Showing 5836 - 5850 of 41947 judgements
16 April 2015
Supreme Court
25 pages
ASHWANI KUMAR @ ASHU Vs STATE OF PUNJAB

Bench: MADAN B. LOKUR,UDAY UMESH LALIT
Case number: Crl.A. No.-001041-001042 / 2008
Diary number: 8614 / 2008
Advocates: ANIS AHMED KHAN Vs KULDIP SINGH

16 April 2015
Supreme Court
22 pages
GAURI SHANKER Vs STATE OF RAJASTHAN

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-003701-003701 / 2015
Diary number: 31874 / 2014
Advocates: GAURAV SHARMA Vs

16 April 2015
Supreme Court
37 pages
WIPRO LTD. Vs ASST. COLLECTOR OF CUSTOMS .

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-009766-009775 / 2003
Diary number: 1307 / 2003
Advocates: VASUDEVAN RAGHAVAN Vs ANIL KATIYAR

16 April 2015
Supreme Court
21 pages
ASHAPURA MINE-CHEM LTD Vs GUJARAT MINERAL DEVLOPMENT CORPORATION

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,SHIVA KIRTI SINGH
Case number: C.A. No.-003702-003702 / 2015
Diary number: 40779 / 2013
Advocates: E. C. AGRAWALA Vs

15 April 2015
Supreme Court
20 pages
M/S IVRCL. INFRASTRUCTURE & PROJECTS LTD Vs COMMNR. OF CUSTOMS, CHENNAI

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-005282-005282 / 2004
Diary number: 13609 / 2004
Advocates: RAJESH KUMAR Vs ANIL KATIYAR

15 April 2015
Supreme Court
137 pages
K. ANBAZHAGAN Vs STATE OF KARNATAKA AND OTHERS

Bench: MADAN B. LOKUR,R. BANUMATHI
Case number: Crl.A. No.-000637-000637 / 2015
Diary number: 6087 / 2015
Advocates: V. G. PRAGASAM Vs

15 April 2015
Supreme Court
97 pages
PRASAD SHRIKANT PUROHIT Vs STATE OF MAHARASHTRA

Bench: FAKKIR MOHAMED IBRAHIM KALIFULLA,ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-001969-001970 / 2010
Diary number: 24106 / 2010
Advocates: SHIVAJI M. JADHAV Vs ASHA GOPALAN NAIR

13 April 2015
Supreme Court
32 pages
COMMNR. OF CUSTOMS, AHMEDABAD Vs M/S. ESSAR STEEL LTD.

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-003042-003042 / 2004
Diary number: 983 / 2004
Advocates: B. KRISHNA PRASAD Vs E. C. AGRAWALA

13 April 2015
Supreme Court
7 pages
INSPECTOR OF POLICE Vs BATTENAPATLA VENKATA RATNAM

Bench: KURIAN JOSEPH,ADARSH KUMAR GOEL
Case number: Crl.A. No.-000129-000129 / 2013
Diary number: 8975 / 2009
Advocates: D. MAHESH BABU Vs ANIRUDDHA P. MAYEE

13 April 2015
Supreme Court
9 pages
C. CHANDRASEKARAIAH Vs STATE OF KARNATAKA

Bench: MADAN B. LOKUR,UDAY UMESH LALIT
Case number: Crl.A. No.-000621-000621 / 2013
Diary number: 29635 / 2012
Advocates: ANIL KUMAR TANDALE Vs ANITHA SHENOY

13 April 2015
Supreme Court
10 pages
GANGA DHAR KALITA Vs STATE OF ASSAM .

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: Crl.A. No.-000592-000592 / 2015
Diary number: 15756 / 2014
Advocates: HIMANSHU SHEKHAR Vs

13 April 2015
Supreme Court
10 pages
RAGINI & ANR Vs STATE OF KARNATAKA & ORS

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: Special Leave Petition (crl.) 5900 of 2014

10 April 2015
Supreme Court
11 pages
PAYAL CHAWLA SINGH Vs THE COCA-COLA CO.

Bench: RANJAN GOGOI
Case number: ARBIT.CASE(C) No.-000003-000003 / 2008
Diary number: 9548 / 2007
Advocates: MOHIT D. RAM Vs

10 April 2015
Supreme Court
31 pages
RANG NATH MISHRA Vs STATE OF U.P..

Bench: RANJAN GOGOI,N.V. RAMANA
Case number: C.A. No.-003581-003581 / 2015
Diary number: 4372 / 2012
Advocates: SHOMILA BAKSHI Vs DINESH KUMAR GARG

10 April 2015
Supreme Court
18 pages
RAJA @ RAJINDER Vs STATE OF HARYANA

Bench: DIPAK MISRA,N.V. RAMANA
Case number: Crl.A. No.-000486-000486 / 2010
Diary number: 36986 / 2009
Advocates: M. M. KASHYAP Vs KAMAL MOHAN GUPTA