Showing 6121 - 6135 of 41947 judgements
15 January 2015
Supreme Court
5 pages
MANSOOR ALAM Vs STATE OF U.P

Bench: T.S. THAKUR,ADARSH KUMAR GOEL
Case number: Crl.A. No.-000091-000091 / 2015
Diary number: 31082 / 2013
Advocates: TULIKA PRAKASH Vs

15 January 2015
Supreme Court
6 pages
MAHESH KUMAR JOSHI Vs MADAN SINGH NEGI

Bench: T.S. THAKUR,ADARSH KUMAR GOEL
Case number: C.A. No.-000450-000450 / 2015
Diary number: 29832 / 2012
Advocates: RAJEEV SHARMA Vs

15 January 2015
Supreme Court
14 pages
NARENDRA KUMAR AMIN Vs CBI

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: Crl.A. No.-000094-000094 / 2015
Diary number: 33881 / 2013
Advocates: SAURABH AJAY GUPTA Vs

15 January 2015
Supreme Court
16 pages
STATE OF PUNJAB Vs BAWA SINGH

Bench: M.Y. EQBAL,KURIAN JOSEPH
Case number: Crl.A. No.-000090-000090 / 2015
Diary number: 17183 / 2014
Advocates: NARESH BAKSHI Vs

14 January 2015
Supreme Court
14 pages
STATE OF KERALA & ORS.ETC.ETC. Vs ARUN GEORGE & ORS.ETC.ETC.

Bench: V. GOPALA GOWDA
Case number: C.A. No.-008459-008461 / 2010
Diary number: 4493 / 2010
Advocates: JOGY SCARIA Vs P. I. JOSE

14 January 2015
Supreme Court
12 pages
SUNIL Vs SAKSHI @ SHWETA

Bench: SUDHANSU JYOTI MUKHOPADHAYA,N.V. RAMANA
Case number: C.A. No.-000415-000415 / 2015
Diary number: 25836 / 2014
Advocates: GAUTAM TALUKDAR Vs

14 January 2015
Supreme Court
17 pages
DILIP KUMAR MONDAL Vs STATE OF WEST BENGAL

Bench: T.S. THAKUR,R. BANUMATHI
Case number: Crl.A. No.-000082-000082 / 2015
Diary number: 18693 / 2012
Advocates: MITHILESH KUMAR SINGH Vs ANIP SACHTHEY

14 January 2015
Supreme Court
10 pages
VIJAYA UKARDA ATHOR(ATHAWALE) Vs STATE OF MAHARASHTRA AND OTHERS

Bench: V. GOPALA GOWDA,R. BANUMATHI
Case number: C.A. No.-000409-000410 / 2015
Diary number: 22002 / 2014
Advocates: SANJAI KUMAR PATHAK Vs

14 January 2015
Supreme Court
11 pages
K.V.S.RAM Vs BANGALORE METROPOLITAN TRANSPORT CORP

Bench: V. GOPALA GOWDA,R. BANUMATHI
Case number: C.A. No.-000412-000412 / 2015
Diary number: 27098 / 2013
Advocates: V. N. RAGHUPATHY Vs

14 January 2015
Supreme Court
32 pages
MEDICAL COUNCIL OF INDIA Vs MGR EDUCATIONAL & RESEARCH INSTITUTE UNIVERSITY

Bench: MADAN B. LOKUR,UDAY UMESH LALIT
Case number: C.A. No.-001757-001759 / 2015
Diary number: 32400 / 2014
Advocates: GAURAV SHARMA Vs

14 January 2015
Supreme Court
13 pages
NATIONAL BANK LTD. Vs GHANSHYAM DAS AGARWAL .

Bench: VIKRAMAJIT SEN,ARUN MISHRA
Case number: C.A. No.-007513-007513 / 2009
Diary number: 14432 / 2007
Advocates: SUDHIR KUMAR GUPTA Vs PRANAB KUMAR MULLICK

14 January 2015
Supreme Court
11 pages
RAJINDER Vs STATE OF HARYANA

Bench: SUDHANSU JYOTI MUKHOPADHAYA,N.V. RAMANA
Case number: Crl.A. No.-000799-000799 / 2011
Diary number: 34563 / 2010
Advocates: SANJAY JAIN Vs KAMAL MOHAN GUPTA

13 January 2015
Supreme Court
0 pages
STATE OF U.P. Vs OM PRAKASH

Bench: SUDHANSU JYOTI MUKHOPADHAYA,N.V. RAMANA
Case number: Crl.A. No.-001187-001187 / 2006
Diary number: 2224 / 2006
Advocates: RAJ SINGH RANA Vs

13 January 2015
Supreme Court
45 pages
VIDEOCON INTERNATIONAL LTD. Vs SECURITIES AND EXCHANGE BOARD OF INDIA

Bench: JAGDISH SINGH KHEHAR,M.Y. EQBAL
Case number: C.A. No.-000117-000117 / 2005
Diary number: 2864 / 2004
Advocates: JATIN ZAVERI Vs BHARGAVA V. DESAI

13 January 2015
Supreme Court
35 pages
JT.COLLECTOR RANGA REDDY DIST.& ANR.ETC. Vs D.NARSING RAO & ORS. ETC.ETC.

Bench: T.S. THAKUR,C. NAGAPPAN
Case number: C.A. No.-000325-000326 / 2015
Diary number: 3169 / 2011
Advocates: G. N. REDDY Vs D. BHARATHI REDDY