Judgements

22 April 2015
Supreme Court
3 pages

PRADYUMNA MUKUND KOKIL Vs STATE OF MAHARASHTRA .

Bench: ANIL R. DAVE,V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-003874-003874 / 2015
Diary number: 33639 / 2013
Advocates: V. D. KHANNA Vs

22 April 2015
Supreme Court
23 pages

M/S. COCHIN PORT TRUST Vs STATE OF KERALA

Bench: H.L. DATTU,R.K. AGRAWAL,ARUN MISHRA
Case number: C.A. No.-001906-001906 / 2007
Diary number: 7536 / 2006
Advocates: C. N. SREE KUMAR Vs LIZ MATHEW

21 April 2015
Supreme Court
0 pages

RAMGARH FARMS & IND. LTD. Vs STATE OF U.P. .

Bench: M.Y. EQBAL,AMITAVA ROY
Case number: C.A. No.-003375-003376 / 2005
Diary number: 7370 / 2004
Advocates: RUBY SINGH AHUJA Vs ANIL KUMAR JHA

21 April 2015
Supreme Court
0 pages

MONOJ LAL SEAL Vs OCTAVIOUS TEA AND INDUSTRIES LTD.

Bench: M.Y. EQBAL,AMITAVA ROY
Case number: C.A. No.-003786-003786 / 2015
Diary number: 21228 / 2014
Advocates: PRANAB KUMAR MULLICK Vs

21 April 2015
Supreme Court
12 pages

MAKHAN SINGH Vs STATE OF HARYANA

Bench: T.S. THAKUR,R. BANUMATHI
Case number: Crl.A. No.-000682-000682 / 2015
Diary number: 41149 / 2012
Advocates: CHANCHAL KUMAR GANGULI Vs

20 April 2015
Supreme Court
8 pages

VIPUL KUMAR @ VIPULESH Vs STATE OF CHATTISGARH

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: Crl.A. No.-000707-000707 / 2015
Diary number: 26609 / 2014
Advocates: ABHA R. SHARMA Vs

17 April 2015
Supreme Court
0 pages

M.NARAYAN Vs STATE OF KARNATAKA

Bench: T.S. THAKUR,AMITAVA ROY
Case number: Crl.A. No.-001207-001207 / 2012
Diary number: 26460 / 2011
Advocates: RAJESH MAHALE Vs ANITHA SHENOY

17 April 2015
Supreme Court
61 pages

ONGC LTD. Vs PETROLEUM COAL LABOUR UNION .

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-003727-003727 / 2015
Diary number: 38948 / 2011
Advocates: ARPUTHAM ARUNA AND CO Vs S. R. SETIA

17 April 2015
Supreme Court
9 pages

H. LAKSHMAIAH REDDY Vs L. VENKATESH REDDY

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-003725-003726 / 2015
Diary number: 741 / 2011
Advocates: RAJESH MAHALE Vs P. R. RAMASESH

17 April 2015
Supreme Court
40 pages

MOHAN LAL Vs STATE OF RAJASTHAN

Bench: DIPAK MISRA,S.A. BOBDE
Case number: Crl.A. No.-001393-001393 / 2010
Diary number: 28987 / 2009
Advocates: AISHWARYA BHATI Vs MILIND KUMAR

17 April 2015
Supreme Court
8 pages

MONJU ROY Vs STATE OF WEST BENGAL

Bench: T.S. THAKUR,ADARSH KUMAR GOEL
Case number: Crl.A. No.-001797-001797 / 2012
Diary number: 26125 / 2011
Advocates: MITHILESH KUMAR SINGH Vs ABHIJIT SENGUPTA

16 April 2015
Supreme Court
0 pages

KIRITI PAL Vs STATE OF WEST BENGAL

Bench: T.S. THAKUR,R. BANUMATHI
Case number: Crl.A. No.-000050-000050 / 2014
Diary number: 7147 / 2013
Advocates: E. R. SUMATHY Vs

16 April 2015
Supreme Court
11 pages

CONTROL PRINT LTD Vs NARCOTICS CONTROL BUREAU

Bench: RANJAN GOGOI,N.V. RAMANA
Case number: SLP(C) No.-015814-015814 / 2014
Diary number: 19440 / 2014
Advocates: E. C. AGRAWALA Vs

16 April 2015
Supreme Court
9 pages

CENTRAL BANK OF INDIA Vs JAGBIR SINGH

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: C.A. No.-003645-003645 / 2015
Diary number: 1524 / 2014
Advocates: O. P. GAGGAR Vs

16 April 2015
Supreme Court
13 pages

VINAY Vs STATE OF KARNATAKA

Bench: T.S. THAKUR,R. BANUMATHI
Case number: Crl.A. No.-000644-000644 / 2015
Diary number: 3360 / 2012
Advocates: RAJEEV SINGH Vs V. N. RAGHUPATHY