Showing 5926 - 5940 of 41947 judgements
19 March 2015
Supreme Court
11 pages
HMT WATCHES LTD. Vs M.A. ABIDA

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: Crl.A. No.-000471-000471 / 2015
Diary number: 20542 / 2014
Advocates: MUKTI CHOWDHARY Vs

19 March 2015
Supreme Court
5 pages
TEESTA ATUL SETALVAD Vs THE STATE OF GUJARAT

Bench: DIPAK MISRA,ADARSH KUMAR GOEL
Case number: Crl.A. No.-000338-000338 / 2015
Diary number: 5077 / 2015
Advocates: APARNA BHAT Vs HEMANTIKA WAHI

19 March 2015
Supreme Court
35 pages
PRIYANKA SRIVASTAVA Vs STATE OF U.P..

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: Crl.A. No.-000781-000781 / 2012
Diary number: 15 / 2012
Advocates: AJAY KUMAR Vs SUNIL KUMAR JAIN

19 March 2015
Supreme Court
0 pages
AIDEK TOURISM SERVICES PVT. LTD. Vs COMMNR. OF CUSTOMS, NEW DELHI

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-002616-002616 / 2001
Diary number: 4558 / 2001
Advocates: S. R. SETIA Vs RR-EX-PARTE

18 March 2015
Supreme Court
53 pages
T.NADU TERMD.FULL TIME TEM.LIC EMP.ASSN. Vs LIFE INSURANCE CORP.OF INDIA .

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-006950-006950 / 2009
Diary number: 18560 / 2007
Advocates: M. A. CHINNASAMY Vs A. V. RANGAM

18 March 2015
Supreme Court
18 pages
M/S. SATNAM OVERSEAS LTD. Vs COMMNR. OF CENTRAL EXCISE, NEW DELHI

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-008958-008958 / 2003
Diary number: 189 / 2003
Advocates: RAJESH KUMAR Vs B. KRISHNA PRASAD

17 March 2015
Supreme Court
11 pages
SURTI GUPTA Vs UNITED INDIA INSURANCE CO. & ANR.

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-002933-002933 / 2015
Diary number: 42430 / 2012
Advocates: ABHAY KUMAR Vs

17 March 2015
Supreme Court
13 pages
VESA HOLDINGS P.LTD. Vs STATE KERALA .

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: Crl.A. No.-002341-002341 / 2011
Diary number: 5692 / 2011
Advocates: SHASHI BHUSHAN KUMAR Vs DEVASHISH BHARUKA

17 March 2015
Supreme Court
67 pages
RAM SINGH Vs UOI

Bench: RANJAN GOGOI,ROHINTON FALI NARIMAN
Case number: W.P.(C) No.-000274-000274 / 2014
Diary number: 8949 / 2014
Advocates: RAKESH KUMAR-I Vs

17 March 2015
Supreme Court
11 pages
STATE OF MP. & ORS. Vs MALA BANERJEE

Bench: VIKRAMAJIT SEN,PRAFULLA C. PANT
Case number: C.A. No.-002944-002944 / 2015
Diary number: 28199 / 2009
Advocates: C. D. SINGH Vs ANOOP KR. SRIVASTAV

17 March 2015
Supreme Court
22 pages
DELHI INTERNATIONAL AIRPORT LTD. Vs INTERNATIONAL LEASE FINANCE CORP..

Bench: V. GOPALA GOWDA,R. BANUMATHI
Case number: C.A. No.-002932-002932 / 2015
Diary number: 25312 / 2013
Advocates: C. D. SINGH Vs

17 March 2015
Supreme Court
6 pages
JYOTI LIMITED AND OTHERS Vs BHARAT J. PATEL & OTHERS

Bench: J. CHELAMESWAR,R.K. AGRAWAL
Case number: C.A. No.-002935-002936 / 2015
Diary number: 6230 / 2015
Advocates: MOHIT D. RAM Vs

17 March 2015
Supreme Court
50 pages
TATA STEEL LTD Vs UOI

Bench: H.L. DATTU,MADAN B. LOKUR,A.K. SIKRI
Case number: C.A. No.-002938-002939 / 2015
Diary number: 10136 / 2014
Advocates: PUNIT DUTT TYAGI Vs

17 March 2015
Supreme Court
7 pages
M. MAHENDAR KUMAR Vs M. MANI

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,SHIVA KIRTI SINGH
Case number: Crl.A. No.-000461-000461 / 2015
Diary number: 18994 / 2014
Advocates: T. HARISH KUMAR Vs

17 March 2015
Supreme Court
18 pages
ASST. COMMNR. OF AGRI. INCOME TAX Vs M/S. NETLEY 'B' ESTATE .

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-008617-008635 / 2003
Diary number: 1122 / 2003
Advocates: Vs R. N. KESWANI