Showing 5851 - 5865 of 41947 judgements
10 April 2015
Supreme Court
7 pages
STATE OF RAJASTHAN Vs SAMPAT RAM .

Bench: PINAKI CHANDRA GHOSE,UDAY UMESH LALIT
Case number: Crl.A. No.-002082-002082 / 2008
Diary number: 27151 / 2008
Advocates: IRSHAD AHMAD Vs V. J. FRANCIS

10 April 2015
Supreme Court
10 pages
STATE OF MAHARASHTRA ETC. Vs PRAVIN MAHADEO GADEKAR ETC.

Bench: PINAKI CHANDRA GHOSE,UDAY UMESH LALIT
Case number: Crl.A. No.-002071-002072 / 2008
Diary number: 9214 / 2008
Advocates: ASHA GOPALAN NAIR Vs KAILASH CHAND

10 April 2015
Supreme Court
8 pages
STATE OF RAJASTHAN Vs SURJA RAM

Bench: PINAKI CHANDRA GHOSE,UDAY UMESH LALIT
Case number: Crl.A. No.-000566-000566 / 2008
Diary number: 36326 / 2007
Advocates: MILIND KUMAR Vs AISHWARYA BHATI

10 April 2015
Supreme Court
1 pages
MD.JAMILUDDIN NASIR Vs STATE OF WEST BENGAL

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,SHIVA KIRTI SINGH
Case number: Crl.A. No.-001240-001241 / 2010
Diary number: 13672 / 2010
Advocates: MANIKA TRIPATHY PANDEY Vs AVIJIT BHATTACHARJEE

10 April 2015
Supreme Court
1 pages
SWAPNA SUKUMAR Vs STATE OF KERALA .

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,SHIVA KIRTI SINGH
Case number: C.A. No.-000226-000227 / 2015
Diary number: 23867 / 2013
Advocates: K. RAJEEV Vs

10 April 2015
Supreme Court
10 pages
MS. S. Vs SUNIL KUMAR

Bench: PINAKI CHANDRA GHOSE,UDAY UMESH LALIT
Case number: Crl.A. No.-001581-001581 / 2009
Diary number: 30951 / 2008
Advocates: KANHAIYA PRIYADARSHI Vs

10 April 2015
Supreme Court
10 pages
THE COMMNR., TRADE TAX, U.P. Vs M/S.MALKHAN S.SUBHASH CHANDRA

Bench: PINAKI CHANDRA GHOSE,UDAY UMESH LALIT
Case number: SLP(C) No.-001982-001982 / 2000
Diary number: 15189 / 1999
Advocates: S. N. BHAT Vs

10 April 2015
Supreme Court
8 pages
LAXMI Vs UNION OF INDIA & ORS.

Bench: MADAN B. LOKUR,UDAY UMESH LALIT
Case number: Writ Petition (crl.) 129 of 2006

09 April 2015
Supreme Court
42 pages
ELECTION COMMISSION OF INDIA Vs BAJRANG BAHADUR SINGH .

Bench: J. CHELAMESWAR,R.K. AGRAWAL
Case number: SLP(C) No.-008850-008850 / 2015
Diary number: 9398 / 2015
Advocates: MOHIT D. RAM Vs

09 April 2015
Supreme Court
20 pages
GAURI SHANKAR PD RAI Vs SAJAL CHAKROBORTY CHEIF SECRETARY, GOVT. OF JHARKHAND

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: CONMT.PET.(C) No.-000421-000421 / 2014
Diary number: 25147 / 2014
Advocates: Mohit Kumar Shah Vs

09 April 2015
Supreme Court
18 pages
YUNUS ZIA Vs STATE OF KARNATAKA

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: Crl.A. No.-000594-000594 / 2015
Diary number: 37209 / 2014
Advocates: VIKASH SINGH Vs

09 April 2015
Supreme Court
10 pages
P.PRAMILA Vs STATE OF KARNATAKA

Bench: JAGDISH SINGH KHEHAR,S.A. BOBDE
Case number: Crl.A. No.-000152-000152 / 2012
Diary number: 16546 / 2010
Advocates: JYOTI MENDIRATTA Vs

09 April 2015
Supreme Court
11 pages
RAVINDER KAUR Vs ANIL KUMAR

Bench: JAGDISH SINGH KHEHAR,S.A. BOBDE
Case number: Crl.A. No.-000457-000457 / 2008
Diary number: 15704 / 2007
Advocates: Vs DEBASIS MISRA

09 April 2015
Supreme Court
8 pages
M/S CHENNAI PROPERTIES & INVEST. LTD. Vs COMMR. OF INCOME TAX CENTRAL III,T.N.

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-004494-004494 / 2004
Diary number: 10228 / 2003
Advocates: RADHA RANGASWAMY Vs

09 April 2015
Supreme Court
2 pages
YAKUB ABDUL RAZAK MEMON Vs STATE OF MAHARASHTRA THR. STF,CBI,MUMBAI

Bench: ANIL R. DAVE,J. CHELAMESWAR,KURIAN JOSEPH
Case number: Review Petition (crl.) 474 of 2013