Judgements

Showing 601 - 615 of 41947 judgements
03 October 2019
Supreme Court
32 pages
RAVISHANKAR @ BABA VISHWAKARMA Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE R. SUBHASH REDDY, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE MR. JUSTICE SURYA KANT
Case number: Crl.A. No.-001523-001524 / 2019
Diary number: 8189 / 2017
Advocates: ASHA GOPALAN NAIR Vs

03 October 2019
Supreme Court
19 pages
ORIENTAL INSURANCE CO.LTD. Vs M/S TEJPARAS ASSOCIATES

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA, HON'BLE MR. JUSTICE HRISHIKESH ROY
Judgment by: HON'BLE MR. JUSTICE A.S. BOPANNA
Case number: C.A. No.-006524-006524 / 2009
Diary number: 9770 / 2009
Advocates: RAMESH CHANDRA MISHRA Vs SUSHIL KUMAR JAIN

03 October 2019
Supreme Court
7 pages
SATISH KUMAR Vs THE STATE OF HARYANA

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE SANJIV KHANNA, HON'BLE MR. JUSTICE KRISHNA MURARI
Judgment by: HON'BLE MR. JUSTICE SANJIV KHANNA
Case number: Crl.A. No.-001835-001835 / 2010
Diary number: 17893 / 2009
Advocates: SUBHRO SANYAL Vs MONIKA GUSAIN

03 October 2019
Supreme Court
12 pages
M.RAMALINGAM Vs STATE TR.INSP.OF POLICE

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: Crl.A. No.-001949-001949 / 2009
Diary number: 23788 / 2009
Advocates: K. V. VIJAYAKUMAR Vs

03 October 2019
Supreme Court
15 pages
NO. 14666828M. EX CFN NARSINGH YADAV Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-007672 / 2019
Diary number: 27850 / 2017
Advocates: AISHWARYA BHATI Vs

03 October 2019
Supreme Court
19 pages
AIR CMDE NAVEEN JAIN Vs UNION OF INDIA .

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-003019-003019 / 2017
Diary number: 33063 / 2016
Advocates: SRIDHAR POTARAJU Vs MUKESH KUMAR MARORIA

03 October 2019
Supreme Court
18 pages
VIRUDHUNAGAR HINDU NADARGAL DHARMA PARIBALANA SABAI Vs TUTICORIN EDUCATIONAL SOCIETY

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE SURYA KANT, HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
Judgment by: HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
Case number: C.A. No.-007764-007764 / 2019
Diary number: 35510 / 2018
Advocates: SHASHI BHUSHAN KUMAR Vs

03 October 2019
Supreme Court
10 pages
SMT. KASTURIBAI SUKHARAM KHANDELWAL TRUST Vs INDORE DEVELOPMENT AUTHORITY .

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-005308-005308 / 2010
Diary number: 36444 / 2008
Advocates: PRATIBHA JAIN Vs SANJAY KAPUR

03 October 2019
Supreme Court
76 pages
STATE OF WEST BENGAL Vs CALCUTTA CLUB LIMITED

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE SURYA KANT, HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-004184-004184 / 2009
Diary number: 36582 / 2008
Advocates: MADHUMITA BHATTACHARJEE Vs PARTHA SIL

03 October 2019
Supreme Court
78 pages
RAVI Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE R. SUBHASH REDDY, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE MR. JUSTICE SURYA KANT
Case number: Crl.A. No.-001488-001489 / 2018
Diary number: 39218 / 2016
Advocates: SHADAN FARASAT Vs

03 October 2019
Supreme Court
42 pages
OKHLA ENCLAVE PLOT HOLDERS WEL. ASON. Vs UNION OF INDIA THROUGH SECRETARY

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA, HON'BLE MR. JUSTICE HRISHIKESH ROY
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: W.P.(C) No.-000876-000876 / 1996
Diary number: 62174 / 1990
Advocates: SUMITA HAZARIKA Vs P. PARMESWARAN

01 October 2019
Supreme Court
1 pages
BRIJESH KUMAR Vs SHARDABAI(DEAD) BY LRS

Bench: HON'BLE MR. JUSTICE NAVIN SINHA, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-001090-001090 / 2008
Diary number: 9681 / 2006
Advocates: T. N. SINGH Vs PRATIBHA JAIN

01 October 2019
Supreme Court
51 pages
UNION OF INDIA Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE VINEET SARAN, HON'BLE MR. JUSTICE S. RAVINDRA BHAT
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: R.P.(Crl.) No.-000228 / 2018
Diary number: 12243 / 2018
01 October 2019
Supreme Court
34 pages
DIST.COLLECTOR SATARA Vs MANGESH NIVRUTTI KASHID

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: C.A. No.-002723-002723 / 2015
Diary number: 16568 / 2012
01 October 2019
Supreme Court
28 pages
SUDAM @ RAHUL KANIRAM JADHAV Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MS. JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: R.P.(Crl.) No.-000401-000402 / 2012
Diary number: 19901 / 2012
Advocates: SHADAN FARASAT Vs NISHANT RAMAKANTRAO KATNESHWARKAR