Judgements

17 March 2015
Supreme Court
15 pages

VIKRAM CEMENT Vs STATE OF M.P. .

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-008192-008192 / 2003
Diary number: 1063 / 2003
Advocates: NIRAJ SHARMA Vs C. D. SINGH

16 March 2015
Supreme Court
36 pages

R.DINESHKUMAR@DEENA Vs STATE REP. BY INSPECTOR OF POLICE .

Bench: J. CHELAMESWAR,C. NAGAPPAN
Case number: Crl.A. No.-000454-000454 / 2015
Diary number: 40220 / 2014
Advocates: AMIT ANAND TIWARI Vs

16 March 2015
Supreme Court
11 pages

TARAMANI PARAKH Vs STATE OF M.P. .

Bench: T.S. THAKUR,ADARSH KUMAR GOEL
Case number: Crl.A. No.-000456-000456 / 2015
Diary number: 19483 / 2013
Advocates: RUCHI KOHLI Vs

16 March 2015
Supreme Court
39 pages

M/S QUEEN'S EDUCATIONAL SOCIETY Vs COMMR.OF INCOME TAX

Bench: T.S. THAKUR,ROHINTON FALI NARIMAN
Case number: C.A. No.-005167-005167 / 2008
Diary number: 2628 / 2008
Advocates: AMBHOJ KUMAR SINHA Vs B. V. BALARAM DAS

16 March 2015
Supreme Court
30 pages

P.SUSEELA & ORS.ETC.ETC. Vs UNIV.GRNATS COMMN.& ORS.ETC.ETC.

Bench: T.S. THAKUR,ROHINTON FALI NARIMAN
Case number: C.A. No.-002891-002900 / 2015
Diary number: 40219 / 2010
Advocates: VIKAS MEHTA Vs NAVIN PRAKASH

16 March 2015
Supreme Court
38 pages

RAMDEV FOOD PRODUCTS PRIVATE LIMITED Vs STATE OF GUJARAT

Bench: T.S. THAKUR,ADARSH KUMAR GOEL,R. BANUMATHI
Case number: Crl.A. No.-000600-000600 / 2007
Diary number: 15437 / 2006
Advocates: VIKASH SINGH Vs HEMANTIKA WAHI

16 March 2015
Supreme Court
15 pages

ABDUL RAZZAQ Vs STATE OF U.P.

Bench: T.S. THAKUR,ADARSH KUMAR GOEL
Case number: Special Leave Petition (crl.) 2838 of 2000

13 March 2015
Supreme Court
2 pages

S. SRIDHAR Vs STATE OF TAMIL NADU .

Bench: ANIL R. DAVE,AMITAVA ROY
Case number: C.A. No.-002854-002854 / 2015
Diary number: 41448 / 2014
Advocates: R. AYYAM PERUMAL Vs

13 March 2015
Supreme Court
10 pages

TUKARAM DNYANESHWAR PATIL Vs STATE OF MAHARASHTRA .

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: Crl.A. No.-000442-000442 / 2015
Diary number: 31717 / 2011
Advocates: ANAGHA S. DESAI Vs RABIN MAJUMDER

13 March 2015
Supreme Court
33 pages

SHASHIKALA Vs GANGALASHMAMMA

Bench: V. GOPALA GOWDA,R. BANUMATHI
Case number: C.A. No.-002836-002836 / 2015
Diary number: 1223 / 2014
Advocates: (MRS. ) VIPIN GUPTA Vs

13 March 2015
Supreme Court
13 pages

COMMNR. OF CENTRAL EXCISE, CHENNAI Vs M/S. GRASIM INDUSTRIES

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-008359-008359 / 2003
Diary number: 19259 / 2003
Advocates: B. KRISHNA PRASAD Vs NIRAJ SHARMA

13 March 2015
Supreme Court
12 pages

AMARKANT RAI Vs STATE OF BIHAR .

Bench: V. GOPALA GOWDA,R. BANUMATHI
Case number: C.A. No.-002835-002835 / 2015
Diary number: 18800 / 2013
Advocates: (MRS. ) VIPIN GUPTA Vs

13 March 2015
Supreme Court
8 pages

SUJITENDRA NATH SINGH ROY Vs STATE OF WEST BENGAL .

Bench: VIKRAMAJIT SEN,SHIVA KIRTI SINGH
Case number: C.A. No.-007535-007535 / 2011
Diary number: 15466 / 2009
Advocates: SHEKHAR KUMAR Vs ABHIJIT SENGUPTA

13 March 2015
Supreme Court
8 pages

TWAD BOARD ADMN.STAFF ASSON., CHENNAI Vs SECTY. TO GOVT. OF TAMIL NADU

Bench: VIKRAMAJIT SEN,SHIVA KIRTI SINGH
Case number: W.P.(C) No.-000060-000060 / 2000
Diary number: 13747 / 1999

12 March 2015
Supreme Court
103 pages

M/S MUNEER ENTERPRISES MINE OWNERS BY PARTNER Vs M/S RAMGAD MIN.& MINING P.LTD.& ORS.

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,SHIVA KIRTI SINGH
Case number: C.A. No.-002818-002818 / 2015
Diary number: 34545 / 2009
Advocates: T. V. RATNAM Vs VISHAL GUPTA