Showing 5971 - 5985 of 41947 judgements
10 March 2015
Supreme Court
1 pages
MOHAMMED HUSSAIN WAREKAR Vs U.O.I. .

Bench: ANIL R. DAVE,KURIAN JOSEPH
Case number: W.P.(C) No.-000037-000037 / 2013
Diary number: 1012 / 2013
Advocates: SUJATA KURDUKAR Vs

10 March 2015
Supreme Court
3 pages
ST.MARY'S HOTEL(P) LTD. Vs KOTTAYAM DIST.COOP.BANK LTD..

Bench: ANIL R. DAVE,KURIAN JOSEPH
Case number: W.P.(C) No.-000367-000367 / 2011
Diary number: 25852 / 2011
Advocates: P. K. MANOHAR Vs C. K. SASI

10 March 2015
Supreme Court
15 pages
NAGRAJ Vs STATE REP. BY INSPECTOR OF POLICE, T.N.

Bench: SUDHANSU JYOTI MUKHOPADHAYA,VIKRAMAJIT SEN
Case number: Crl.A. No.-001311-001311 / 2006
Diary number: 5390 / 2006
Advocates: Vs B. BALAJI

10 March 2015
Supreme Court
15 pages
D. VELAYUTHAM Vs STATE REP.BY INSPECTOR OF POLICE

Bench: DIPAK MISRA,VIKRAMAJIT SEN
Case number: Crl.A. No.-000787-000787 / 2011
Diary number: 199 / 2011
Advocates: SHASHI BHUSHAN KUMAR Vs ARVIND KUMAR SHARMA

10 March 2015
Supreme Court
5 pages
BHARGAVA & ASSOCIATES PVT.LTD. Vs UNION OF INDIA .

Bench: VIKRAMAJIT SEN,C. NAGAPPAN
Case number: C.A. No.-005099-005099 / 2008
Diary number: 28457 / 2005
Advocates: SURYA KANT Vs RACHANA SRIVASTAVA

10 March 2015
Supreme Court
47 pages
HARMONY INNOVATION SHIPPING LTD. Vs GUPTA COAL INDIA LTD.

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: C.A. No.-000610-000610 / 2015
Diary number: 40826 / 2014
Advocates: ABHINAV MUKERJI Vs

10 March 2015
Supreme Court
18 pages
M/S.PREMIER BREVERIES LTD.KARNATAKA Vs COMMISSIONER OF INCOME TAX, COCHIN

Bench: RANJAN GOGOI,PRAFULLA C. PANT
Case number: C.A. No.-001569-001569 / 2007
Diary number: 17571 / 2005
Advocates: A. RAGHUNATH Vs B. V. BALARAM DAS

10 March 2015
Supreme Court
17 pages
GURJIT SINGH @ GORA Vs STATE OF HARYANA

Bench: JAGDISH SINGH KHEHAR,S.A. BOBDE
Case number: Crl.A. No.-000519-000519 / 2010
Diary number: 36487 / 2009
Advocates: J. P. DHANDA Vs KAMAL MOHAN GUPTA

10 March 2015
Supreme Court
19 pages
SATISH KUMAR JAYANTI LAL DABGAR Vs STATE OF GUJARAT

Bench: DIPAK MISRA,A.K. SIKRI
Case number: Crl.A. No.-000230-000230 / 2013
Diary number: 13681 / 2011
Advocates: MOHAN PANDEY Vs HEMANTIKA WAHI

10 March 2015
Supreme Court
21 pages
DEEPAK Vs STATE OF HARYANA

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-000065-000065 / 2012
Diary number: 7833 / 2011
Advocates: VIJAY PANJWANI Vs KAMAL MOHAN GUPTA

10 March 2015
Supreme Court
0 pages
V.KRISHNASWAMY Vs KARNATAKA RAJYA KAIGARIKA SAHAKARI &ANR.

Bench: ANIL R. DAVE,KURIAN JOSEPH
Case number: C.A. No.-002874-002875 / 2015
Diary number: 20030 / 2012
Advocates: GAURAV AGRAWAL Vs H. S. PARIHAR

09 March 2015
Supreme Court
13 pages
MAJOR SINGH Vs STATE OF PUNJAB

Bench: T.S. THAKUR,R. BANUMATHI,AMITAVA ROY
Case number: Crl.A. No.-001145-001145 / 2012
Diary number: 3000 / 2012
Advocates: CHANDER SHEKHAR ASHRI Vs KULDIP SINGH

09 March 2015
Supreme Court
19 pages
ANIL JOSHI Vs STATE OF H.P..

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,ABHAY MANOHAR SAPRE
Case number: C.A. No.-006097-006100 / 2009
Diary number: 33601 / 2007
Advocates: HIMINDER LAL Vs NARESH K. SHARMA

09 March 2015
Supreme Court
2 pages
U.O.I Vs GURDAYAL SINGH

Bench: ANIL R. DAVE,AMITAVA ROY
Case number: C.A. No.-002865-002866 / 2015
Diary number: 31013 / 2013
Advocates: SHREEKANT N. TERDAL Vs

27 February 2015
Supreme Court
11 pages
M/S SHERALI KHAN MOHAMED MANEKIA Vs STATE OF MAHARASHTRA .

Bench: M.Y. EQBAL,KURIAN JOSEPH
Case number: C.A. No.-002475-002476 / 2015
Diary number: 14660 / 2013
Advocates: E. C. AGRAWALA Vs