Showing 6031 - 6045 of 41947 judgements
18 February 2015
Supreme Court
2 pages
M/S THI PACK PVT.LTD. Vs UNION OF INDIA .

Bench: ANIL R. DAVE,KURIAN JOSEPH
Case number: W.P.(C) No.-000293-000293 / 2012
Diary number: 12915 / 2012
Advocates: SATPAL SINGH Vs SUSHMA SURI

18 February 2015
Supreme Court
14 pages
GHUSABHAI RAISANGBHAI CHORASIYA Vs STATE OF GUJARAT

Bench: SUDHANSU JYOTI MUKHOPADHAYA,DIPAK MISRA
Case number: Crl.A. No.-000262-000262 / 2009
Diary number: 23474 / 2008
Advocates: HARESH RAICHURA Vs HEMANTIKA WAHI

18 February 2015
Supreme Court
34 pages
GVK INDS. LTD Vs THE INCOME TAX OFFICER

Bench: SUDHANSU JYOTI MUKHOPADHAYA,DIPAK MISRA
Case number: C.A. No.-007796-007796 / 1997
Diary number: 11291 / 1997
Advocates: GAGRAT AND CO Vs SUSHMA SURI

18 February 2015
Supreme Court
21 pages
JAKIR HUSSEIN Vs SABIR

Bench: V. GOPALA GOWDA,R. BANUMATHI
Case number: C.A. No.-002006-002006 / 2015
Diary number: 35089 / 2013
Advocates: V. K. SIDHARTHAN Vs

17 February 2015
Supreme Court
19 pages
N.M.KRISHNAKUMARI Vs THALAKKAL ASSIYA & ORS.

Bench: V. GOPALA GOWDA,R. BANUMATHI
Case number: C.A. No.-001942-001943 / 2015
Diary number: 24239 / 2009
Advocates: T. G. NARAYANAN NAIR Vs LAWYER S KNIT & CO

17 February 2015
Supreme Court
15 pages
UNION OF INDIA Vs V.K.KRISHNAN .

Bench: ANIL R. DAVE,SHIVA KIRTI SINGH
Case number: C.A. No.-002532-002532 / 2010
Diary number: 14605 / 2008
Advocates: ANIL KATIYAR Vs

17 February 2015
Supreme Court
58 pages
NAWAL KISHOR MISHRA Vs HIGH COURT OF JUDICATURE OF ALLAHAB&ORS

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,ABHAY MANOHAR SAPRE
Case number: C.A. No.-001956-001957 / 2015
Diary number: 10962 / 2012
Advocates: MINAKSHI VIJ Vs ASHOK K. SRIVASTAVA

17 February 2015
Supreme Court
21 pages
ROXANN SHARMA Vs ARUN SHARMA

Bench: VIKRAMAJIT SEN,C. NAGAPPAN
Case number: C.A. No.-001966-001966 / 2015
Diary number: 34279 / 2014
Advocates: SATYA MITRA Vs

17 February 2015
Supreme Court
12 pages
PRAVEENBHAI S KHAMBHAYATA Vs UNITED INDIA INSURANCE CO. LTD .

Bench: V. GOPALA GOWDA,R. BANUMATHI
Case number: C.A. No.-001970-001970 / 2015
Diary number: 30020 / 2014
Advocates: JAYANT MOHAN Vs

17 February 2015
Supreme Court
27 pages
PETROMARINE PRODUCTS LTD. Vs OCEAN MARINE SERVICES CO. LTD. & ANR

Bench: M.Y. EQBAL,SHIVA KIRTI SINGH
Case number: C.A. No.-006156-006156 / 2005
Diary number: 25774 / 2003
Advocates: B. VIJAYALAKSHMI MENON Vs NIKHIL NAYYAR

17 February 2015
Supreme Court
19 pages
RASHMI BEHL Vs STATE OF U.P & ORS

Bench: M.Y. EQBAL,SHIVA KIRTI SINGH
Case number: Writ Petition (crl.) 218 of 2013

16 February 2015
Supreme Court
4 pages
WARSALIGANJ SAHKARI CHINI MILL MAZD.UNIN Vs STATE OF BIHAR .

Bench: M.Y. EQBAL,KURIAN JOSEPH
Case number: C.A. No.-003937-003938 / 2011
Diary number: 28333 / 2008
Advocates: VIVEK SINGH Vs GOPAL SINGH

16 February 2015
Supreme Court
5 pages
MAHATMA EDUCATION SOCIETY'S PILLAI'S INSTITUTE OF INFORMATION TECHNOLOGY, ENGINEERING , MEDIA STUDI Vs ALL INDIA COUNCIL FOR TECHNICAL EDUCATION .

Bench: ANIL R. DAVE,KURIAN JOSEPH
Case number: W.P.(C) No.-001034-001034 / 2014
Diary number: 37971 / 2014
Advocates: DANISH ZUBAIR KHAN Vs

16 February 2015
Supreme Court
3 pages
M/S SYSTEM FOR INTERNATIONAL AGENCIES Vs M/S RAHUL COACH BUILDERS P. LTD

Bench: ANIL R. DAVE
Case number: ARBIT.CASE(C) No.-000006-000006 / 2014
Diary number: 31911 / 2013
Advocates: ABHIJIT SENGUPTA Vs

16 February 2015
Supreme Court
13 pages
STATE OF KARNATAKA TR.SEC.HSG.& URB.&ANR Vs VASAVADATTA CEMENT

Bench: SUDHANSU JYOTI MUKHOPADHAYA,VIKRAMAJIT SEN
Case number: C.A. No.-001918-001918 / 2015
Diary number: 9 / 2012
Advocates: ANITHA SHENOY Vs KHAITAN & CO.