Judgements

06 April 2015
Supreme Court
20 pages

SHAMIMA FAROOQUI Vs SHAHID KHAN

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: Crl.A. No.-000564-000565 / 2015
Diary number: 20829 / 2014
Advocates: S. R. SETIA Vs

06 April 2015
Supreme Court
12 pages

JASBIR SINGH @ JAVRI @ JABBAR SINGH Vs STATE OF HARYANA

Bench: DIPAK MISRA,UDAY UMESH LALIT
Case number: Crl.A. No.-000554-000554 / 2015
Diary number: 34635 / 2014
Advocates: SHALU SHARMA Vs

06 April 2015
Supreme Court
2 pages

RISHIROOP RUBBER (INTERNATIONAL ) LTD. Vs STATE OF GUJARAT

Bench: ANIL R. DAVE,KURIAN JOSEPH
Case number: C.A. No.-003585-003585 / 2015
Diary number: 17299 / 2014
Advocates: MOHIT D. RAM Vs

01 April 2015
Supreme Court
0 pages

BALASAHEB ARJUN TORBOLE Vs THE ADMINISTRATOR & DIVNL.COMMR..

Bench: M.Y. EQBAL,SHIVA KIRTI SINGH
Case number: C.A. No.-009363-009363 / 2011
Diary number: 29543 / 2010
Advocates: ARJUN KRISHNAN Vs GAURAV AGRAWAL

01 April 2015
Supreme Court
24 pages

JEYAR CONSULTANT & INVESTMENT PVT. LTD. Vs COMMISSIONER OF INCOME TAX,MADRAS

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-008912-008912 / 2003
Diary number: 1664 / 2003
Advocates: NIKHIL NAYYAR Vs B. V. BALARAM DAS

01 April 2015
Supreme Court
32 pages

BHUPAL SINGH Vs STATE OF HARYANA

Bench: VIKRAMAJIT SEN,ABHAY MANOHAR SAPRE
Case number: C.A. No.-007377-007377 / 2008
Diary number: 11733 / 2006
Advocates: MANOJ SWARUP Vs

01 April 2015
Supreme Court
15 pages

EXCEL DEALCOMM PVT. LTD. Vs ASSET RECONST. COMPANY (INDIA) LTD. & OR

Bench: M.Y. EQBAL,PINAKI CHANDRA GHOSE
Case number: C.A. No.-003272-003272 / 2015
Diary number: 12845 / 2013
Advocates: RUPESH KUMAR Vs RABIN MAJUMDER

31 March 2015
Supreme Court
11 pages

CHANDERI DEVI Vs JASPAL SINGH

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-003238-003238 / 2015
Diary number: 38914 / 2013
Advocates: ABHA R. SHARMA Vs

30 March 2015
Supreme Court
9 pages

M/S. OSWAL CHEMICALS & FERTILIZERS LTD. Vs COMMNR. OF CENTRAL EXCISE, BOLPUR

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-002807-002807 / 2004
Diary number: 5260 / 2004
Advocates: RAJESH KUMAR Vs B. KRISHNA PRASAD

30 March 2015
Supreme Court
16 pages

M/S. HOLOSTICK INDIA LTD. Vs COMMNR. OF CENTRAL EXCISE, NOIDA

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-002729-002730 / 2004
Diary number: 5975 / 2004
Advocates: M. P. DEVANATH Vs B. KRISHNA PRASAD

30 March 2015
Supreme Court
24 pages

STATE OF PUNJAB Vs SAURABH BAKSHI

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: Crl.A. No.-000520-000520 / 2015
Diary number: 19255 / 2014
Advocates: KULDIP SINGH Vs

27 March 2015
Supreme Court
9 pages

M/S. VIR RUBBER PRODUCTS P. LTD. Vs COMMNR. OF CENTRAL EXCISE, MUMBAI-III

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-002609-002609 / 2004
Diary number: 17338 / 2003
Advocates: NEERU VAID Vs B. KRISHNA PRASAD

27 March 2015
Supreme Court
18 pages

P.R.YELUMALAI Vs N.M.RAVI

Bench: J. CHELAMESWAR,PINAKI CHANDRA GHOSE
Case number: C.A. No.-003213-003213 / 2015
Diary number: 41299 / 2011
Advocates: NEERAJ SHEKHAR Vs ANJANA CHANDRASHEKAR

27 March 2015
Supreme Court
11 pages

RANBEER SINGH (DEAD) BY LRS. Vs STATE OF U.P..

Bench: PINAKI CHANDRA GHOSE,UDAY UMESH LALIT
Case number: Crl.A. No.-000205-000205 / 2009
Diary number: 22644 / 2008
Advocates: MANOJ SWARUP AND CO. Vs MOHD. IRSHAD HANIF

27 March 2015
Supreme Court
17 pages

UMRALA GRAM PANCHAYAT Vs THE SEC.MUNICIPAL EMPLOYEE UNION

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-003209-003210 / 2015
Diary number: 33786 / 2013
Advocates: PUKHRAMBAM RAMESH KUMAR Vs