Showing 6106 - 6120 of 41947 judgements
21 January 2015
Supreme Court
9 pages
KULDEEP KUMAR DUBEY Vs RAMESH CHANDRA GOYAL(D) TH LRS.

Bench: T.S. THAKUR,ADARSH KUMAR GOEL
Case number: C.A. No.-001094-001094 / 2015
Diary number: 2151 / 2013
Advocates: CHANDER SHEKHAR ASHRI Vs

21 January 2015
Supreme Court
4 pages
SECRETARY TAMILNADU PUBLIC SERVICE COMM Vs A.B.NATARAJAN & ORS.ETC.

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-005877-005878 / 2014
Diary number: 9981 / 2011
Advocates: M. YOGESH KANNA Vs NARESH KUMAR

21 January 2015
Supreme Court
99 pages
KRISHNAMOORTHY Vs SIVAKUMAR .

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: C.A. No.-001478-001478 / 2015
Diary number: 18529 / 2009
Advocates: Vs P. SOMA SUNDARAM

20 January 2015
Supreme Court
36 pages
T.M.SAMPATH Vs SEC.MIN.OF WATER RESOURCES .

Bench: ANIL R. DAVE,VIKRAMAJIT SEN,PINAKI CHANDRA GHOSE,ANIL R. DAVE
Case number: C.A. No.-000712-000713 / 2015
Diary number: 33908 / 2011
Advocates: RAJESH MAHALE Vs LALITA KAUSHIK

20 January 2015
Supreme Court
31 pages
TOMASO BRUNO Vs STATE OF U.P.

Bench: ANIL R. DAVE,KURIAN JOSEPH,R. BANUMATHI
Case number: Crl.A. No.-000142-000142 / 2015
Diary number: 728 / 2013
Advocates: RANJEETA ROHATGI Vs

20 January 2015
Supreme Court
17 pages
TARABAI Vs THE STATE OF MAHARASHTRA

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000552-000552 / 2012
Diary number: 6016 / 2011
Advocates: SUDHANSHU S. CHOUDHARI Vs ASHA GOPALAN NAIR

20 January 2015
Supreme Court
21 pages
WALTER BAU AG, LEGAL SUCCESSOR, OF THE ORIGIANAL CONTRACTOR Vs MUNICIPAL CORP. OF GREATER MUMBAI

Bench: RANJAN GOGOI
Case number: ARBIT.CASE(C) No.-000035-000035 / 2014
Diary number: 27886 / 2014
Advocates: K. V. SREEKUMAR Vs

20 January 2015
Supreme Court
12 pages
LAXMIDEVAMMA Vs RANGANATH .

Bench: V. GOPALA GOWDA,R. BANUMATHI
Case number: C.A. No.-000176-000176 / 2015
Diary number: 12573 / 2013
Advocates: ANJANA CHANDRASHEKAR Vs

20 January 2015
Supreme Court
10 pages
MANIK TANEJA Vs STATE OF KARNATAKA

Bench: V. GOPALA GOWDA,R. BANUMATHI
Case number: Crl.A. No.-000141-000141 / 2015
Diary number: 24053 / 2014
Advocates: VIKAS UPADHYAY Vs

20 January 2015
Supreme Court
8 pages
U.O.I Vs SURENDER SINGH PARMAR

Bench: SUDHANSU JYOTI MUKHOPADHAYA,N.V. RAMANA
Case number: C.A. No.-009389-009389 / 2014
Diary number: 27163 / 2014
Advocates: B. V. BALARAM DAS Vs

19 January 2015
Supreme Court
2 pages
KULBIR SINGH Vs STATE OF HARYANA

Bench: ANIL R. DAVE,SHIVA KIRTI SINGH
Case number: C.A. No.-009755-009755 / 2011
Diary number: 21441 / 2011
Advocates: SHIEL SETHI Vs ANUBHA AGRAWAL

19 January 2015
Supreme Court
5 pages
EXE. OFFICER,ANTIYUR TOWN PANCHAYAT Vs G.ARUMUGAM (D) BY LRS.

Bench: M.Y. EQBAL,KURIAN JOSEPH
Case number: C.A. No.-008577-008577 / 2014
Diary number: 13821 / 2006
Advocates: R. NEDUMARAN Vs REVATHY RAGHAVAN

16 January 2015
Supreme Court
8 pages
SEC.TO GOV.INFORMATION PUB.REL.DEP. Vs JOHN MARIA JESUDOSS

Bench: T.S. THAKUR,ADARSH KUMAR GOEL
Case number: C.A. No.-000518-000518 / 2015
Diary number: 32693 / 2012
Advocates: B. BALAJI Vs

16 January 2015
Supreme Court
16 pages
MANOHAR SINGH Vs STATE OF RAJASTHAN

Bench: T.S. THAKUR,ADARSH KUMAR GOEL
Case number: Crl.A. No.-000099-000099 / 2015
Diary number: 5576 / 2012
Advocates: NEERAJ SHEKHAR Vs V. N. RAGHUPATHY

16 January 2015
Supreme Court
20 pages
SANJAYSINH RAMRAO CHAVAN Vs DATTATRAY GULABRAO PHALKE

Bench: KURIAN JOSEPH,ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000097-000097 / 2015
Diary number: 25810 / 2013
Advocates: RAVINDRA KESHAVRAO ADSURE Vs