Showing 6061 - 6075 of 41947 judgements
11 February 2015
Supreme Court
24 pages
BHIM SINGH & ANR. Vs STATE OF UTTARAKHAND

Bench: M.Y. EQBAL,PINAKI CHANDRA GHOSE
Case number: Crl.A. No.-002146-002146 / 2009
Diary number: 19073 / 2009
Advocates: GARVESH KABRA Vs ABHISHEK ATREY

10 February 2015
Supreme Court
18 pages
M/S BENNET COLEMAN & CO.LTD. Vs STATE OF BIHAR .

Bench: KURIAN JOSEPH,N.V. RAMANA
Case number: Crl.A. No.-000269-000269 / 2015
Diary number: 35718 / 2010
Advocates: ABHAY KUMAR Vs GOPAL SINGH

10 February 2015
Supreme Court
27 pages
M/S. PUNJAB STATE POWER CORPORATION LIMITED Vs PUNJAB STATE ELECTRICITY R.COMM..

Bench: RANJAN GOGOI,R.K. AGRAWAL
Case number: C.A. No.-004510-004510 / 2006
Diary number: 19821 / 2006
Advocates: JAGJIT SINGH CHHABRA Vs E. C. AGRAWALA

09 February 2015
Supreme Court
11 pages
KHURSHEED AHMAD KHAN Vs STATE OF U.P..

Bench: T.S. THAKUR,ADARSH KUMAR GOEL
Case number: C.A. No.-001662-001662 / 2015
Diary number: 36213 / 2011
Advocates: RAM SWARUP SHARMA Vs ARDHENDUMAULI KUMAR PRASAD

06 February 2015
Supreme Court
0 pages
AVINASH KUMAR SHARMA Vs STATE OF HARYANA

Bench: ANIL R. DAVE,SHIVA KIRTI SINGH
Case number: C.A. No.-001732-001732 / 2015
Diary number: 30392 / 2011
Advocates: RAVINDRA KESHAVRAO ADSURE Vs

06 February 2015
Supreme Court
39 pages
RAMESH CHANDRA Vs UNIVERSITY OF DELHI .

Bench: SUDHANSU JYOTI MUKHOPADHAYA,C. NAGAPPAN
Case number: C.A. No.-008224-008224 / 2012
Diary number: 9216 / 2012
Advocates: BALAJI SRINIVASAN Vs MOHINDER JIT SINGH

06 February 2015
Supreme Court
2 pages
M/S ANVIL CABLES PVT LTD Vs COMMNR.OF CENTRAL TAXES & SERVICE TAX

Bench: ANIL R. DAVE,SHIVA KIRTI SINGH
Case number: C.A. No.-001651-001651 / 2015
Diary number: 25214 / 2013
Advocates: PRAVEEN KUMAR Vs

05 February 2015
Supreme Court
15 pages
L.LAXMIKANTA Vs STATE TR.SUPDT.OF POLICE LOKAYUKTA

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000593-000593 / 2012
Diary number: 32891 / 2011
Advocates: NARESH KUMAR Vs V. N. RAGHUPATHY

04 February 2015
Supreme Court
13 pages
KANAKLATA Vs STATE OF NCT OF DELHI .

Bench: T.S. THAKUR,ADARSH KUMAR GOEL,R. BANUMATHI
Case number: Crl.A. No.-000222-000222 / 2015
Diary number: 39359 / 2013
Advocates: PANKAJ KUMAR Vs

04 February 2015
Supreme Court
2 pages
BHAVANBHAI BHAYABHAI PANELLA Vs THE STATE OF GUJARAT

Bench: T.S. THAKUR,ADARSH KUMAR GOEL
Case number: Crl.A. No.-002323-002323 / 2014
Diary number: 25065 / 2014
Advocates: DIPAK KUMAR JENA Vs

04 February 2015
Supreme Court
16 pages
DR.VINOD BHANDARI Vs STATE OF M. P.

Bench: T.S. THAKUR,ADARSH KUMAR GOEL
Case number: Crl.A. No.-000220-000220 / 2015
Diary number: 30142 / 2014
Advocates: PRIYA PURI Vs

04 February 2015
Supreme Court
13 pages
M/S CONSTRUCTION & DESIGN SERVICES Vs DELHI DEVT.AUTH.

Bench: T.S. THAKUR,ADARSH KUMAR GOEL
Case number: C.A. No.-001440-001441 / 2015
Diary number: 28627 / 2012
Advocates: KUNDAN KUMAR MISHRA Vs

04 February 2015
Supreme Court
37 pages
KANDIVALI CO-OP. INDUSTRIAL ESTATE Vs MUNICIPAL CORP. OF GREATER MUMBAI .

Bench: M.Y. EQBAL,SHIVA KIRTI SINGH
Case number: C.A. No.-001431-001431 / 2015
Diary number: 30034 / 2013
Advocates: JATIN ZAVERI Vs

04 February 2015
Supreme Court
32 pages
S.T. SADIQ Vs STATE OF KERALA .

Bench: RANJAN GOGOI,ROHINTON FALI NARIMAN
Case number: C.A. No.-003962-003962 / 2007
Diary number: 28545 / 2005
Advocates: Vs BINA MADHAVAN

04 February 2015
Supreme Court
8 pages
VIVEK RAI & ANR. Vs HIGH COURT OF JHARKHAND THR.REG.GEN & OR

Bench: T.S. THAKUR,ADARSH KUMAR GOEL
Case number: Writ Petition (crl.) 61 of 2012