Judgements

Showing 586 - 600 of 41947 judgements
04 October 2019
Supreme Court
5 pages
M/S MADHOOR BUILDWELL PVT. LTD. THROUGH ITS DIRECTOR Vs YEOLA MUNICIPAL COUNCIL

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE HEMANT GUPTA
Case number: C.A. No.-007798-007798 / 2019
Diary number: 13697 / 2018
Advocates: SUDHANSHU S. CHOUDHARI Vs

04 October 2019
Supreme Court
13 pages
RAVI SETIA Vs MADAN LAL

Bench: HON'BLE MR. JUSTICE NAVIN SINHA, HON'BLE MR. JUSTICE B.R. GAVAI
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-002837-002837 / 2011
Diary number: 13945 / 2009
Advocates: AMIT ANAND TIWARI Vs V. N. RAGHUPATHY

04 October 2019
Supreme Court
8 pages
PRUTHVIRAJSINH N JADEJA(D) BY LRS. Vs JAYESHKUMAR CHHAKADDASM SHAH .

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-010521-010521 / 2013
Diary number: 14401 / 2009
Advocates: SUMITA RAY Vs VIKAS MEHTA

04 October 2019
Supreme Court
10 pages
C/M KISAN INTER COLLEGE MANAGER Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-007532-007533 / 2019
Diary number: 15702 / 2017
Advocates: ASHOK KUMAR SINGH Vs

04 October 2019
Supreme Court
13 pages
RAJ KUMAR Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: Crl.A. No.-001541-001541 / 2019
Diary number: 21734 / 2017
Advocates: SHANTANU BANSAL Vs

04 October 2019
Supreme Court
15 pages
FAINUL KHAN Vs STATE OF JHARKHAND

Bench: HON'BLE MR. JUSTICE NAVIN SINHA, HON'BLE MR. JUSTICE B.R. GAVAI
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: Crl.A. No.-000937-000937 / 2011
Diary number: 28393 / 2009
Advocates: SUDARSHAN RAJAN Vs ANIL K. JHA

04 October 2019
Supreme Court
66 pages
NUSLI NEVILLE WADIA Vs IVORY PROPERTIES

Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: SLP(C) No.-031982-031983 / 2013
Diary number: 31835 / 2013
Advocates: KARANJAWALA & CO. Vs

04 October 2019
Supreme Court
7 pages
KANTILAL Vs THE STATE OF GUJARAT

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: Crl.A. No.-001519-001519 / 2019
Diary number: 46037 / 2018
Advocates: JAIKRITI S. JADEJA Vs

04 October 2019
Supreme Court
18 pages
YATINKUMAR JASUBHAI PATEL Vs STATE OF GUJARAT

Bench: HON'BLE MS. JUSTICE INDIRA BANERJEE, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: C.A. No.-007939-007939 / 2019
Diary number: 6441 / 2017
Advocates: GAURAV AGRAWAL Vs

04 October 2019
Supreme Court
10 pages
R.SRINIVAS KUMAR Vs R.SHAMETHA

Bench: HON'BLE MS. JUSTICE INDIRA BANERJEE, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: C.A. No.-004696-004696 / 2013
Diary number: 17905 / 2012
Advocates: Vs JAYANT KUMAR MEHTA

04 October 2019
Supreme Court
26 pages
THE STATE OF ARUNACHAL PRADESH Vs RAMCHANDRA RABIDAS @ RATAN RABIDAS.

Bench: HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MS. JUSTICE INDU MALHOTRA
Case number: Crl.A. No.-000905-000905 / 2010
Diary number: 19259 / 2009
Advocates: ANIL SHRIVASTAV Vs

04 October 2019
Supreme Court
25 pages
DUNCANS INDUSTRIES LTD. Vs A.J. AGROCHEM

Bench: HON'BLE MS. JUSTICE INDIRA BANERJEE, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: C.A. No.-005120 / 2019
Diary number: 22233 / 2019
Advocates: TARUN GUPTA Vs

04 October 2019
Supreme Court
16 pages
VIDHI HIMMAT KATARIYA Vs THE STATE OF GUJARAT

Bench: HON'BLE MS. JUSTICE INDIRA BANERJEE, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: W.P.(C) No.-000885 / 2019
Diary number: 24126 / 2019
Advocates: KRISHNA KUMAR SINGH Vs

04 October 2019
Supreme Court
5 pages
IC 29547 L BOBBY JOSEPH Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-008121 / 2019
Diary number: 10043 / 2017
Advocates: ALOK GUPTA Vs

03 October 2019
Supreme Court
43 pages
ISHWARI LAL YADAV Vs STATE OF CHHATTISGARH

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE R. SUBHASH REDDY, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE MR. JUSTICE R. SUBHASH REDDY
Case number: Crl.A. No.-001416-001417 / 2017
Diary number: 7636 / 2017
Advocates: KABIR DIXIT Vs