Judgements

03 February 2015
Supreme Court
13 pages

SUBHAS DATTA Vs UNION OF INDIA .

Bench: T.S. THAKUR,ADARSH KUMAR GOEL
Case number: W.P.(C) No.-000252-000252 / 2004
Diary number: 7105 / 2004
Advocates: PETITIONER-IN-PERSON Vs SUSHMA SURI

03 February 2015
Supreme Court
14 pages

JITENDRA KHIMSHANKAR TRIVEDI Vs KASAM DAUD KUMBHAR .

Bench: V. GOPALA GOWDA,R. BANUMATHI
Case number: C.A. No.-001415-001415 / 2015
Diary number: 146 / 2014
Advocates: ABHIJAT P. MEDH Vs

03 February 2015
Supreme Court
36 pages

INDIAN BANK Vs MANILAL GOVINDJI KHONA

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-001416-001416 / 2015
Diary number: 38498 / 2012
Advocates: HIMANSHU MUNSHI Vs

03 February 2015
Supreme Court
2 pages

SARVESH BANSAL Vs UNION OF INDIA .

Bench: ANIL R. DAVE,KURIAN JOSEPH
Case number: W.P.(C) No.-000061-000061 / 2011
Diary number: 3856 / 2011
Advocates: RAMESHWAR PRASAD GOYAL Vs J S WAD AND CO

02 February 2015
Supreme Court
22 pages

SH.AJAY RAMDAS RAMTEKE Vs MAHANAGAR SUDHAR SAMITI, AKOLA

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,PRAFULLA C. PANT
Case number: C.A. No.-001388-001388 / 2015
Diary number: 28690 / 2013
Advocates: CHANDER SHEKHAR ASHRI Vs

02 February 2015
Supreme Court
7 pages

DEFENCE ESTATE OFFICER Vs SYED ABDUL SALEEM .

Bench: VIKRAMAJIT SEN,SHIVA KIRTI SINGH
Case number: C.A. No.-003137-003137 / 2010
Diary number: 37585 / 2008
Advocates: B. KRISHNA PRASAD Vs BALAJI SRINIVASAN

02 February 2015
Supreme Court
19 pages

BALU S/O ONKAR PUND Vs THE STATE OF MAHARASHTRA

Bench: DIPAK MISRA,ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000175-000175 / 2015
Diary number: 27823 / 2014
Advocates: SUDHANSHU S. CHOUDHARI Vs

02 February 2015
Supreme Court
26 pages

OSHIAR PRASAD Vs EMP.IN REL.TO MGT.OF S.C.WASHERY JHARKHA

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,ABHAY MANOHAR SAPRE
Case number: C.A. No.-001389-001389 / 2015
Diary number: 29658 / 2011
Advocates: S.K. SINHA Vs ANUPAM LAL DAS

02 February 2015
Supreme Court
3 pages

SAHOO BABA (D) TR.LRS. Vs HARYANA URBAN DEVL.AUTH.

Bench: ANIL R. DAVE,SHIVA KIRTI SINGH
Case number: C.A. No.-001733-001733 / 2015
Diary number: 1088 / 2012
Advocates: DELHI LAW CHAMBERS Vs ANUBHA AGRAWAL

30 January 2015
Supreme Court
8 pages

MOUNT MARY ENTERPRISES Vs M/S.JIVRATNA MEDI TREAT PVT LTD

Bench: ANIL R. DAVE,KURIAN JOSEPH
Case number: C.A. No.-001323-001323 / 2015
Diary number: 11246 / 2014
Advocates: GAURAV AGRAWAL Vs

30 January 2015
Supreme Court
6 pages

CHARULATA BEHERA Vs PRAVATI PARIDA .

Bench: ANIL R. DAVE,SHIVA KIRTI SINGH
Case number: C.A. No.-001322-001322 / 2015
Diary number: 4639 / 2012
Advocates: V. K. MONGA Vs AMARJIT SINGH BEDI

30 January 2015
Supreme Court
15 pages

M.V.JAYARAJAN Vs HIGH COURT OF KERALA

Bench: VIKRAMAJIT SEN,C. NAGAPPAN
Case number: Crl.A. No.-002099-002099 / 2011
Diary number: 35853 / 2011
Advocates: P. V. DINESH Vs RAMESH BABU M. R.

30 January 2015
Supreme Court
42 pages

STATE OF KARNATAKA ETC Vs M/S. PRO LAB & ORS. ETC.

Bench: CHIEF JUSTICE,A.K. SIKRI,ARUN MISHRA
Case number: C.A. No.-001145-001145 / 2006
Diary number: 25845 / 2005
Advocates: Vs EQUITY LEX ASSOCIATES

30 January 2015
Supreme Court
13 pages

CELLULAR OPERATORS ASSCN. OF INDIA Vs TELECOM REGULATORY AUTHY.OF INDIA .

Bench: SUDHANSU JYOTI MUKHOPADHAYA,PRAFULLA C. PANT
Case number: C.A. No.-001563-001563 / 2007
Diary number: 8618 / 2007
Advocates: NAVIN CHAWLA Vs SANJAY KAPUR

29 January 2015
Supreme Court
15 pages

C SUKUMARAN Vs STATE OF KERALA

Bench: V. GOPALA GOWDA,R. BANUMATHI
Case number: Crl.A. No.-000192-000192 / 2015
Diary number: 21463 / 2014
Advocates: NISHE RAJEN SHONKER Vs