Showing 6016 - 6030 of 41947 judgements
24 February 2015
Supreme Court
12 pages
NANJAPPAN Vs RAMASAMY & ANR

Bench: V. GOPALA GOWDA,R. BANUMATHI
Case number: C.A. No.-002373-002373 / 2015
Diary number: 38021 / 2013

24 February 2015
Supreme Court
9 pages
S. PERUMAL Vs K. AMBIKA & ANR

Bench: V. GOPALA GOWDA,R. BANUMATHI
Case number: C.A. No.-002377-002377 / 2015
Diary number: 27878 / 2013
Advocates: ABHISHEK ATREY Vs

23 February 2015
Supreme Court
22 pages
OM AGGARWAL Vs HARYANA FINANCIAL CORPORATION & ORS.

Bench: RANJAN GOGOI,ABHAY MANOHAR SAPRE
Case number: C.A. No.-004942-004942 / 2007
Diary number: 13714 / 2005
Advocates: RUCHI KOHLI Vs AMIT DAYAL

20 February 2015
Supreme Court
10 pages
SUNIL HARIBHAU KALE Vs AVINASH GULABRAO MARDIKAR

Bench: KURIAN JOSEPH,M.Y. EQBAL
Case number: C.A. No.-002080-002080 / 2015
Diary number: 29071 / 2014
Advocates: LAMBAT AND ASSOCIATES Vs

20 February 2015
Supreme Court
3 pages
PRASAR BHARATI Vs BOARD OF CONTROL FOR CRICKET IN INDIA AND ORS

Bench: RANJAN GOGOI,PRAFULLA C. PANT
Case number: C.A. No.-010734-010735 / 2017
Diary number: 4419 / 2015
Advocates: RAJEEV SHARMA Vs RADHA RANGASWAMY

20 February 2015
Supreme Court
6 pages
NEW INDIA ASSURANCE CO. LTD. Vs SUKANTA KUMAR BEHERA .

Bench: RANJAN GOGOI,ARUN MISHRA
Case number: C.A. No.-002078-002078 / 2015
Diary number: 23620 / 2014
Advocates: M. K. DUA Vs

20 February 2015
Supreme Court
11 pages
RAVI PRAKASH SINGH @ ARVIND SINGH Vs STATE OF BIHAR

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: Crl.A. No.-000325-000325 / 2015
Diary number: 36891 / 2014
Advocates: SHANTANU SAGAR Vs

20 February 2015
Supreme Court
8 pages
THE RAJASTHAN STATE ROAD TRANSPORT CORPORATION & OTHERS Vs REVAT SINGH

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: C.A. No.-002061-002061 / 2015
Diary number: 24743 / 2014
Advocates: S. K. BHATTACHARYA Vs

20 February 2015
Supreme Court
10 pages
M/S BHANDARI UDYOG LTD Vs INDUSTRIAL FACILITATION COUNCIL

Bench: M.Y. EQBAL,KURIAN JOSEPH
Case number: C.A. No.-002077-002077 / 2015
Diary number: 8041 / 2014
Advocates: LEX REGIS LAW OFFICES Vs

20 February 2015
Supreme Court
10 pages
M/S SUNDARAM FINANCE LIMITED Vs T. THANKAM

Bench: M.Y. EQBAL,KURIAN JOSEPH
Case number: C.A. No.-002079-002079 / 2015
Diary number: 22152 / 2014
Advocates: BALAJI SRINIVASAN Vs

19 February 2015
Supreme Court
14 pages
SUJASHA MUKHERJI Vs THE HON'BLE HIGH COURT OF CALCUTTA, THR. REGISTRAR .

Bench: VIKRAMAJIT SEN,C. NAGAPPAN
Case number: C.A. No.-002051-002051 / 2015
Diary number: 29101 / 2014
Advocates: PARTHA SIL Vs

19 February 2015
Supreme Court
39 pages
VIPULBHAI M. CHAUDHARY Vs GUJARAT COOP. MILK MARKT. FED. LTD

Bench: ANIL R. DAVE,KURIAN JOSEPH
Case number: C.A. No.-003047-003047 / 2015
Diary number: 1501 / 2014
Advocates: ANIP SACHTHEY Vs

19 February 2015
Supreme Court
8 pages
DHROPADABAI Vs M/S. TECHNOCRAFT TOOLINGS

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: C.A. No.-008155-008155 / 2014
Diary number: 21658 / 2013
Advocates: SHIV SAGAR TIWARI Vs

19 February 2015
Supreme Court
16 pages
SANJEEV Vs STATE OF HARYANA

Bench: T.S. THAKUR,ROHINTON FALI NARIMAN,PRAFULLA C. PANT
Case number: Crl.A. No.-001149-001149 / 2013
Diary number: 33295 / 2011
Advocates: PRAKASH KUMAR SINGH Vs KAMAL MOHAN GUPTA

18 February 2015
Supreme Court
26 pages
M. SURENDER REDDY Vs GOVT. OF A.P. .

Bench: SUDHANSU JYOTI MUKHOPADHAYA,V. GOPALA GOWDA
Case number: C.A. No.-005099-005099 / 2006
Diary number: 3126 / 2005
Advocates: VENKATESWARA RAO ANUMOLU Vs G. RAMAKRISHNA PRASAD