Judgements

24 March 2015
Supreme Court
0 pages

COMMNR. OF INCOME TAX, GAUHATI Vs M/S. SATI OIL UDYOG LTD.

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-009133-009134 / 2003
Diary number: 24266 / 2002
Advocates: ANIL KATIYAR Vs RR-EX-PARTE

24 March 2015
Supreme Court
0 pages

SHREYA SINGHAL Vs U.O.I.

Bench: J. CHELAMESWAR,ROHINTON FALI NARIMAN
Case number: Writ Petition (crl.) 167 of 2012

24 March 2015
Supreme Court
16 pages

FORTIS HOSPITAL LTD. Vs COMMR.OF CUSTOMS,IMPORT

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-001049-001049 / 2008
Diary number: 17031 / 2006
Advocates: E. C. AGRAWALA Vs B. KRISHNA PRASAD

24 March 2015
Supreme Court
24 pages

MANMEET SINGH ALIAS GOLDIE Vs STATE OF PUNJAB

Bench: M.Y. EQBAL,AMITAVA ROY
Case number: Crl.A. No.-000505-000505 / 2015
Diary number: 1845 / 2011
Advocates: KUNAL VERMA Vs

23 March 2015
Supreme Court
14 pages

M/S MILLENNIUM WIRES P LTD Vs STATE TRADING CORP. OF INDIA LTD

Bench: M.Y. EQBAL,PINAKI CHANDRA GHOSE
Case number: C.A. No.-003103-003103 / 2015
Diary number: 9735 / 2014
Advocates: PALLAVI LANGAR Vs

23 March 2015
Supreme Court
12 pages

STATE OF M.P. Vs RAKESH MISHRA

Bench: PINAKI CHANDRA GHOSE,R.K. AGRAWAL
Case number: Crl.A. No.-000498-000498 / 2015
Diary number: 22002 / 2007
Advocates: C. D. SINGH Vs NIRAJ SHARMA

23 March 2015
Supreme Court
8 pages

PANNA LAL Vs STATE OF M.P.

Bench: DIPAK MISRA,UDAY UMESH LALIT
Case number: Crl.A. No.-001453-001453 / 2009
Diary number: 60344 / 2007
Advocates: PRAVEEN SWARUP Vs C. D. SINGH

23 March 2015
Supreme Court
10 pages

KEDARI LAL Vs STATE OF MP

Bench: DIPAK MISRA,UDAY UMESH LALIT
Case number: Crl.A. No.-000782-000782 / 2011
Diary number: 870 / 2011
Advocates: ANOOP KR. SRIVASTAV Vs C. D. SINGH

23 March 2015
Supreme Court
8 pages

RAMESH Vs HARBANS NAGPAL .

Bench: DIPAK MISRA,UDAY UMESH LALIT
Case number: C.A. No.-003105-003106 / 2015
Diary number: 22008 / 2010
Advocates: PIYUSH SHARMA Vs RANI CHHABRA

23 March 2015
Supreme Court
9 pages

DEEPA @ DEEP CHAND Vs STATE OF HARYANA

Bench: DIPAK MISRA,UDAY UMESH LALIT
Case number: Crl.A. No.-001265-001265 / 2009
Diary number: 29268 / 2008
Advocates: RISHI MALHOTRA Vs KAMAL MOHAN GUPTA

23 March 2015
Supreme Court
3 pages

RAJEEV KUMAR UPADHYAY Vs PRAKASH CHAND RAWAT

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-003232-003232 / 2015
Diary number: 34679 / 2013
Advocates: DIVYA ROY Vs

23 March 2015
Supreme Court
0 pages

TAPARIA TOOLS LTD. Vs JOINT COMMNR. OF INCOME TAX, NASIK

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-006366-006368 / 2003
Diary number: 14017 / 2003
Advocates: RUSTOM B. HATHIKHANAWALA Vs RR-EX-PARTE

20 March 2015
Supreme Court
2 pages

AVAS AYUKT,U.P.AVAS EVAM VIKAS PAR. Vs BHAGWAN TIWARI

Bench: ANIL R. DAVE,AMITAVA ROY
Case number: C.A. No.-003134-003134 / 2015
Diary number: 36547 / 2010
Advocates: VISHWAJIT SINGH Vs SHILPA SINGH

20 March 2015
Supreme Court
50 pages

ANIRUDH KUMAR Vs MUNICIPAL CORP. OF DELHI .

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-008284-008284 / 2013
Diary number: 16754 / 2012
Advocates: PURNIMA BHAT Vs VIKAS MEHTA

19 March 2015
Supreme Court
11 pages

SANJIV KUMAR @ GORA Vs STATE OF PUNJAB

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: Crl.A. No.-001424-001424 / 2009
Diary number: 4590 / 2007
Advocates: DEBASIS MISRA Vs JASPREET GOGIA