Judgements

27 March 2015
Supreme Court
12 pages

ASHA VERMAN Vs MAHARAJ SINGH .

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-003211-003212 / 2015
Diary number: 32203 / 2013
Advocates: RAJEEV KUMAR BANSAL Vs

26 March 2015
Supreme Court
2 pages

T.N.RAGHUPATHY Vs HIGH COURT OF KARNATAKA .

Bench: ANIL R. DAVE,KURIAN JOSEPH
Case number: C.A. No.-011439-011439 / 2014
Diary number: 27548 / 2014
Advocates: PETITIONER-IN-PERSON Vs

26 March 2015
Supreme Court
19 pages

REGIONAL DEPUTY DIRECTOR Vs ZAVARAY S. POONAWALA .

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-007130-007130 / 2003
Diary number: 11203 / 2003
Advocates: ANIL KATIYAR Vs KAILASH CHAND

26 March 2015
Supreme Court
61 pages

DHOLE GOVIND SAHEBRAO Vs UNION OF INDIA .

Bench: JAGDISH SINGH KHEHAR,S.A. BOBDE
Case number: C.A. No.-002485-002490 / 2010
Diary number: 24274 / 2007
Advocates: ANJANI AIYAGARI Vs C. K. SASI

26 March 2015
Supreme Court
36 pages

VED MITTER GILL Vs U.T. ADMINISTRATION, CHANDIGARH

Bench: JAGDISH SINGH KHEHAR,S.A. BOBDE
Case number: C.A. No.-003194-003194 / 2015
Diary number: 19844 / 2006
Advocates: M. C. DHINGRA Vs KAMINI JAISWAL

26 March 2015
Supreme Court
26 pages

A. RAGHU, SON OF RAJAIAH Vs GOVT. OF A.P. .

Bench: JAGDISH SINGH KHEHAR,S.A. BOBDE
Case number: C.A. No.-005862-005862 / 2007
Diary number: 5665 / 2005
Advocates: P. VINAY KUMAR Vs ANIL KUMAR TANDALE

26 March 2015
Supreme Court
15 pages

S. SATYANARAYANA Vs ENERGO MASCH POWER ENGG.&CONST.P.L.&ORS.

Bench: JAGDISH SINGH KHEHAR,S.A. BOBDE
Case number: Crl.A. No.-000516-000518 / 2010
Diary number: 19452 / 2009
Advocates: LAKSHMI RAMAN SINGH Vs V. N. RAGHUPATHY

26 March 2015
Supreme Court
27 pages

STATE OF U.P Vs CHARAN SINGH

Bench: V. GOPALA GOWDA,R. BANUMATHI
Case number: C.A. No.-002381-002381 / 2007
Diary number: 30504 / 2006
Advocates: PRAGATI NEEKHRA Vs DEVENDRA SINGH

25 March 2015
Supreme Court
17 pages

PVR LIMITED Vs STATE OF KARNATAKA .

Bench: RANJAN GOGOI,N.V. RAMANA
Case number: C.A. No.-010091-010091 / 2010
Diary number: 4410 / 2007
Advocates: DINESH KUMAR GARG Vs

25 March 2015
Supreme Court
13 pages

DASHMESH EDUCATIONAL SOCIETY Vs PUNJAB URBAN DEVE.AUTHORITY .

Bench: RANJAN GOGOI,N.V. RAMANA
Case number: C.A. No.-004684-004685 / 2005
Diary number: 25418 / 2004
Advocates: KAUSHIK PODDAR Vs JAGJIT SINGH CHHABRA

25 March 2015
Supreme Court
41 pages

MOHAN SINGH GILL & ORS. ETC. ETC. Vs STATE OF PUNJAB & ORS. ETC. ETC.

Bench: ANIL R. DAVE,A.K. SIKRI
Case number: C.A. No.-003177-003178 / 2015
Diary number: 26168 / 2011
Advocates: S. JANANI Vs RACHANA JOSHI ISSAR

25 March 2015
Supreme Court
14 pages

AGRICULTURAL INCOME TAX OFFICER Vs GOODRICKE GROUP LTD.

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-009043-009043 / 2003
Diary number: 18642 / 2003
Advocates: ANIP SACHTHEY Vs PRIYA PURI

24 March 2015
Supreme Court
0 pages

D.D.A. Vs GAURAV KUKREJA

Bench: V. GOPALA GOWDA,R. BANUMATHI
Case number: C.A. No.-003124-003124 / 2015
Diary number: 3791 / 2011
Advocates: BINU TAMTA Vs NAVIN CHAWLA

24 March 2015
Supreme Court
0 pages

STATE OF MP Vs NOMI SINGH

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: C.A. No.-003050-003050 / 2015
Diary number: 13937 / 2014
Advocates: C. D. SINGH Vs

24 March 2015
Supreme Court
0 pages

STATE OF H P Vs PUNRA DEVI

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: C.A. No.-003120-003121 / 2015
Diary number: 34670 / 2014
Advocates: PRAGATI NEEKHRA Vs