Showing 5956 - 5970 of 41947 judgements
12 March 2015
Supreme Court
30 pages
CHARU KISHOR MEHTA Vs JT.CHARITY COMMR. GR. BOMBAY REG. .

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-002819-002819 / 2015
Diary number: 3647 / 2011
Advocates: KHAITAN & CO. Vs RANJEETA ROHATGI

12 March 2015
Supreme Court
16 pages
M/S. MARUTI SUZUKI INDIA LTD. Vs COMMNR. OF CENTRAL EXCISE, NEW DELHI

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-008190-008190 / 2003
Diary number: 6259 / 2003
Advocates: RAJESH KUMAR Vs B. KRISHNA PRASAD

11 March 2015
Supreme Court
33 pages
PAWAN KUMAR @ MONU MITTAL Vs STATE OF U.P.

Bench: SUDHANSU JYOTI MUKHOPADHAYA,N.V. RAMANA
Case number: Crl.A. No.-002194-002194 / 2011
Diary number: 8400 / 2010
Advocates: SARAD KUMAR SINGHANIA Vs KUNAL VERMA

11 March 2015
Supreme Court
50 pages
KALYANI MATHIVANAN Vs K V KEYARAJ

Bench: SUDHANSU JYOTI MUKHOPADHAYA,N.V. RAMANA
Case number: C.A. No.-005946-005947 / 2014
Diary number: 21374 / 2014
Advocates: POOJA DHAR Vs

11 March 2015
Supreme Court
40 pages
UNION OF INDIA Vs MAJOR GENERAL SHRI KANT SHARMA

Bench: SUDHANSU JYOTI MUKHOPADHAYA,N.V. RAMANA
Case number: C.A. No.-007400-007400 / 2013
Diary number: 5953 / 2013
Advocates: B. V. BALARAM DAS Vs SUDARSHAN RAJAN

11 March 2015
Supreme Court
30 pages
GRAH RAKSHAK, HOME GUARDS WEL.ASSO. Vs STATE OF H.P. .

Bench: SUDHANSU JYOTI MUKHOPADHAYA,N.V. RAMANA
Case number: C.A. No.-002759-002759 / 2015
Diary number: 1758 / 2009
Advocates: M. C. DHINGRA Vs PRAGATI NEEKHRA

11 March 2015
Supreme Court
8 pages
EDWARD Vs INSPECTOR OF POLICE, AANDIMADAM P.S.

Bench: PINAKI CHANDRA GHOSE,R.K. AGRAWAL
Case number: Crl.A. No.-000707-000707 / 2007
Diary number: 11555 / 2006
Advocates: S. THANANJAYAN Vs M. YOGESH KANNA

11 March 2015
Supreme Court
17 pages
ASHOK Vs STATE OF MAHARASHTRA

Bench: PINAKI CHANDRA GHOSE,N.V. RAMANA
Case number: Crl.A. No.-002224-002224 / 2011
Diary number: 9538 / 2011
Advocates: GAURAV AGRAWAL Vs ASHA GOPALAN NAIR

10 March 2015
Supreme Court
21 pages
AMBIKAPATI AMMAL Vs KANDASWAMY KOIL

Bench: RANJAN GOGOI,N.V. RAMANA
Case number: C.A. No.-004021-004021 / 2007
Diary number: 22851 / 2007
Advocates: Vs A. T. M. SAMPATH

10 March 2015
Supreme Court
17 pages
THE REVENUE DIV. OFFICER FORT KOCHI &ORS Vs JALAJA DILEEP

Bench: V. GOPALA GOWDA,R. BANUMATHI
Case number: C.A. No.-002749-002749 / 2015
Diary number: 3451 / 2014
Advocates: LIZ MATHEW Vs

10 March 2015
Supreme Court
6 pages
RAJ KUMAR RANA Vs RITA RATHORE

Bench: V. GOPALA GOWDA,R. BANUMATHI
Case number: C.A. No.-006161-006161 / 2010
Diary number: 11945 / 2009
Advocates: K J JOHN AND CO Vs

10 March 2015
Supreme Court
21 pages
MD.ALI @ GUDDU Vs STATE OF U.P.

Bench: DIPAK MISRA,N.V. RAMANA
Case number: Crl.A. No.-002238-002238 / 2010
Diary number: 39277 / 2009
Advocates: ASHOK KUMAR GUPTA II Vs ABHISTH KUMAR

10 March 2015
Supreme Court
24 pages
VIJAY PAL Vs STATE(GNCT)OF DELHI

Bench: DIPAK MISRA,N.V. RAMANA
Case number: Crl.A. No.-002153-002153 / 2011
Diary number: 15960 / 2011
Advocates: G. MADHAVI Vs ANIL KATIYAR

10 March 2015
Supreme Court
5 pages
BARANAGORE JUTE FACTOR PLC Vs SHREEKISHAN OMPRAKASH

Bench: M.Y. EQBAL,AMITAVA ROY
Case number: C.A. No.-002814-002815 / 2015
Diary number: 28557 / 2014
Advocates: VIKAS MEHTA Vs

10 March 2015
Supreme Court
2 pages
ARUNBHAI KALYANBHAI SUTARIYA Vs NUTAN NAGRIK SAHAKARI BANK LTD.

Bench: ANIL R. DAVE,KURIAN JOSEPH
Case number: C.A. No.-002822-002822 / 2015
Diary number: 21538 / 2011
Advocates: NIKHIL GOEL Vs ABHIJAT P. MEDH