Showing 6091 - 6105 of 41947 judgements
29 January 2015
Supreme Court
21 pages
U.P.STATE INDUSTRIAL DEV.CORPN. LTD. Vs MONSANTO MFG. (P) LTD.

Bench: SUDHANSU JYOTI MUKHOPADHAYA,V. GOPALA GOWDA
Case number: C.A. No.-002731-002731 / 2005
Diary number: 28252 / 2004
Advocates: RAKESH UTTAMCHANDRA UPADHYAY Vs K. V. MOHAN

29 January 2015
Supreme Court
18 pages
JIBAN KRISHNA MONDAL Vs STATE OF WEST BENGAL .

Bench: SUDHANSU JYOTI MUKHOPADHAYA,VIKRAMAJIT SEN
Case number: C.A. No.-006373-006373 / 2010
Diary number: 11048 / 2008
Advocates: SHEKHAR KUMAR Vs AVIJIT BHATTACHARJEE

28 January 2015
Supreme Court
17 pages
A.C. NARAYANAN Vs STATE OF MAHARASHTRA

Bench: SUDHANSU JYOTI MUKHOPADHAYA,S.A. BOBDE
Case number: Crl.A. No.-000073-000073 / 2007
Diary number: 28921 / 2005
Advocates: VIKAS MEHTA Vs ASHA GOPALAN NAIR

28 January 2015
Supreme Court
14 pages
SHRI WESTARLY DKHAR Vs SHRI SEHEKAYA LYNGDOH

Bench: J. CHELAMESWAR,ROHINTON FALI NARIMAN
Case number: C.A. No.-001232-001232 / 2015
Diary number: 16281 / 2012
Advocates: JOSEPH ARISTOTLE S. Vs DUSHYANT PARASHAR

28 January 2015
Supreme Court
7 pages
PATEL JATHABHAI PUNAJBHAI Vs NORTH GUJARAT UNIVERSITY

Bench: CHIEF JUSTICE,A.K. SIKRI,ARUN MISHRA
Case number: C.A. No.-000474-000474 / 2013
Diary number: 37161 / 2012
Advocates: RAMESHWAR PRASAD GOYAL Vs

28 January 2015
Supreme Court
52 pages
KESHAVLAL KHEMCHAND AND SONS PVT LTD Vs UNION OF INDIA

Bench: J. CHELAMESWAR,S.A. BOBDE
Case number: W.P.(C) No.-000901-000901 / 2014
Diary number: 33796 / 2014
Advocates: NIKHIL GOEL Vs

28 January 2015
Supreme Court
15 pages
JAGE RAM Vs STATE OF HARYANA

Bench: V. GOPALA GOWDA,R. BANUMATHI
Case number: Crl.A. No.-000092-000092 / 2015
Diary number: 27674 / 2011
Advocates: GAGAN GUPTA Vs KAMAL MOHAN GUPTA

27 January 2015
Supreme Court
0 pages
ZARIF AHMAD (D) THR. LRS. Vs MOHD.FAROOQ

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: C.A. No.-000666-000666 / 2015
Diary number: 6595 / 2009
Advocates: SHANKAR DIVATE Vs ABHA JAIN

27 January 2015
Supreme Court
7 pages
UNION OF INDIA Vs SOVA ISPAT LIMITED

Bench: J. CHELAMESWAR,ROHINTON FALI NARIMAN
Case number: C.A. No.-001182-001182 / 2015
Diary number: 839 / 2015
Advocates: D. S. MAHRA Vs

23 January 2015
Supreme Court
19 pages
PATHUBHA GOVINDJI RATHOD Vs STATE OF GUJARAT

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: Crl.A. No.-002282-002282 / 2014
Diary number: 31080 / 2014
Advocates: TULIKA PRAKASH Vs

22 January 2015
Supreme Court
0 pages
BOARD OF CONTROL FOR CRICKET Vs CRICKET AASOCIATION OF BIHAR .

Bench: T.S. THAKUR,FAKKIR MOHAMED IBRAHIM KALIFULLA
Case number: C.A. No.-004235-004235 / 2014
Diary number: 24114 / 2013
Advocates: CYRIL AMARCHAND MANGALDAS AOR Vs

22 January 2015
Supreme Court
28 pages
KARNAIL KAUR Vs STATE OF PUNJAB .

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-007424-007424 / 2013
Diary number: 18189 / 2011
Advocates: AJAY SHARMA Vs C. K. SUCHARITA

22 January 2015
Supreme Court
1 pages
K.K.SHARMA Vs HIGH COURT OF DELHI .

Bench: RANJAN GOGOI,R.K. AGRAWAL
Case number: C.A. No.-005838-005838 / 2012
Diary number: 22913 / 2012
Advocates: GAUTAM NARAYAN Vs GAGAN GUPTA

21 January 2015
Supreme Court
18 pages
GODREJ & BOYCE MFTG. CO. LTD. Vs STATE OF MAHARASHTRA .

Bench: V. GOPALA GOWDA,R. BANUMATHI
Case number: C.A. No.-001086-001086 / 2015
Diary number: 14502 / 2012
Advocates: T. MAHIPAL Vs MEERA MATHUR

21 January 2015
Supreme Court
17 pages
DELHI STATE INDUS. DEV. .CORP.LTD. Vs ASHOK KUMAR MADAN

Bench: V. GOPALA GOWDA,N.V. RAMANA
Case number: C.A. No.-001087-001087 / 2015
Diary number: 15215 / 2014
Advocates: S. JANANI Vs