Judgements

Showing 571 - 585 of 41947 judgements
16 October 2019
Supreme Court
18 pages
WALAITI RAM CHARAN DASS Vs STATE OF PUNJAB .

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-008015-008016 / 2019
Diary number: 8724 / 2010
Advocates: AMITA GUPTA Vs JAGJIT SINGH CHHABRA

16 October 2019
Supreme Court
1 pages
PRAHLAD PRADHAN Vs SONU KUMHAR

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MR. JUSTICE KRISHNA MURARI
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-005919-005919 / 2011
Diary number: 22885 / 2009
Advocates: KUMUD LATA DAS Vs T. MAHIPAL

16 October 2019
Supreme Court
15 pages
EBHA ARJUN JADEJA Vs THE STATE OF GUJARAT

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: Crl.A. No.-001692-001692 / 2009
Diary number: 24502 / 2009
Advocates: SANJAY JAIN Vs ANIRUDDHA P. MAYEE

16 October 2019
Supreme Court
12 pages
SURGEON REAR ADMIRAL MANISHA JAIPRAKASH Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-008896-008897 / 2012
Diary number: 25331 / 2012
Advocates: NARESH KUMAR Vs MUKESH KUMAR MARORIA

16 October 2019
Supreme Court
66 pages
VINUBHAI HARIBHAI MALAVIYA Vs THE STATE OF GUJARAT

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE SURYA KANT, HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: Crl.A. No.-000478-000479 / 2017
Diary number: 35581 / 2013
Advocates: NACHIKETA JOSHI Vs HEMANTIKA WAHI

15 October 2019
Supreme Court
8 pages
H. S. YADAV Vs SHAKUNTALA DEVI PARAKH

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-005153 / 2019
Diary number: 10738 / 2019
Advocates: DEVASHISH BHARUKA Vs

15 October 2019
Supreme Court
13 pages
UNION OF INDIA Vs GAUTAM KHAITAN

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE R. SUBHASH REDDY, HON'BLE MR. JUSTICE B.R. GAVAI
Judgment by: HON'BLE MR. JUSTICE B.R. GAVAI
Case number: Crl.A. No.-001563-001563 / 2019
Diary number: 18949 / 2019
Advocates: ANIL KATIYAR Vs

14 October 2019
Supreme Court
31 pages
THE STATE OF UTTARAKHAND Vs S.K.SINGH

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: C.A. No.-010194-010194 / 2013
Diary number: 5922 / 2012
14 October 2019
Supreme Court
17 pages
THE STATE OF MADHYA PRADESH Vs SABAL SINGH (DEAD) BY LRS

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE S. RAVINDRA BHAT
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-007991-007991 / 2019
Diary number: 17296 / 2015
Advocates: C. D. SINGH Vs AKSHAT SHRIVASTAVA

14 October 2019
Supreme Court
26 pages
SHIVKUMAR Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE S. RAVINDRA BHAT
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-008003-008003 / 2019
Diary number: 25495 / 2019
Advocates: S. N. BHAT Vs

04 October 2019
Supreme Court
10 pages
RAJASTHAN STATE ROAD TRANSPORT COROPORATION Vs DANISH KHAN .

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-007802-007802 / 2019
Diary number: 348 / 2017
Advocates: EQUITY LEX ASSOCIATES Vs ANISH R. SHAH

04 October 2019
Supreme Court
18 pages
RAMESH NIVRUTTI BHAGWAT Vs SURENDRA MANOHAR PARAKHE

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE S. RAVINDRA BHAT
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-001399-001399 / 2010
Diary number: 4095 / 2008
Advocates: ABHA R. SHARMA Vs V. D. KHANNA

04 October 2019
Supreme Court
30 pages
KERALA STATE BEVERAGES (M AND M) CORP LTD. Vs P P SURESH AND ORS. ETC. ETC.

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-007804-007813 / 2019
Diary number: 6097 / 2016
04 October 2019
Supreme Court
5 pages
IC 29547 L BOBBY JOSEPH Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No. / 0
Diary number: 10043 / 2017
Advocates: ALOK GUPTA Vs

04 October 2019
Supreme Court
36 pages
AMBALAL SARABHAI ENTERPRISES LTD. Vs K.S. INFRASPACE LLP

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MR. JUSTICE A.S. BOPANNA
Case number: C.A. No.-007843-007843 / 2019
Diary number: 12985 / 2019
Advocates: ANUSHREE PRASHIT KAPADIA Vs