Showing 5806 - 5820 of 41947 judgements
27 April 2015
Supreme Court
49 pages
K. ANBAZHAGAN Vs STATE OF KARNATAKA AND OTHERS

Bench: DIPAK MISRA,R.K. AGRAWAL,PRAFULLA C. PANT
Case number: Crl.A. No.-000637-000637 / 2015
Diary number: 6087 / 2015
Advocates: V. G. PRAGASAM Vs

27 April 2015
Supreme Court
9 pages
D T VIRUPAKSHAPPA Vs C SUBASH

Bench: ANIL R. DAVE,KURIAN JOSEPH
Case number: Crl.A. No.-000722-000722 / 2015
Diary number: 23303 / 2013

24 April 2015
Supreme Court
23 pages
VUTUKURU LAKSHMAIAH Vs STATE OF ANDHRA PRADESH

Bench: DIPAK MISRA,N.V. RAMANA
Case number: Crl.A. No.-002047-002047 / 2008
Diary number: 18021 / 2007
Advocates: P. N. RAMALINGAM Vs D. BHARATHI REDDY

24 April 2015
Supreme Court
1 pages
M.P. STEEL CORPORATION Vs COMMNR. OF CENTRAL EXCISE

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-004367-004367 / 2004
Diary number: 9274 / 2004
Advocates: S. R. SETIA Vs B. KRISHNA PRASAD

24 April 2015
Supreme Court
43 pages
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs M/S ITD CEMENTATION INDIA LTD.

Bench: DIPAK MISRA,UDAY UMESH LALIT
Case number: C.A. No.-009799-009799 / 2010
Diary number: 8027 / 2008
Advocates: Vs R. SATHISH

24 April 2015
Supreme Court
11 pages
NANDA GOPALAN Vs STATE OF KERALA

Bench: J. CHELAMESWAR,ADARSH KUMAR GOEL
Case number: Crl.A. No.-000714-000714 / 2015
Diary number: 39504 / 2014
Advocates: K. RAJEEV Vs

24 April 2015
Supreme Court
7 pages
VINOD KUMAR SUBBIAH Vs SARASWATHI PALANIAPPAN

Bench: VIKRAMAJIT SEN,ABHAY MANOHAR SAPRE
Case number: C.A. No.-005511-005512 / 2014
Diary number: 15806 / 2013
Advocates: VIKAS MEHTA Vs

24 April 2015
Supreme Court
8 pages
FATEHJI & COMPANY Vs L.M. NAGPAL

Bench: V. GOPALA GOWDA,C. NAGAPPAN
Case number: C.A. No.-003912-003912 / 2015
Diary number: 34755 / 2013
Advocates: SHEKHAR PRIT JHA Vs

24 April 2015
Supreme Court
5 pages
ULTRA TECH CEMENT LTD Vs RAKESH KUMAR SINGH

Bench: JAGDISH SINGH KHEHAR,S.A. BOBDE
Case number: Crl.A. No.-000717-000717 / 2015
Diary number: 27852 / 2013
Advocates: BINA GUPTA Vs

23 April 2015
Supreme Court
26 pages
K.DEVAKIMMA Vs TIRUMALA TIRUPATI DEVASTHANAMS

Bench: VIKRAMAJIT SEN,ABHAY MANOHAR SAPRE
Case number: C.A. No.-005768-005768 / 2006
Diary number: 11036 / 2005
Advocates: JOHN MATHEW Vs GUNTUR PRABHAKAR

23 April 2015
Supreme Court
15 pages
COMMNR.,CUSTOMS & CENT.EXCISE AURANGABAD Vs M/S. ROOFIT INDUSTRIES LTD.

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-005541-005541 / 2004
Diary number: 12186 / 2004
Advocates: B. KRISHNA PRASAD Vs

23 April 2015
Supreme Court
72 pages
M.P. STEEL CORPORATION Vs COMMNR. OF CENTRAL EXCISE

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-004367-004367 / 2004
Diary number: 9274 / 2004
Advocates: S. R. SETIA Vs B. KRISHNA PRASAD

23 April 2015
Supreme Court
16 pages
M/S. K.R.C.D. (I) PVT. LTD. Vs COMMNR. OF CENTRAL EXCISE, MUMBAI

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-006709-006709 / 2004
Diary number: 18165 / 2004
Advocates: RAJESH KUMAR Vs ANIL KATIYAR

23 April 2015
Supreme Court
30 pages
RAJ SINGH Vs STATE OF HARYANA, ETC.

Bench: T.S. THAKUR,R. BANUMATHI,AMITAVA ROY
Case number: Crl.A. No.-000701-000702 / 2015
Diary number: 21051 / 2013
Advocates: VIVEK SINGH Vs

23 April 2015
Supreme Court
7 pages
NIRLON LTD. Vs COMMNR. OF CENTRAL EXCISE, MUMBAI

Bench: A.K. SIKRI,ROHINTON FALI NARIMAN
Case number: C.A. No.-007642-007642 / 2004
Diary number: 25146 / 2004
Advocates: PRAVEEN KUMAR Vs ANIL KATIYAR