pages
INFRASTRUCTURE LEASING &FIN.SERVICES LTD Vs B.P.L. LIMITED

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-002701-002701 / 2006
Diary number: 3978 / 2006
Advocates: E. C. AGRAWALA Vs HIMINDER LAL

09 January 2015
Supreme Court
17 pages
AHMED SHAH Vs STATE OF RAJASTHAN

Bench: T.S. THAKUR,ADARSH KUMAR GOEL,R. BANUMATHI
Case number: Crl.A. No.-001889-001889 / 2008
Diary number: 17639 / 2008
Advocates: V. J. FRANCIS Vs MILIND KUMAR

09 January 2015
Supreme Court
35 pages
CHAIRMAN&MNG DIR. CENT.BANK OF INDIA&ORS Vs CENT.BANK OF IND.SC/ST EMP.WEL.ASN& ORS.

Bench: J. CHELAMESWAR,A.K. SIKRI
Case number: C.A. No.-000209-000209 / 2015
Diary number: 3640 / 2010
Advocates: O. P. GAGGAR Vs R. C. KOHLI