Showing 5986 - 6000 of 41947 judgements
27 February 2015
Supreme Court
29 pages
SHYAM LAL Vs DEEPA DASS CHELA RAM CHELA GARIB DASS

Bench: M.Y. EQBAL,SHIVA KIRTI SINGH
Case number: C.A. No.-004245-004245 / 2012
Diary number: 26405 / 2010
Advocates: PAREKH & CO. Vs ROHIT KUMAR SINGH

27 February 2015
Supreme Court
55 pages
SURYA VADANAN Vs STATE OF TAMILNADU

Bench: MADAN B. LOKUR,UDAY UMESH LALIT
Case number: Crl.A. No.-000395-000395 / 2015
Diary number: 12116 / 2014
Advocates: S. S. JAUHAR Vs

27 February 2015
Supreme Court
6 pages
STATE OF HIMACHAL PRADESH Vs RAM PAL

Bench: T.S. THAKUR,ADARSH KUMAR GOEL
Case number: Crl.A. No.-000393-000393 / 2015
Diary number: 14238 / 2013
Advocates: VARINDER KUMAR SHARMA Vs

27 February 2015
Supreme Court
8 pages
MOHD. AKBAR Vs ASHOK SAHU .

Bench: J. CHELAMESWAR,ROHINTON FALI NARIMAN
Case number: C.A. No.-002538-002540 / 2015
Diary number: 1912 / 2015
Advocates: P. S. SUDHEER Vs

27 February 2015
Supreme Court
5 pages
GOVT. OF NCT OF DELHI Vs JAGJIT SINGH

Bench: VIKRAMAJIT SEN,SHIVA KIRTI SINGH
Case number: C.A. No.-002592-002592 / 2015
Diary number: 35754 / 2014
Advocates: RACHANA SRIVASTAVA Vs

27 February 2015
Supreme Court
13 pages
RAMAKANT MISHRA @ LALU ETC. Vs STATE OF U.P.

Bench: VIKRAMAJIT SEN,R.K. AGRAWAL
Case number: Crl.A. No.-001279-001281 / 2011
Diary number: 30164 / 2010
Advocates: T. N. SINGH Vs ABHISTH KUMAR

26 February 2015
Supreme Court
7 pages
RAJ KUMARI Vs KRISHNA .

Bench: ANIL R. DAVE,R.K. AGRAWAL,R. BANUMATHI
Case number: C.A. No.-001811-001811 / 2007
Diary number: 9437 / 2006
Advocates: ANIRUDDHA P. MAYEE Vs BHASKAR Y. KULKARNI

26 February 2015
Supreme Court
36 pages
RADHEY SHYAM Vs CHHABI NATH .

Bench: H.L. DATTU,A.K. SIKRI,ADARSH KUMAR GOEL
Case number: C.A. No.-002548-002548 / 2009
Diary number: 918 / 2008
Advocates: DEBA PRASAD MUKHERJEE Vs R. D. UPADHYAY

26 February 2015
Supreme Court
91 pages
ASSISTANT GENERAL MANAGER Vs RADHEY SHYAM PANDEY

Bench: DIPAK MISRA,V. GOPALA GOWDA
Case number: C.A. No.-002463-002463 / 2015
Diary number: 5544 / 2007
Advocates: SANJAY KAPUR Vs K. SARADA DEVI

26 February 2015
Supreme Court
25 pages
RAJINDER SINGH Vs STATE OF PUNJAB

Bench: T.S. THAKUR,ROHINTON FALI NARIMAN,PRAFULLA C. PANT
Case number: Crl.A. No.-002321-002321 / 2009
Diary number: 7997 / 2009
Advocates: ABHISHEK ATREY Vs KULDIP SINGH

26 February 2015
Supreme Court
10 pages
BADRU RAM Vs STATE OF RAJASTHAN

Bench: SUDHANSU JYOTI MUKHOPADHAYA,ROHINTON FALI NARIMAN
Case number: Crl.A. No.-000806-000806 / 2009
Diary number: 3067 / 2008
Advocates: VIDYA DHAR GAUR Vs MILIND KUMAR

26 February 2015
Supreme Court
25 pages
JIVENDRA KUMAR Vs JAIDRATH SINGH

Bench: T.S. THAKUR,ROHINTON FALI NARIMAN,PRAFULLA C. PANT
Case number: SLP(C) No.-002835-002835 / 2000
Diary number: 12810 / 1999

26 February 2015
Supreme Court
18 pages
H.L.GULATI Vs UNION OF INDIA .

Bench: JAGDISH SINGH KHEHAR,SHIVA KIRTI SINGH
Case number: C.A. No.-008224-008225 / 2011
Diary number: 40717 / 2010
Advocates: M. T. GEORGE Vs ANIL KATIYAR

26 February 2015
Supreme Court
22 pages
UNION OF INDIA Vs DILEEP KUMAR SINGH

Bench: T.S. THAKUR,ROHINTON FALI NARIMAN
Case number: C.A. No.-002466-002467 / 2015
Diary number: 21979 / 2014
Advocates: SUSHMA SURI Vs

26 February 2015
Supreme Court
5 pages
GUJARAT MINERAL DEV.CORPN. Vs RAM SANG BHAILALBHAI

Bench: VIKRAMAJIT SEN,PINAKI CHANDRA GHOSE
Case number: C.A. No.-008161-008185 / 2011
Diary number: 33018 / 2010
Advocates: SANJAY KAPUR Vs