Judgements

26 February 2015
Supreme Court
8 pages

DHIRENDRA KUMAR @ DHIROO Vs STATE OF UTTARKHAND

Bench: DIPAK MISRA,ADARSH KUMAR GOEL
Case number: Crl.A. No.-001848-001848 / 2008
Diary number: 12827 / 2008
Advocates: C. L. SAHU Vs JATINDER KUMAR BHATIA

26 February 2015
Supreme Court
18 pages

TEJRAM PATIL Vs STATE OF MAHARASHTRA

Bench: DIPAK MISRA,ADARSH KUMAR GOEL
Case number: Crl.A. No.-001330-001330 / 2009
Diary number: 10314 / 2009
Advocates: S. RAJAPPA Vs

26 February 2015
Supreme Court
5 pages

M/S. COMPETENT AUTOMOBILES CO. LTD. Vs UNION OF INDIA .

Bench: VIKRAMAJIT SEN,PRAFULLA C. PANT
Case number: C.A. No.-005054-005054 / 2008
Diary number: 25413 / 2005
Advocates: CHANDRA BHUSHAN PRASAD Vs RACHANA SRIVASTAVA

26 February 2015
Supreme Court
2 pages

BATHIDA DEV. AUTH. FORMERLY KNOWN AS (PUDA) Vs IQBAL SINGH

Bench: VIKRAMAJIT SEN,PRAFULLA C. PANT
Case number: C.A. No.-002464-002464 / 2015
Diary number: 28233 / 2014
Advocates: BIRENDRA KUMAR MISHRA Vs

26 February 2015
Supreme Court
17 pages

RAVINDRA Vs STATE OF M.P.

Bench: M.Y. EQBAL,PINAKI CHANDRA GHOSE
Case number: Crl.A. No.-001410-001410 / 2013
Diary number: 19890 / 2013
Advocates: PRATIBHA JAIN Vs

26 February 2015
Supreme Court
11 pages

AMRUTLAL LILADHARBHAI KOTAK Vs STATE OF GUJARAT

Bench: M.Y. EQBAL,PINAKI CHANDRA GHOSE
Case number: Crl.A. No.-000186-000186 / 2010
Diary number: 27028 / 2009
Advocates: CHARU MATHUR Vs HEMANTIKA WAHI

26 February 2015
Supreme Court
45 pages

K.P. MANU,MALABAR CEMENTS LTD. Vs CHAIRMAN,SCRUTINY COMMT .V.C.CERT.

Bench: DIPAK MISRA,V. GOPALA GOWDA
Case number: C.A. No.-007065-007065 / 2008
Diary number: 11045 / 2007
Advocates: JOHN MATHEW Vs R. SATHISH

25 February 2015
Supreme Court
23 pages

A.P.INDL.INFRASTRUCTURAL CORP.LTD. Vs M/S. SHIVANI ENGINEERING INDUSTERIES

Bench: V. GOPALA GOWDA,R. BANUMATHI
Case number: C.A. No.-002426-002426 / 2015
Diary number: 34967 / 2013
Advocates: Y. RAJA GOPALA RAO Vs

25 February 2015
Supreme Court
63 pages

MACKINON MACKENZIE LTD. Vs MACKINNON EMPLOYEES UNION

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-005319-005319 / 2008
Diary number: 18542 / 2006
Advocates: E. C. AGRAWALA Vs RUCHI KOHLI

25 February 2015
Supreme Court
12 pages

BANK OF SHARJAH Vs JOPLIN OVERSEAS INVESTMENT PVT LTD

Bench: J. CHELAMESWAR,R.K. AGRAWAL
Case number: T.P.(C) No.-001880-001880 / 2014
Diary number: 38523 / 2014
Advocates: K J JOHN AND CO Vs

25 February 2015
Supreme Court
6 pages

SUBHASH @ DHILLU Vs STATE OF HARYANA

Bench: PINAKI CHANDRA GHOSE,ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-001375-001375 / 2010
Diary number: 37304 / 2009
Advocates: R. C. KOHLI Vs RAO RANJIT

24 February 2015
Supreme Court
0 pages

NEMAI CHANDRA KUMAR & ORS Vs MANI SQUARE LTD

Bench: SUDHANSU JYOTI MUKHOPADHAYA,PRAFULLA C. PANT
Case number: C.A. No.-002402-002402 / 2015
Diary number: 9823 / 2014
Advocates: RANJEETA ROHATGI Vs

24 February 2015
Supreme Court
16 pages

RAMCHANDER Vs ANANTA

Bench: VIKRAMAJIT SEN,C. NAGAPPAN
Case number: C.A. No.-003483-003483 / 2011
Diary number: 1294 / 2009
Advocates: R. CHANDRACHUD Vs R. C. KOHLI

24 February 2015
Supreme Court
12 pages

UNION OF INDIA Vs ANGAD SINGH TITARIA

Bench: SUDHANSU JYOTI MUKHOPADHAYA,N.V. RAMANA
Case number: C.A. No.-011208-011208 / 2011
Diary number: 35734 / 2011
Advocates: ANIL KATIYAR Vs R. C. KAUSHIK

24 February 2015
Supreme Court
9 pages

VINOD CHANDRA SEMWAL Vs SPL.POLICE ESTABLISGHMENT UJJAIN

Bench: SUDHANSU JYOTI MUKHOPADHAYA,N.V. RAMANA
Case number: Crl.A. No.-002129-002129 / 2011
Diary number: 24434 / 2011
Advocates: RAKESH MISHRA Vs