Showing 5866 - 5880 of 41947 judgements
08 April 2015
Supreme Court
16 pages
DHANNULAL Vs GANESHRAM

Bench: M.Y. EQBAL,AMITAVA ROY
Case number: C.A. No.-003410-003410 / 2007
Diary number: 23664 / 2006
Advocates: MRIDULA RAY BHARADWAJ Vs NIRAJ SHARMA

08 April 2015
Supreme Court
5 pages
RAJAN Vs JOSEPH .

Bench: T.S. THAKUR,KURIAN JOSEPH,R. BANUMATHI
Case number: Crl.A. No.-000582-000582 / 2015
Diary number: 39420 / 2013
Advocates: SAJITH. P Vs

08 April 2015
Supreme Court
36 pages
S.J. COKE INDUSTRIES PVT. LTD. ETC. Vs CENTRAL COALFIELDS LTD. ETC.

Bench: VIKRAMAJIT SEN,ABHAY MANOHAR SAPRE
Case number: C.A. No.-003399-003400 / 2015
Diary number: 8263 / 2013
Advocates: DEVASHISH BHARUKA Vs

08 April 2015
Supreme Court
55 pages
FORESHORE CO-OP.HNG.SOCIETY LTD. Vs PRAVEEN D DESAI (D) THR.LRS. .

Bench: M.Y. EQBAL,KURIAN JOSEPH
Case number: C.A. No.-007732-007732 / 2011
Diary number: 4627 / 2009
Advocates: ARVIND MINOCHA Vs P. V. YOGESWARAN

08 April 2015
Supreme Court
16 pages
COMMISSIONER, SALES TAX, U.P. LUCKNOW Vs M/S. BHAGWAN DAS & BROS.

Bench: M.Y. EQBAL,AMITAVA ROY
Case number: SLP(C) No.-015277-015277 / 2000
Diary number: 14866 / 1999

08 April 2015
Supreme Court
39 pages
COMMNR. OF CENTRAL EXCISE, HYDERABAD Vs M/S. DETERGENTS INDIA LTD.

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-009049-009051 / 2003
Diary number: 15767 / 2003
Advocates: B. KRISHNA PRASAD Vs RAKESH K. SHARMA

08 April 2015
Supreme Court
21 pages
AMBICA PRASAD Vs MD. ALAM

Bench: M.Y. EQBAL,S.A. BOBDE
Case number: C.A. No.-003391-003391 / 2015
Diary number: 19999 / 2014
Advocates: SANTOSH KUMAR - I Vs

08 April 2015
Supreme Court
30 pages
VOLTAS LTD. Vs STATE OF GUJARAT

Bench: H.L. DATTU,ARUN MISHRA,AMITAVA ROY
Case number: C.A. No.-002957-002957 / 2007
Diary number: 26973 / 2006
Advocates: K J JOHN AND CO Vs HEMANTIKA WAHI

08 April 2015
Supreme Court
18 pages
BIVASH CHANDRA DEBNATH @ BIVASH D.&ORS. Vs STATE OF WEST BENGAL

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: Crl.A. No.-000157-000157 / 2011
Diary number: 10211 / 2010
Advocates: BIJAN KUMAR GHOSH Vs ABHIJIT SENGUPTA

08 April 2015
Supreme Court
13 pages
COMMNR. OF CUSTOMS (IMPORT), RAIGAD Vs M/S. FINACORD CHEMICALS (P) LTD. .

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-001633-001638 / 2004
Diary number: 441 / 2004
Advocates: B. KRISHNA PRASAD Vs BINA GUPTA

07 April 2015
Supreme Court
0 pages
SUPREME COURT ADVOCATES-ON-RECORD ASSOCIATION Vs UNION OF INDIA

Bench: ANIL R. DAVE,J. CHELAMESWAR,MADAN B. LOKUR
Case number: W.P.(C) No.-000013-000013 / 2015
Diary number: 439 / 2015
Advocates: SURYA KANT Vs

07 April 2015
Supreme Court
15 pages
COMMR.OF CENTRAL EXCISE,GOA Vs M/S COSME FARMA LABORATORIES LTD.

Bench: ANIL R. DAVE,DIPAK MISRA
Case number: C.A. No.-001761-001761 / 2007
Diary number: 985 / 2007
Advocates: B. KRISHNA PRASAD Vs K J JOHN AND CO

07 April 2015
Supreme Court
14 pages
SECY., MINOR IRRIGATION DEPTT.& R.E.S. Vs NARENDRA KUMAR TRIPATHI

Bench: V. GOPALA GOWDA,ADARSH KUMAR GOEL
Case number: C.A. No.-003348-003348 / 2015
Diary number: 11371 / 2003
Advocates: M. R. SHAMSHAD Vs SHAIL KUMAR DWIVEDI

07 April 2015
Supreme Court
17 pages
ONGC PETRO ADDITIONS LTD. Vs DAELIM INDUSTRIAL COMPANY LTD. KOREA

Bench: JAGDISH SINGH KHEHAR
Case number: ARBIT.CASE(C) No.-000022-000022 / 2013
Diary number: 17153 / 2013
Advocates: K. R. SASIPRABHU Vs

07 April 2015
Supreme Court
17 pages
PADMAKUMARI Vs DASAYYAN .

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-003570-003570 / 2015
Diary number: 1492 / 2008
Advocates: VIJAY KUMAR Vs V. BALACHANDRAN