Showing 6046 - 6060 of 41947 judgements
16 February 2015
Supreme Court
13 pages
STATE OF M P Vs HITKISHORE GOSWAMI

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,ABHAY MANOHAR SAPRE
Case number: C.A. No.-001892-001892 / 2015
Diary number: 21672 / 2014
Advocates: C. D. SINGH Vs

16 February 2015
Supreme Court
18 pages
AJAY KUMAR CHOUDHARY Vs UNION OF INDIA THR ITS SECRETARY

Bench: VIKRAMAJIT SEN,C. NAGAPPAN
Case number: C.A. No.-001912-001912 / 2015
Diary number: 31125 / 2013
Advocates: CHANDRA PRAKASH Vs

13 February 2015
Supreme Court
3 pages
BINOY Vs STATE OF KERALA

Bench: M.Y. EQBAL,SHIVA KIRTI SINGH
Case number: Crl.A. No.-000288-000289 / 2015
Diary number: 22492 / 2014
Advocates: LAKSHMI N. KAIMAL Vs

13 February 2015
Supreme Court
20 pages
UNION OF INDIA Vs RAJBIR SINGH

Bench: T.S. THAKUR,R. BANUMATHI
Case number: C.A. No.-002904-002904 / 2011
Diary number: 6276 / 2011
Advocates: ANIL KATIYAR Vs R. C. KAUSHIK

13 February 2015
Supreme Court
11 pages
NATIONAL THERMAL POWER CORP. LTD. Vs M/S ASHOK KUMAR SINGH .

Bench: T.S. THAKUR,R.K. AGRAWAL,ADARSH KUMAR GOEL
Case number: C.A. No.-001852-001852 / 2015
Diary number: 6052 / 2014
Advocates: S. K. DHINGRA Vs

13 February 2015
Supreme Court
8 pages
STATE OF M.P. Vs MEHTAAB

Bench: T.S. THAKUR,ADARSH KUMAR GOEL
Case number: Crl.A. No.-000290-000290 / 2015
Diary number: 12154 / 2013
Advocates: C. D. SINGH Vs

13 February 2015
Supreme Court
10 pages
P.V. GURU RAJ REDDY Vs P. NEERADHA REDDY .

Bench: RANJAN GOGOI,PRAFULLA C. PANT
Case number: C.A. No.-005254-005254 / 2006
Diary number: 20106 / 2003
Advocates: PROMILA Vs ANIL KUMAR TANDALE

12 February 2015
Supreme Court
0 pages
TAPAS KUMAR SAMANTA Vs SARBANI SEN

Bench: SUDHANSU JYOTI MUKHOPADHAYA,N.V. RAMANA
Case number: C.A. No.-001831-001832 / 2015
Diary number: 41937 / 2012
Advocates: DANISH ZUBAIR KHAN Vs

12 February 2015
Supreme Court
10 pages
M/S KSS KSSIPL CONSORTIUM THRO. ITS CONSTITUTED ATTORNEY MR. DEVENDRA KUMAR Vs M/S GAIL (INDIA) LTD

Bench: RANJAN GOGOI
Case number: ARBIT.CASE(C) No.-000036-000036 / 2014
Diary number: 28789 / 2014
Advocates: (MRS. ) VIPIN GUPTA Vs

12 February 2015
Supreme Court
13 pages
RAVEESH CHAND JAIN Vs RAJ RANI JAIN

Bench: M.Y. EQBAL,SHIVA KIRTI SINGH
Case number: C.A. No.-001822-001822 / 2015
Diary number: 35330 / 2014
Advocates: PRATIBHA JAIN Vs

12 February 2015
Supreme Court
14 pages
KRIPA MANGAL KARYALAYA Vs NAGPUR MUNICIPAL CORPORATION .

Bench: SUDHANSU JYOTI MUKHOPADHAYA,PRAFULLA C. PANT
Case number: C.A. No.-005577-005577 / 2004
Diary number: 14195 / 2002
Advocates: PRASHANT KUMAR Vs ANIRUDDHA P. MAYEE

11 February 2015
Supreme Court
12 pages
KRISHNA HARE GAUR Vs VINOD KUMAR TYAGI

Bench: V. GOPALA GOWDA,R. BANUMATHI
Case number: C.A. No.-001755-001755 / 2015
Diary number: 25994 / 2014
Advocates: MRINMAYEE SAHU Vs

11 February 2015
Supreme Court
30 pages
MADHUKAR SADBHA SHIVARKAR (D) BY LRS. Vs STATE OF MAHARASHTRA & ORS.

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-001751-001751 / 2015
Diary number: 10727 / 2007
Advocates: V. K. SIDHARTHAN Vs V. N. RAGHUPATHY

11 February 2015
Supreme Court
15 pages
SONU GUPTA Vs DEEPAK GUPTA .

Bench: ANIL R. DAVE,KURIAN JOSEPH,SHIVA KIRTI SINGH
Case number: Crl.A. No.-000285-000287 / 2015
Diary number: 38703 / 2012
Advocates: HARISH PANDEY Vs

11 February 2015
Supreme Court
14 pages
DASIN BAI @ SHANTI BAI Vs STATE OF CHHATTISGARH

Bench: M.Y. EQBAL,PINAKI CHANDRA GHOSE
Case number: Crl.A. No.-000827-000827 / 2008
Diary number: 1127 / 2007
Advocates: JAIL PETITION Vs DHARMENDRA KUMAR SINHA